CIT v. Vikram. Doshi

256 ITR 129Reported decision#20238 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Vikram. Doshi

TANISH PROJECTS P. LTD,MUMBAI vs. DCIT CEN CIR 2(2), MUMBAI

In the result, the appeals of Revenue are dismissed and the appeals of assessee are dismissed as infructuous

ITA 2118/MUM/2017[2011-12]Status: DisposedITAT Mumbai24 Aug 2018AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita Nos. 2117 & 2118 /Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (Apilaaqai- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner Of Income Tax, …… (P`%Yaqaai- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./Pan No. Aacct8448C Aayakr Apila Sam./ Ita No. 1921 & 1928/Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) The Dy. Commissioner Of Income Tax, …… (Apilaaqai- / Appellant) Central Circle-2(2), Pratishtha Bhavan, 8 Th Floor, M.K. Road, Mumbai-400 020 Vs. Tanish Estate Developers Pvt. Ltd. & …… (P`%Yaqaai- / Respondent) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 अपीलाथी की ओर े / Appellant By : Shri Prakash Jhunjhunwala, Ar प्रत्यथी की ओर े / Respondent By : Shri R Manjunatha Swamy, Cit-Dr ुनवाई की तारीख / Date Of Hearing: 08-08-2018 घोषणा की तारीख / Date Of Pronouncement : 24-08-2018

For Appellant: Shri Prakash Jhunjhunwala, ARFor Respondent: Shri
Section 131Section 132Section 142(1)Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA Nos. 2117 & 2118 /Mum/2017 (inaQa-arNa baYa- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (ApIlaaqaI- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner of Income Tax, …… (p`%yaqaaI- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./PAN No. AACCT…

TANISH ESTATE DEVELOPERS P. LTD,MUMBAI vs. DCIT CEN CIR 2(2), MUMBAI

In the result, the appeals of Revenue are dismissed and the appeals of assessee are dismissed as infructuous

ITA 2117/MUM/2017[2011-12]Status: DisposedITAT Mumbai24 Aug 2018AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita Nos. 2117 & 2118 /Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (Apilaaqai- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner Of Income Tax, …… (P`%Yaqaai- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./Pan No. Aacct8448C Aayakr Apila Sam./ Ita No. 1921 & 1928/Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) The Dy. Commissioner Of Income Tax, …… (Apilaaqai- / Appellant) Central Circle-2(2), Pratishtha Bhavan, 8 Th Floor, M.K. Road, Mumbai-400 020 Vs. Tanish Estate Developers Pvt. Ltd. & …… (P`%Yaqaai- / Respondent) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 अपीलाथी की ओर े / Appellant By : Shri Prakash Jhunjhunwala, Ar प्रत्यथी की ओर े / Respondent By : Shri R Manjunatha Swamy, Cit-Dr ुनवाई की तारीख / Date Of Hearing: 08-08-2018 घोषणा की तारीख / Date Of Pronouncement : 24-08-2018

For Appellant: Shri Prakash Jhunjhunwala, ARFor Respondent: Shri
Section 131Section 132Section 142(1)Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA Nos. 2117 & 2118 /Mum/2017 (inaQa-arNa baYa- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (ApIlaaqaI- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner of Income Tax, …… (p`%yaqaaI- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./PAN No. AACCT…

DCIT CC 2(2), MUMBAI vs. TANISH PROJECTS P.LTD, MUMBAI

In the result, the appeals of Revenue are dismissed and the appeals of assessee are dismissed as infructuous

ITA 1928/MUM/2017[2011-12]Status: DisposedITAT Mumbai24 Aug 2018AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita Nos. 2117 & 2118 /Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (Apilaaqai- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner Of Income Tax, …… (P`%Yaqaai- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./Pan No. Aacct8448C Aayakr Apila Sam./ Ita No. 1921 & 1928/Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) The Dy. Commissioner Of Income Tax, …… (Apilaaqai- / Appellant) Central Circle-2(2), Pratishtha Bhavan, 8 Th Floor, M.K. Road, Mumbai-400 020 Vs. Tanish Estate Developers Pvt. Ltd. & …… (P`%Yaqaai- / Respondent) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 अपीलाथी की ओर े / Appellant By : Shri Prakash Jhunjhunwala, Ar प्रत्यथी की ओर े / Respondent By : Shri R Manjunatha Swamy, Cit-Dr ुनवाई की तारीख / Date Of Hearing: 08-08-2018 घोषणा की तारीख / Date Of Pronouncement : 24-08-2018

For Appellant: Shri Prakash Jhunjhunwala, ARFor Respondent: Shri
Section 131Section 132Section 142(1)Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA Nos. 2117 & 2118 /Mum/2017 (inaQa-arNa baYa- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (ApIlaaqaI- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner of Income Tax, …… (p`%yaqaaI- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./PAN No. AACCT…

DCIT CC 2(2), MUMBAI vs. TANISH ESTATE DEVELOPERS P. LTD, MUMBAI

In the result, the appeals of Revenue are dismissed and the appeals of assessee are dismissed as infructuous

ITA 1921/MUM/2017[2011-12]Status: DisposedITAT Mumbai24 Aug 2018AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita Nos. 2117 & 2118 /Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (Apilaaqai- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner Of Income Tax, …… (P`%Yaqaai- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./Pan No. Aacct8448C Aayakr Apila Sam./ Ita No. 1921 & 1928/Mum/2017 (Inaqa-Arna Baya- / Assessment Year 2011-12) The Dy. Commissioner Of Income Tax, …… (Apilaaqai- / Appellant) Central Circle-2(2), Pratishtha Bhavan, 8 Th Floor, M.K. Road, Mumbai-400 020 Vs. Tanish Estate Developers Pvt. Ltd. & …… (P`%Yaqaai- / Respondent) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4Th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 अपीलाथी की ओर े / Appellant By : Shri Prakash Jhunjhunwala, Ar प्रत्यथी की ओर े / Respondent By : Shri R Manjunatha Swamy, Cit-Dr ुनवाई की तारीख / Date Of Hearing: 08-08-2018 घोषणा की तारीख / Date Of Pronouncement : 24-08-2018

For Appellant: Shri Prakash Jhunjhunwala, ARFor Respondent: Shri
Section 131Section 132Section 142(1)Section 143(3)Section 153ASection 68

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA Nos. 2117 & 2118 /Mum/2017 (inaQa-arNa baYa- / Assessment Year 2011-12) Tanish Estate Developers Pvt. Ltd. & …… (ApIlaaqaI- / Appellant) Tanish Projects Pvt. Ltd. 61/62, Gaya Buildings, 4th Floor, 109, Y.M. Road, Masjid (West), Mumbai-400 003 Vs. The Dy. Commissioner of Income Tax, …… (p`%yaqaaI- / Respondent) Central Circle-2(2), Mumbai स्थायी लेखा िं./PAN No. AACCT…

CIT v. Vikram. Doshi (256 ITR 129) — Cited in 4 Judgments | BharatTax