CIT v. Vaishali Avenue

78 Taxmann.com 334Reported decision2017#25633 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 115JB(2)(i)Section 143(3)Section 147 Section 148 Section 151 Section 271(1)(c)

Judgments citing CIT v. Vaishali Avenue

Paris Elysees India Pvt. Ltd., Jaipur vs. DCIT, Circle-7, Jaipur

ITA 681/JPR/2023[2012-13]Status: DisposedITAT Jaipur19 Sept 2024AY 2012-13

Bench: Him Against The Order Dated 05.12.2019 Passed Under Section 147/143(3) Of The Income Tax Act, [ For Short “Act” ] By Acit, Circle-07, Jaipur.

For Appellant: Sh. Rohan Sogani, CAFor Respondent: Sh. Anup Singh, Addl. CIT

Section 115JSection 147Section 148Section 151Section 250Section 253(5)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 681/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Paris Elysees India Pvt. Ltd., DCIT, Circle-07 Vs. A 135 Parfume Factory, Jaipur Heerawala RIICO, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCP 4088 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Rohan Sogani, CA jktLo dh vksj ls@ Reve…

Income Tax Officer (Exemption), Jaipur vs. M/S Apollo Animal Medical Group Trust, Jaipur

In the result, the grounds of appeal taken by the Revenue are dismissed

ITA 960/JPR/2018[2008-09]Status: DisposedITAT Jaipur22 Jan 2021AY 2008-09

For Appellant: Shri Rajeev Sogani (C.A.) &For Respondent: Smt Runi Pal (Add.CIT) fu/kZkfjrh dh vksj ls@

Section 11Section 12ASection 13(1)(c)Section 13(3)Section 143(3)Section 147Section 148Section 151

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 960/JP/2018 fu/kZkj.k o"kZ@Assessment Years : 2008-09 cuke The ITO, (Exemption), M/s Apollo Animal Medical Vs. Ward-1, Group Trust, Jaipur. 299, Himmat Nagar, Tonk Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABTA 0145 K vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@CO. No. 05/JP/2020 (Arising out of ITA No. 960/JP/2018) fu/kZkj.k…

Shri Manak Chand Modi, Jaipur vs. Deputy Commissioner of Income Tax, Circle-7, Jaipur

In the result, the appeal filed by the assessee is allowed

ITA 1067/JPR/2018[2008-09]Status: DisposedITAT Jaipur25 Apr 2019AY 2008-09

For Appellant: Shri Rajeev Sogani (C.A.)For Respondent: Smt. Anuradha (JCIT)

Section 143(3)Section 147Section 148Section 151Section 154Section 234B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 1067/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2008-09 cuke Shri Manak Chand Modi The DCIT, Vs. D-185, Mangal Marg, Bapu Nagar, Circle-7, Jaipur-302015. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADDPM 4856 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rajeev Sogani (C.A.) jktLo dh vksj ls@ Revenue by : Smt. An…