CIT v. Vimal Moulders (India) Ltd.

12 Taxmann.com 119Reported decision#18912 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Judgments citing CIT v. Vimal Moulders (India) Ltd.

PR. COMMISSIONER OF INCOME TAX 1, NEW DELHI vs. M/S AGC REALTY PRIVATE LIMITED

ITA/620/2023HC Delhi25 Jul 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 132(1)Section 153A

…$~17 to 19 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 620/2023 PR. COMMISSIONER OF INCOME TAX 1, NEW DELHI .....Appellant Through: Mr. Vipul Agrawal, SSC versus M/S AGC REALTY PRIVATE LIMITED .....Respondent Through: Mr. Ruchesh Sinha & Ms. Monalisa Maity, Advs. 18 + ITA 621/2023 PR. COMMISSIONER OF INCOME TAX 1, NEW DELHI .....Appellant Through: Mr. Vipul Agrawal, SSC versus M/S AGC REALTY PRIVATE LIMITED .....Respondent Through: Mr. Ruchesh Sinha & Ms. Monalisa Maity, Advs. 19 + ITA 107/2024 PR. COMMISSIONER OF INCOME TAX 1, NEW DELHI ..…

DCIT CENTRAL CIRCLE-27, NEW DELHI vs. AGC REALITY PVT LTD, NEW DELHI

In the result, the appeals of the Revenue are dismissed and Ground No

ITA 45/DEL/2020[2014-15]Status: DisposedITAT Delhi15 Nov 2022AY 2014-15

Bench: Dr. B. R. R. Kumarsh. Yogesh Kumar Us

For Appellant: Sh. P. C. Yadav, Adv. &For Respondent: Sh. P. Praveen Sidharth, CIT DR
Section 132Section 132(1)Section 153ASection 69A

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘A’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Yogesh Kumar US, Judicial Member ITA No. 43/Del/2020 : Asstt. Year : 2012-13 ITA No. 44/Del/2020 : Asstt. Year : 2013-14 ITA No. 45/Del/2020 : Asstt. Year : 2014-15 DCIT, Vs AGC Reality Pvt. Ltd., 403, 4th Floor, Sachdeva Corporate Central Circle-27, New Delhi-110055 Tower, 17, DDA Community Centre, Karkardooma, New Delhi-110092 (APPELLANT) (RESPONDENT) PAN No. AAHCA9157E CO No. 106/Del/2022 : Asstt. Year : 2012-13 CO No. 107/Del/2022 : Asstt. Year : 2013-14 CO No. 108/Del/2022 : Asstt. Year : 2014-15 AGC…

DCIT CENTRAL CIRCLE-27, NEW DELHI vs. AGC REALITY PVT LTD, NEW DELHI

In the result, the appeals of the Revenue are dismissed and Ground No

ITA 44/DEL/2020[2013-14]Status: DisposedITAT Delhi15 Nov 2022AY 2013-14

Bench: Dr. B. R. R. Kumarsh. Yogesh Kumar Us

For Appellant: Sh. P. C. Yadav, Adv. &For Respondent: Sh. P. Praveen Sidharth, CIT DR
Section 132Section 132(1)Section 153ASection 69A

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘A’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Yogesh Kumar US, Judicial Member ITA No. 43/Del/2020 : Asstt. Year : 2012-13 ITA No. 44/Del/2020 : Asstt. Year : 2013-14 ITA No. 45/Del/2020 : Asstt. Year : 2014-15 DCIT, Vs AGC Reality Pvt. Ltd., 403, 4th Floor, Sachdeva Corporate Central Circle-27, New Delhi-110055 Tower, 17, DDA Community Centre, Karkardooma, New Delhi-110092 (APPELLANT) (RESPONDENT) PAN No. AAHCA9157E CO No. 106/Del/2022 : Asstt. Year : 2012-13 CO No. 107/Del/2022 : Asstt. Year : 2013-14 CO No. 108/Del/2022 : Asstt. Year : 2014-15 AGC…

DCIT CENTRAL CIRCLE-27, NEW DELHI vs. AGC REALITY PVT LTD, NEW DELHI

In the result, the appeals of the Revenue are dismissed and Ground No

ITA 43/DEL/2020[2012-13]Status: DisposedITAT Delhi15 Nov 2022AY 2012-13

Bench: Dr. B. R. R. Kumarsh. Yogesh Kumar Us

For Appellant: Sh. P. C. Yadav, Adv. &For Respondent: Sh. P. Praveen Sidharth, CIT DR
Section 132Section 132(1)Section 153ASection 69A

…THE INCOME TAX APPELLATE TRIBUNAL DELHIBENCH ‘A’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Yogesh Kumar US, Judicial Member ITA No. 43/Del/2020 : Asstt. Year : 2012-13 ITA No. 44/Del/2020 : Asstt. Year : 2013-14 ITA No. 45/Del/2020 : Asstt. Year : 2014-15 DCIT, Vs AGC Reality Pvt. Ltd., 403, 4th Floor, Sachdeva Corporate Central Circle-27, New Delhi-110055 Tower, 17, DDA Community Centre, Karkardooma, New Delhi-110092 (APPELLANT) (RESPONDENT) PAN No. AAHCA9157E CO No. 106/Del/2022 : Asstt. Year : 2012-13 CO No. 107/Del/2022 : Asstt. Year : 2013-14 CO No. 108/Del/2022 : Asstt. Year : 2014-15 AGC…

CIT v. Vimal Moulders (India) Ltd. (12 Taxmann.com 119) — Cited in 4 Judgments | BharatTax