CIT v. Vijay Flexible\nContainers

48 Taxmann 86High Court1990#14237 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2025.

Issues it is cited on

section 144a section 2(47)section 2(14)transfer of capital asset right to receive section 21 section 48 section 22 section 45 section 54 section 148a(d)erroneous and prejudicial

Judgments citing CIT v. Vijay Flexible\nContainers

DCIT Central Circle 8(4), Mumbai vs. Kaushal Yashwant Agarwal, Mumbai

ITA 967/MUM/2025[2018-19]Status: DisposedITAT Mumbai24 Jul 2025AY 2018-19

Bench: Shri Amit Shukla & Shri Girish Agrawal

For Respondent: Shri Viraj Mehta, CA

Section 143(3)Section 147Section 45Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No. 999/MUM/2025 Assessment Year: 2018-19 Deputy Commissioner of Income Tax, Central Circle – 8(4), Mumbai (Appellant) Vs. Kekin Kunverji Chheda PremBhavan, 234-36, NarshiNatha Streebhat Bazar, Chinch bunder Mumbai – 400009 (PAN: AAAPC6005F) (Respondent) ITA No. 967/MUM/2025 Assessment Year: 2018-19 Deputy Commissioner of Income Tax, Central Circle 8(4), Mumbai (Appellant) Vs. Kaushal Yashwant Agarwal, 2 Ocean House, Thakurdwar Road, Karelwadi, Mumbai - 400002 (PAN: A…

DCIT Central Circle 8(4), Mumbai vs. Ramesh Ravji Chheda, Mumbai

In the result, all the appeals filed by the Revenue are

ITA 968/MUM/2025[2018-19]Status: DisposedITAT Mumbai23 Apr 2025AY 2018-19

Section 147Section 148Section 2(14)Section 2(47)Section 45Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No.968/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Vs. Ramesh Ravji Chheda Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai Prem Bhavan, 1st Floor, 234/36 Narshi Natha Street Bhat Bazar Maharashtra-400 009 (Appellant) PAN/GIR No.AAAPC6008J (Respondent) ITA No.1000/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Vs. Rasik Kunverji Chheda Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai 4, 1st Floor, 234/36 Narshi Natha…

DCIT Central Circle 8(4), Mumbai vs. Mahendra Ravji Chheda, Mumbai

In the result, all the appeals filed by the Revenue are

ITA 1001/MUM/2025[2018-19]Status: DisposedITAT Mumbai23 Apr 2025AY 2018-19

Section 147Section 148Section 2(14)Section 2(47)Section 45Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No.968/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai (Appellant) Vs. Ramesh Ravji Chheda Prem Bhavan, 1st Floor, 234/36 Narshi Natha Street Bhat Bazar Maharashtra-400 009 PAN/GIR No.AAAPC6008J (Respondent) ITA No.1000/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai (Appellant) Vs. Rasik Kunverji Chheda 4, 1st Floor, 234/36 N…

DCIT Central Circle 8(4), Mumbai vs. Rasik Kunverji Chheda, Mumbai

In the result, all the appeals filed by the Revenue are

ITA 1000/MUM/2025[2018-19]Status: DisposedITAT Mumbai23 Apr 2025AY 2018-19

Section 147Section 148Section 2(14)Section 2(47)Section 45Section 6

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA No.968/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Vs. Ramesh Ravji Chheda Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai (Appellant) Prem Bhavan, 1st Floor, 234/36 Narshi Natha Street Bhat Bazar Maharashtra-400 009 PAN/GIR No.AAAPC6008J (Respondent) ITA No.1000/Mum/2025 (Assessment Year :2018-19) DCIT Central Circle 8(4) Vs. Rasik Kunverji Chheda Mumbai Room No.659, 6th Floor Aayakar Bhavan M.K. Road Mumbai (Appellant) 4, 1st Floor, 234/36 N…

Virendra Bhavanji Gala, Mumbai vs. PCIT (Central, Mumbai-4, Mumbai

In the result appeal of the assessee is allowed

ITA 1654/MUM/2023[2018-19]Status: DisposedITAT Mumbai30 Aug 2023AY 2018-19

Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘F’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Shri Virendra Bhavanji Vs. PCIT (Central) Gala Mumbai - 4 1, Ground Floor Anil Villa Plot No.592, Jame Jamshed Road Matunga (Cr. Railway) Mumbai Maharashtra-400019 PAN/GIR No.AAAPG9747J (Appellant) .. (Respondent) Assessee by Shri Pradip Kapasi Revenue by Ms. Zeenia Handa Date of Hearing 18/07/2023 Date of Pronouncement 30/08/2023 आदेश / O R D E R PER AMIT SHUKLA (J.M): The aforesaid appeal has been filed by the assessee against order dated 29/03/2023 passed by PCIT (Centr…

Ramanamurthy Mathod Srinivasmurthy, Bangalore vs. Deputy Commissioner of Income Tax, Circle-2(1), Bangalore

In the result, the appeal filed by the assessee is partly allowed

ITA 281/BANG/2022[2017-18]Status: DisposedITAT Bangalore11 Jul 2022AY 2017-18

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2017-18

For Appellant: Shri Padamchand Khincha, A.RFor Respondent: Shri Sumer Singh Meena, D.R

Section 143(3)Section 263

…ITA No.281/Bang/2022 Ramanamurthy Mathod Srinivasmurthy, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2017-18 Ramanamurthy Mathod Srinivasmurthy T-306, III Floor, Suraj Plaza, Deputy Commissioner of 8th F Main, III Block, Jayanagar Vs. Income-tax Bangalore 560 011 Circle-2(1) Bangalore PAN NO : ADFPS2042E APPELLANT RESPONDENT Appellant by : Shri Padamchand Khincha, A.R. Respondent by : Shri Sumer Singh Meena, D.R. Date of Hearing : 11.07.2022 Date of Pronouncement : 11.07.2022 O R…

Shailendra Bhandari, Mumbai vs. ACIT Circle-2(2)(1), Mumbai

In the result, the appeal of the assessee is allowed

ITA 6528/MUM/2018[2015-16]Status: DisposedITAT Mumbai21 Jan 2021AY 2015-16

Bench: Shri Rajesh Kumar & Shri Amarjit Singhassessment Year: 2015-16 Shri Shailendra Acit, Bhandari, Circle-2(2)(1), E-27, Dhanraj Mahal, Room No.545, Chhatrapati Shivaji Aayakar Bhavan, Vs. Maharaj Marg, M.K. Road, Apollo Bunder, Mumbai - 400020 Colaba, Mumbai – 400 001 Pan: Aadpb2390K (Appellant) (Respondent) Present For: Assessee By : Shri Porus Kaka, A.R. Revenue By : Shri T.S. Khalsa, D.R. Date Of Hearing : 17.12.2020 Date Of Pronouncement : 21.01.2021 O R D E R

For Appellant: Shri Porus Kaka, A.RFor Respondent: Shri T.S. Khalsa, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER Assessment Year: 2015-16 Shri Shailendra ACIT, Bhandari, Circle-2(2)(1), E-27, Dhanraj Mahal, Room No.545, Chhatrapati Shivaji Aayakar Bhavan, Vs. Maharaj Marg, M.K. Road, Apollo Bunder, Mumbai - 400020 Colaba, Mumbai – 400 001 PAN: AADPB2390K (Appellant) (Respondent) Present for: Assessee by : Shri Porus Kaka, A.R. Revenue by : Shri T.S. Khalsa, D.R. Date of Hearing : 17.12.2020 Date of Pronouncement : 21.01.2021 O R D E R Per Rajesh Kumar, Accountant Member: The pr…