DCIT CIRCLE-2(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs. TATVA BUILDCON, BHAIRAVNATH ROAD, MANINAGAR
In the result, the appeal filed by the Revenue is dismissed
ITA 1726/AHD/2024[2017-18]Status: DisposedITAT Ahmedabad09 Jan 2025AY 2017-18
Bench: Ms. Suchitra Kamble & Shri Makarand V. Mahadeokarआयकर अपील सं /Ita No.1726/Ahd/2024 िनधा"रण वष" /Assessment Year : 2017-18 The Dcit-2(1)(1) Tatva Buildcon बनाम/ Ahmedabad 1, Vraj Vihar Apartment, V/S. 2, Gopal Baug Society Bhairavnath Road Maninagar Ahmedabad – 380 008 "थायी लेखा सं./Pan: Aaift 8076 F अपीलाथ%/ (Appellant) &' यथ%/ (Respondent) Assessee By : Shri Chirag R. Shah, Ar Revenue By : Shri Rignesh Das, Sr.Dr सुनवाई की तारीख/Date Of Hearing : 07/01/2025 घोषणा की तारीख /Date Of Pronouncement: 09/01/2025 आदेश/O R D E R Per Makarand V. Mahadeokar, Am:
For Appellant: Shri Chirag R. Shah, ARFor Respondent: Shri Rignesh Das, Sr.DR
Section 115BSection 142(1)Section 143(2)Section 143(3)Section 270ASection 271ASection 68
…आयकर अपीलीय अिधकरण, अहमदाबाद "ायपीठ “सी“, अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ C ” BENCH, AHMEDABAD सु"ी सुिच"ा का"ले, "ाियक सद" एवं "ी मकरंद वसंत महादेवकर, लेखा सद" के सम"। ] ] BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER आयकर अपील सं /ITA No.1726/Ahd/2024 िनधा"रण वष" /Assessment Year : 2017-18 The DCIT-2(1)(1) Tatva Buildcon बनाम/ Ahmedabad 1, Vraj Vihar Apartment, v/s. 2, Gopal Baug Society Bhairavnath Road Maninagar Ahmedabad – 380 008 "थायी लेखा सं./PAN: AAIFT 8076 F अपीलाथ%/ (Appellant) &' यथ%/ (Respondent) Assessee by : Shri Chirag R. Shah, A…