CIT v. Tyco Electronics Corpn.India (P) Ltd.

22 Taxmann.com 267High Court2012#12418 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2021.

Judgments citing CIT v. Tyco Electronics Corpn.India (P) Ltd.

M/S Tecnotree Convergence Ltd., Gurgaon vs. ACIT, Haridwar

In the result the appeals filed by assessee stands allowed

ITA 2830/DEL/2013[2008-09]Status: DisposedITAT Bangalore22 Jul 2021AY 2008-09

Bench: Shri. B. R. Baskaran & Smt. Beena Pillai

For Appellant: Shri K.R Vasudevan, AdvocateFor Respondent: Ms. Neera Malhotra, CIT(DR)
Section 10Section 10ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.2830 & 2831/DEL/2013 Assessment Year : 2008 – 09 & 2009-10 M/s Tecnotree Convergence The Income-tax Officer, Ltd., Ward-16(2), 16th Floor, DLF Building New Delhi. No.5, Tower – A, Vs. DLB Cyber City Ph III Gurgaon-122002. PAN – AAACL 7345 L APPELLANT RESPONDENT Appellant by : Shri K.R Vasudevan, Advocate Respondent by : Ms. Neera Malhotra, CIT(DR) Date of Hearing : 01-07-2021 Date of Pronouncement : 22-07-2021 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present…

DCIT, Circle-16(2), Hyderabad vs. Green Fire Agri Commodities Ltd (Presently Known As M/S Proceeds India Private Limited), Hyderabad Hyderabad, Hyderabad

In the result, Revenue’s appeal is dismissed

ITA 948/HYD/2017[2009-10]Status: DisposedITAT Hyderabad05 Apr 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2009-10 Dcit, Vs. M/S. Green Fire Agri Circle-16(2), Commodities Ltd Hyderabad. (Presently Known As M/S. Proceeds India Private Limited), Hyderabad. Pan: Aabcn 7753 P (Appellant) (Respondent) Assessee By: Shri P.V.S.S. Prasad Revenue By: Smt. Neeju Gupta, Dr Date Of Hearing: 27/03/2019 Date Of Pronouncement: 05/04/2019 Order Per Smt. P. Madhavi Devi, J.M.:

For Appellant: Shri P.V.S.S. PrasadFor Respondent: Smt. Neeju Gupta, DR
Section 10ASection 10A(3)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2009-10 DCIT, Vs. M/s. Green Fire Agri Circle-16(2), Commodities Ltd Hyderabad. (Presently known as M/s. Proceeds India Private Limited), Hyderabad. PAN: AABCN 7753 P (Appellant) (Respondent) Assessee by: Shri P.V.S.S. Prasad Revenue by: Smt. Neeju Gupta, DR Date of hearing: 27/03/2019 Date of pronouncement: 05/04/2019 ORDER PER Smt. P. Madhavi Devi, J.M.: This is Revenue’s appeal for the Assessment Year 2009-10 filed against the order of t…

Pr Commissioner of Income Tax vs. M/S Ge Medical Systems India Pvt.Ltd

ITA/78/2016HC Karnataka25 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 10ASection 10A(3)Section 260

…1/16 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 25TH DAY OF JULY 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.78/2016 BETWEEN: 1. PR. COMMISSIONER OF INCOME –TAX, CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE-560 001. 2. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(3), BANGALORE. …APPELLANTS (BY Mr.E.I.SANMATHI, ADV.) AND: M/S. GE MEDICAL SYSTEMS INDIA PVT.LTD., 122. PART-1, EPIP, WHITEFIELD ROAD, BANGALORE-560 006. PAN:AAACG 7655G. …RESPONDENT…

DCIT, Bangalore vs. M/S Ge Medical System (I) (P) Limited, Bangalore

In the result, the revenue’s appeal is dismissed and the assessee’s appeal is partly allowed

ITA 337/BANG/2011[2004-05]Status: DisposedITAT Bangalore30 Jun 2015AY 2004-05

Bench: Smt. P. Madhavi Devi & Shri Abraham P George

For Appellant: Shri K.R.Vasudevan, AdvocateFor Respondent: Shri C.H.Sundar Rao, CIT(DR)
Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER and SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER IT(TP)A Nos.332 & 333/Bang/2011 (Assessment years: 2004-05 & 2005-06) M/s.GE Medical Systems India Pvt. Ltd. 122, Part-1, EPIP, Whitefield Road, Bangalore-560006. … Appellant PAN:AAACG7655G Vs. Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Respondent AND IT(TP)A No.337/Bang/2011 (Assessment year: 2004-05) Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Appellant Vs. M/s.GE Medical Systems India Pvt. Ltd. Bangalore. … Respondent Asses…

Ge Medical Systems India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, the revenue’s appeal is dismissed and the assessee’s appeal is partly allowed

ITA 333/BANG/2011[2005-06]Status: DisposedITAT Bangalore30 Jun 2015AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri Abraham P George

For Appellant: Shri K.R.Vasudevan, AdvocateFor Respondent: Shri C.H.Sundar Rao, CIT(DR)
Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER and SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER IT(TP)A Nos.332 & 333/Bang/2011 (Assessment years: 2004-05 & 2005-06) M/s.GE Medical Systems India Pvt. Ltd. 122, Part-1, EPIP, Whitefield Road, Bangalore-560006. … Appellant PAN:AAACG7655G Vs. Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Respondent AND IT(TP)A No.337/Bang/2011 (Assessment year: 2004-05) Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Appellant Vs. M/s.GE Medical Systems India Pvt. Ltd. Bangalore. … Respondent Asses…

Ge Medical Systems India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, the revenue’s appeal is dismissed and the assessee’s appeal is partly allowed

ITA 332/BANG/2011[2004-05]Status: DisposedITAT Bangalore30 Jun 2015AY 2004-05

Bench: Smt. P. Madhavi Devi & Shri Abraham P George

For Appellant: Shri K.R.Vasudevan, AdvocateFor Respondent: Shri C.H.Sundar Rao, CIT(DR)
Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER and SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER IT(TP)A Nos.332 & 333/Bang/2011 (Assessment years: 2004-05 & 2005-06) M/s.GE Medical Systems India Pvt. Ltd. 122, Part-1, EPIP, Whitefield Road, Bangalore-560006. … Appellant PAN:AAACG7655G Vs. Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Respondent AND IT(TP)A No.337/Bang/2011 (Assessment year: 2004-05) Deputy Commissioner of Income-tax, Circle 11(3), Bangalore. … Appellant Vs. M/s.GE Medical Systems India Pvt. Ltd. Bangalore. … Respondent Asses…

Income Tax Officer, Ward-7(1)(1), Bangalore vs. M/S Testree Solutions P Ltd, Bangalore

In the result, the assessee’s appeal is allowed and the revenue’s appeal is dismissed

ITA 1464/BANG/2014[201-11]Status: DisposedITAT Bangalore11 Jun 2015

Bench: Shri Pramod Kumar & Smt. P. Madhavi Devim/S.Testree Solutions Pvt. Ltd., No.1, 1St Main, 1St Block, Koramangala, Bangalore-560034. … Appellant Pan: Aacct5187A Vs. Income-Tax Officer, Ward 12(2), Bangalore. … Respondent & Income-Tax Officer, Ward 12(2), Bangalore. … Appellant Vs. M/S.Testree Solutions Pvt. Ltd., Bangalore. … Respondent

For Appellant: Shri K.R.Vasudevan, AdvocateFor Respondent: Shri T.S.N.Murthy, CIT(DR)
Section 10ASection 10A(3)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI PRAMOD KUMAR, ACCOUNTANT MEMBER and SMT. P. MADHAVI DEVI, JUDICIAL MEMBER M/s.Testree Solutions Pvt. Ltd., No.1, 1st Main, 1st Block, Koramangala, Bangalore-560034. … Appellant PAN: AACCT5187A Vs. Income-tax Officer, Ward 12(2), Bangalore. … Respondent AND Income-tax Officer, Ward 12(2), Bangalore. … Appellant Vs. M/s.Testree Solutions Pvt. Ltd., Bangalore. … Respondent Assessee by: Shri K.R.Vasudevan, Advocate. Revenue by: Shri T.S.N.Murthy, CIT(DR). Date of hearing : 16/04/2015 Date of pronouncement: 11/06/2015 ITA Nos.1364&1464/Bang/2…

Testree Solutions P Ltd, Bangalore vs. Income Tax Officer, Ward-12(2), Bangalore

In the result, the assessee’s appeal is allowed and the revenue’s appeal is dismissed

ITA 1364/BANG/2014[2010-11]Status: DisposedITAT Bangalore11 Jun 2015AY 2010-11

Bench: Shri Pramod Kumar & Smt. P. Madhavi Devim/S.Testree Solutions Pvt. Ltd., No.1, 1St Main, 1St Block, Koramangala, Bangalore-560034. … Appellant Pan: Aacct5187A Vs. Income-Tax Officer, Ward 12(2), Bangalore. … Respondent & Income-Tax Officer, Ward 12(2), Bangalore. … Appellant Vs. M/S.Testree Solutions Pvt. Ltd., Bangalore. … Respondent

For Appellant: Shri K.R.Vasudevan, AdvocateFor Respondent: Shri T.S.N.Murthy, CIT(DR)
Section 10ASection 10A(3)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI PRAMOD KUMAR, ACCOUNTANT MEMBER and SMT. P. MADHAVI DEVI, JUDICIAL MEMBER M/s.Testree Solutions Pvt. Ltd., No.1, 1st Main, 1st Block, Koramangala, Bangalore-560034. … Appellant PAN: AACCT5187A Vs. Income-tax Officer, Ward 12(2), Bangalore. … Respondent AND Income-tax Officer, Ward 12(2), Bangalore. … Appellant Vs. M/s.Testree Solutions Pvt. Ltd., Bangalore. … Respondent Assessee by: Shri K.R.Vasudevan, Advocate. Revenue by: Shri T.S.N.Murthy, CIT(DR). Date of hearing : 16/04/2015 Date of pronouncement: 11/06/2015 ITA Nos.1364&1464/Bang/2…

CIT v. Tyco Electronics Corpn.India (P) Ltd. (22 Taxmann.com 267) — Cited in 8 Judgments | BharatTax