CIT v. Valiant Glass Works (P.) Ltd.

50 Taxmann.com 268High Court2014#18019 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2017 to 2018.

Judgments citing CIT v. Valiant Glass Works (P.) Ltd.

Assistant Commissioner of Income Tax, Ichalkaranji vs. Parikh Shankarlal Kundanmal, Kolhapur

In the result, appeals of Revenue and the Cross Objections by the assessee are partly allowed

ITA 736/PUN/2017[2009-10]Status: DisposedITAT Pune31 May 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm आयकर अपीऱ सं. / Ita Nos.733 To 736/Pun/2017 यििाारण वषा / Assessment Years : 2004-05 To 2006-07 & 2009-10

For Appellant: M.K. KulkarniFor Respondent: Dr. Vivek Aggarwal
Section 143(3)Section 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ एक-सदस्य मामऱा पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM आयकर अपीऱ सं. / ITA Nos.733 to 736/PUN/2017 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 2009-10 Assistant Commissioner of Income Tax, Ichalkaranji Circle, Ichalkaranji …. अऩीऱाथी/Appellant Vs. Parikh Shankarlal Kundanmal, 9/439-8-B, Station Road, Ichalkaranji, Distt.-Kolhapur PAN : ABIPP0423H …. प्रत्यथी / Respondent प्रत्याक्षेप सं./CO Nos.22 to 25/PUN/2018 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 200…

Assistant Commissioner of Income Tax, Ichalkaranji vs. Parikh Shankarlal Kundanmal, Kolhapur

In the result, appeals of Revenue and the Cross Objections by the assessee are partly allowed

ITA 735/PUN/2017[2006-07]Status: DisposedITAT Pune31 May 2018AY 2006-07

Bench: Ms. Sushma Chowla, Jm आयकर अपीऱ सं. / Ita Nos.733 To 736/Pun/2017 यििाारण वषा / Assessment Years : 2004-05 To 2006-07 & 2009-10

For Appellant: M.K. KulkarniFor Respondent: Dr. Vivek Aggarwal
Section 143(3)Section 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ एक-सदस्य मामऱा पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM आयकर अपीऱ सं. / ITA Nos.733 to 736/PUN/2017 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 2009-10 Assistant Commissioner of Income Tax, Ichalkaranji Circle, Ichalkaranji …. अऩीऱाथी/Appellant Vs. Parikh Shankarlal Kundanmal, 9/439-8-B, Station Road, Ichalkaranji, Distt.-Kolhapur PAN : ABIPP0423H …. प्रत्यथी / Respondent प्रत्याक्षेप सं./CO Nos.22 to 25/PUN/2018 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 200…

Assistant Commissioner of Income Tax, Ichalkaranji vs. Parikh Shankarlal Kundanmal, Kolhapur

In the result, appeals of Revenue and the Cross Objections by the assessee are partly allowed

ITA 734/PUN/2017[2005-06]Status: DisposedITAT Pune31 May 2018AY 2005-06

Bench: Ms. Sushma Chowla, Jm आयकर अपीऱ सं. / Ita Nos.733 To 736/Pun/2017 यििाारण वषा / Assessment Years : 2004-05 To 2006-07 & 2009-10

For Appellant: M.K. KulkarniFor Respondent: Dr. Vivek Aggarwal
Section 143(3)Section 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ एक-सदस्य मामऱा पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM आयकर अपीऱ सं. / ITA Nos.733 to 736/PUN/2017 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 2009-10 Assistant Commissioner of Income Tax, Ichalkaranji Circle, Ichalkaranji …. अऩीऱाथी/Appellant Vs. Parikh Shankarlal Kundanmal, 9/439-8-B, Station Road, Ichalkaranji, Distt.-Kolhapur PAN : ABIPP0423H …. प्रत्यथी / Respondent प्रत्याक्षेप सं./CO Nos.22 to 25/PUN/2018 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 200…

Assistant Commissioner of Income Tax, Ichalkaranji vs. Parikh Shankarlal Kundanmal, Kolhapur

In the result, appeals of Revenue and the Cross Objections by the assessee are partly allowed

ITA 733/PUN/2017[2004-05]Status: DisposedITAT Pune31 May 2018AY 2004-05

Bench: Ms. Sushma Chowla, Jm आयकर अपीऱ सं. / Ita Nos.733 To 736/Pun/2017 यििाारण वषा / Assessment Years : 2004-05 To 2006-07 & 2009-10

For Appellant: M.K. KulkarniFor Respondent: Dr. Vivek Aggarwal
Section 143(3)Section 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ एक-सदस्य मामऱा पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM आयकर अपीऱ सं. / ITA Nos.733 to 736/PUN/2017 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 2009-10 Assistant Commissioner of Income Tax, Ichalkaranji Circle, Ichalkaranji …. अऩीऱाथी/Appellant Vs. Parikh Shankarlal Kundanmal, 9/439-8-B, Station Road, Ichalkaranji, Distt.-Kolhapur PAN : ABIPP0423H …. प्रत्यथी / Respondent प्रत्याक्षेप सं./CO Nos.22 to 25/PUN/2018 यििाारण वषा / Assessment Years : 2004-05 to 2006-07 & 200…

DCIT 20(2), Mumbai vs. M.M. Internaitonal, Mumbai

In the result, the appeal filed by the Revenue is dismissed

ITA 2890/MUM/2015[2000-01]Status: DisposedITAT Mumbai13 Jan 2017AY 2000-01

Bench: Shri Joginder Singh () & Shri Ashwani Taneja ()

Section 143(3)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI BEFORE SHRI JOGINDER SINGH (JUDICIAL MEMBER) AND SHRI ASHWANI TANEJA (ACCOUNTANT MEMBER) I.T.A. No.2890/Mum/2015 (Assessment Year: 2000-01) Dy.CIT 20(2), Mumbai Vs M/s MM International 14, Bhoj Terrace, Teju Kaya Park, Dr Babasaheb Ambedkar Marg, Mumbai-19 PAN : AAEFM6628A (Appellant) (Respondent) Appellant by Shri Suman Kumar Respondent by Shri Vijay Mehta Date of hearing : 10-01-2017 Date of order : 13 -01-2017 O R D E R Per ASHWANI TANEJA, AM: This appeal has been filed by the revenue against the order of the Commissioner of Income-tax (App…

CIT v. Valiant Glass Works (P.) Ltd. (50 Taxmann.com 268) — Cited in 5 Judgments | BharatTax