CIT v. Udaypur Distillery

24 Taxmann 282Reported decision1986#23886 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 361,821 Indian tax judgments — from 2020 to 2023.

Judgments citing CIT v. Udaypur Distillery

Asst CIT (Ltu) 1, Mumbai vs. Grasim Industries Limited (As A Successor to Aditya Birla Nuvo Ltd, Mumbai

In the result, appeal of the Revenue is dismissed

ITA 1248/MUM/2017[2011-12]Status: DisposedITAT Mumbai28 Dec 2023AY 2011-12

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

For Appellant: Shri Yogesh Thar, ARFor Respondent: Ms. A. Alankrutha, Sr. DR
Section 10BSection 115JSection 14ASection 234BSection 271(1)(c)Section 32(1)(iia)Section 37Section 40Section 43BSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 1065/Mum/2017 (Assessment Year: 2011-12) Grasim Industries Limited Addl. CIT- LTU, Mumbai (as a Successor to Aditya Birla (Now jurisdiction is with Dy. Nuvo Ltd.) Aditya Birla Centre, Commissioner of Income Tax, A Wing, 2nd Floor, S.K. Ahire Marg, Vs. CC-1(4), Room No. 902, 9th Floor, Old CGO Building, Worli, Mumbai-400030. M.K. Road, Mumbai-400020 . PAN : AAACI1747H Appellant) : Respondent) I.T.A. No. 1248/Mum/2017 (Assessment Year: 2011-12) Dy. Commissioner of Income Tax, M/s Grasim Industri…

Grasim Industries Limited (As A Successor to Aditya Birla Nuvo Ltd), Mumbai vs. Addl CIT Ltu, Mumbai

In the result, appeal of the Revenue is dismissed

ITA 1065/MUM/2017[2011-12]Status: DisposedITAT Mumbai28 Dec 2023AY 2011-12

Bench: Shri Vikas Awasthy, Jm & Ms Padmavathy S, Am

For Appellant: Shri Yogesh Thar, ARFor Respondent: Ms. A. Alankrutha, Sr. DR
Section 10BSection 115JSection 14ASection 234BSection 271(1)(c)Section 32(1)(iia)Section 37Section 40Section 43BSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JM & MS PADMAVATHY S, AM I.T.A. No. 1065/Mum/2017 (Assessment Year: 2011-12) Grasim Industries Limited Addl. CIT- LTU, Mumbai (as a Successor to Aditya Birla (Now jurisdiction is with Dy. Nuvo Ltd.) Aditya Birla Centre, Commissioner of Income Tax, A Wing, 2nd Floor, S.K. Ahire Marg, Vs. CC-1(4), Room No. 902, 9th Floor, Old CGO Building, Worli, Mumbai-400030. M.K. Road, Mumbai-400020 . PAN : AAACI1747H Appellant) : Respondent) I.T.A. No. 1248/Mum/2017 (Assessment Year: 2011-12) Dy. Commissioner of Income Tax, M/s Grasim Industri…

M/S. Gem Electro Mechanicals Pvt. Ltd, Jaipur vs. ACIT, Circle-4, Jaipur

In the result, the appeal filed by the assessee is allowed

ITA 2/JPR/2020[2016-17]Status: DisposedITAT Jaipur15 Sept 2020AY 2016-17
For Appellant: Shri Rohan Sogani, CAFor Respondent: Smt. Runi Paul , Addl. CIT- DR
Section 143(3)Section 37Section 37(1)Section 8(1)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh ,u-ds-lSuh] mik/;{k ,o lanhi xkslkbZ] U;kf;d lnL; ds le{k BEFORE: SHRI N.K. SAINI, V.P. & SHRI SANDEEP GOSAIN, JM vk;dj vihy la-@ITA No. 02/JP/2020 fu/kZkj.k o"kZ@Assessment Year : 2016-17 The ACIT cuke M/s. Gem Electro Mechanicals Pvt. Ltd. Vs. E-155, Road No. 11, VKI Area Circle-4 Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACG 6256 H vihykFkhZ@Appellant izR;FkhZ@Respond ent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Rohan Sogani, CA jktLo dh vksj ls@ Revenue by: Smt. Runi Paul , Addl.…

CIT v. Udaypur Distillery (24 Taxmann 282) — Cited in 3 Judgments | BharatTax