CIT v. Udaipur Mineral Development Syndicate Pvt Ltd.

203 ITR 556High Court#23535 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2017 to 2024.

Judgments citing CIT v. Udaipur Mineral Development Syndicate Pvt Ltd.

Asst. Commissioner of Income Tax (Central)-I, Bhopal vs. Som Distilleries Private Limited, Bhopal

Appeal is partly allowed for statistical

ITA 289/IND/2023[2014-15]Status: DisposedITAT Indore02 Aug 2024AY 2014-15

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 139(1)Section 143(2)Section 143(3)Section 234A

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER I.T.A.No.272/Ind/2023 A.Y. 2014-15 M/s. Som Distilleries ITO, बनाम/ Private Limited, 1(3), Vs. Som House, Bhopal 23 Zone II, M.P. Nagar, Bhopal PAN: AACCSO397P (Assessee/Appellant) (Revenue/Respondent) I.T.A.No.289/Ind/2023 A.Y. 2014-15 ACIT, M/s. Som Distilleries बनाम/ (Central)-I, Private Limited, Vs. Bhopal Som House, 23 Zone II, M.P. Nagar, Bhopal PAN: AACCSO397P (Revenue/Appellant) (Assessee/Respondent) Assessee by Shri Sumit Ni…

Som Distilleries Pvt. Ltd., Bhopal vs. ITO-1(3), Bhopal

Appeal is partly allowed for statistical

ITA 272/IND/2023[2014-15]Status: DisposedITAT Indore02 Aug 2024AY 2014-15

Bench: Shri Vijay Pal Rao & Shri B.M. Biyani

Section 139(1)Section 143(2)Section 143(3)Section 234A

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER I.T.A.No.272/Ind/2023 A.Y. 2014-15 M/s. Som Distilleries ITO, बनाम/ Private Limited, 1(3), Vs. Som House, Bhopal 23 Zone II, M.P. Nagar, Bhopal PAN: AACCSO397P (Assessee/Appellant) (Revenue/Respondent) I.T.A.No.289/Ind/2023 A.Y. 2014-15 ACIT, M/s. Som Distilleries बनाम/ (Central)-I, Private Limited, Vs. Bhopal Som House, 23 Zone II, M.P. Nagar, Bhopal PAN: AACCSO397P (Revenue/Appellant) (Assessee/Respondent) Assessee by Shri Sumit Ni…

DCIT CC 3(1) Cen RG 3, Mumbai vs. Wind World Wind Farms (Krishna) Ltd, Mumbai

In the result, the appeal filed by the revenue is dismissed

ITA 6831/MUM/2016[2009-10]Status: DisposedITAT Mumbai04 May 2017AY 2009-10

Bench: Shri B.R. Baskaran (Am)

Section 132Section 143(3)Section 153A

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Before Shri B.R. Baskaran (AM) I.T.A. No. 6831/Mum/2016 (Assessment Year 2009-10) DCIT CC-3(1) Vs. M/s.Wind World Wind Central Range -3 Farms (Krishna) Ltd. Room No. 1913/1924 A-9, Enercon Tower 19th Floor Veera Desai Road Air India Building Veera Industrial Nariman Point Estate, Andheri West Mumbai-400021. Mumbai-400 053. (Appellant) (Respondent) PAN No. AAACE3529M Assessee by Shri A.K. Ghosh Department by Shri Sunil Jha Date of Hearing 4.5.2017 Date of Pronouncement 4.5.2017 O R D E R The revenue has filed this appeal challenging the order dated 26…

CIT v. Udaipur Mineral Development Syndicate Pvt Ltd. (203 ITR 556) — Cited in 3 Judgments | BharatTax