CIT v. VGR Foundation

292 ITR 132Reported decision2008#24268 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2022.

Judgments citing CIT v. VGR Foundation

Ibrox Real Estate Development Private Limited, Bangalore vs. The Deputy Commissioner of Income Tax, Central Circle-2(1), Bangalore

In the result, both the appeals filed by the assessee stands allowed

ITA 344/BANG/2022[2012-13]Status: DisposedITAT Bangalore01 Nov 2022AY 2012-13

Bench: Shri Chandra Poojaria & Smt. Beena Pillai

For Appellant: Smt. Suman Lunkar, CA
Section 143(2)Section 234ASection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBERA AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 343 & 344/Bang/2022 Assessment Years : 2011-12 & 2012-13 M/s. Ibrox Real Estate Development Pvt. Ltd., The Deputy SNN Minds Eye, Commissioner of No. 4, 2nd Floor, Income Tax, Diagonal Road, Central Circle – 3rd Block, Jayanagar, 2(1), Vs. Bangalore – 560 011. Bangalore. PAN: AACCI2895L APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, CA : Shri Sankar Ganesh K, JCIT Revenue by DR ITAT Date of Hearing : 11-08-2022 Date of Pronouncement : 01-11-2022 ORDER PER…

Ibrox Real Estate Development Private Limited, Bangalore vs. The Deputy Commissioner of Income Tax, Central Circle-2(1), Bangalore

In the result, both the appeals filed by the assessee stands allowed

ITA 343/BANG/2022[2011-12]Status: DisposedITAT Bangalore01 Nov 2022AY 2011-12

Bench: Shri Chandra Poojaria & Smt. Beena Pillai

For Appellant: Smt. Suman Lunkar, CA
Section 143(2)Section 234ASection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBERA AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. 343 & 344/Bang/2022 Assessment Years : 2011-12 & 2012-13 M/s. Ibrox Real Estate Development Pvt. Ltd., The Deputy SNN Minds Eye, Commissioner of No. 4, 2nd Floor, Income Tax, Diagonal Road, Central Circle – 3rd Block, Jayanagar, 2(1), Vs. Bangalore – 560 011. Bangalore. PAN: AACCI2895L APPELLANT RESPONDENT Assessee by : Smt. Suman Lunkar, CA : Shri Sankar Ganesh K, JCIT Revenue by DR ITAT Date of Hearing : 11-08-2022 Date of Pronouncement : 01-11-2022 ORDER PER…

ITO, Bangalore vs. M/S Bank Note Paper Mills India Pvt. Ltd., Bangalore

In the result, Revenue’s appeal for asst

ITA 1162/BANG/2016[2012-13]Status: DisposedITAT Bangalore10 Nov 2017AY 2012-13

Bench: Shri Sunil Kumar Yadav & Shri Jason P Boazthe Income-Tax Officer, Ward-1(1)(3), Bengaluru. . Appellant Vs. M/S Bank Note Paper Mill India Pvt. Ltd., 1St Floor, S.R Complex, No.2, Thavarekere Main Road, S.G Palya, Drc Post, Bengaluru. . Respondent Pan – Aaecb3245M Appellant By : Shri B.R Sunil Kumar Singh, Cit Respondent By : Smt. Prathiba, Advocate Date Of Hearing : 7-11-2017 Date Of Pronouncement : -11-2017 O R D E R

For Appellant: Shri B.R Sunil Kumar Singh, CITFor Respondent: Smt. Prathiba, Advocate
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH ‘A’ BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER The Income-tax Officer, Ward-1(1)(3), Bengaluru. . Appellant Vs. M/s Bank Note Paper Mill India Pvt. Ltd., 1st Floor, S.R Complex, No.2, Thavarekere Main Road, S.G Palya, DRC Post, Bengaluru. . Respondent PAN – AAECB3245M Appellant by : Shri B.R Sunil Kumar Singh, CIT Respondent by : Smt. Prathiba, Advocate Date of Hearing : 7-11-2017 Date of Pronouncement : -11-2017 O R D E R PER SHRI JASON P BOAZ, ACCOUNTANT MEMBER : This appeal by Revenue is directed against the…

CIT v. VGR Foundation (292 ITR 132) — Cited in 3 Judgments | BharatTax