CIT v. Tranvancore Chemicals & Mfg. Co. Ltd.

142 Taxmann 316High Court2005#22542 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing CIT v. Tranvancore Chemicals & Mfg. Co. Ltd.

DCIT, Coimbatore vs. Maheswara Sugars Limited, Coimbatore

In the result, the appeal filed by the Revenue is dismissed

ITA 1809/CHNY/2015[2006-07]Status: DisposedITAT Chennai31 Jan 2022AY 2006-07

Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal

For Appellant: Shri P. Sajit Kumar, JCITFor Respondent: Shri R. Vijayaraghavan, Advocate

Section 143(1)Section 143(3)Section 148

…आयकर अपीलीय अिधकरण, ‘बी’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी महावीर "संह, उपा"य" एवं "ी मनोज कुमार अ"वाल, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENTAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 1809/CHNY/2015 िनधा"रण वष" /Assessment Year: 2006-07 The DCIT, M/s. Maheswara Sugars Limited, Corporate Circle -1, v. (Subsequently got amalgamated with 63-A, Race Course Road, M/s. Bannari Amman Sugars Ltd Coimbatore w.e.f. 1.1.2007) C/o. P.N. Raghavendra Rao & Co., 23/2, Viswa Paradise Apartments, IInd Floor, Kalidas Road, Ramnagar, Coimba…

Nanavati Chemex P.Ltd, Mumbai vs. ITO 2(2)(3, Mumbai

Accordingly the appeal filed by the assessee is hereby dismissed

ITA 1797/MUM/2011[2007-08]Status: DisposedITAT Mumbai17 Jun 2016AY 2007-08

Bench: Shri B.R.Baskaran, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.1797/Mum/2011 ("नधा"रण वष" / Assessment Year: 2007-08) Nanavati Chemex Private Income Tax Officer 2(2)(3), बनाम/ Ltd. Aayakar Bhavan, M.K.Marg, Vs. Nanavati Mahalaya, 18, Mumbai Homi Mody Street, Mumbai - 400023 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaack5171D

For Appellant: Shri Pankaj JainFor Respondent: Shri S. Senthil Kumaran

Section 143(1)Section 143(2)

…आयकर अपील"य अ"धकरण,“जी” "यायपीठ, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI "ी बी. आर. बा"करन, लेखा सद"य, एवं "ी अमरजीत "संह, "या"यक सद"य, के सम" BEFORE SHRI B.R.BASKARAN, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.1797/MUM/2011 ("नधा"रण वष" / Assessment Year: 2007-08) Nanavati Chemex Private Income Tax Officer 2(2)(3), बनाम/ Ltd. Aayakar Bhavan, M.K.Marg, Vs. Nanavati Mahalaya, 18, Mumbai Homi Mody Street, Mumbai - 400023 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACK5171D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Assessee by: Shri Pankaj Jain Department by: Shri S. Senthil Kuma…

Blue Blends (I) P.Ltd, Mumbai vs. DCIT RG 4(1), Mumbai

In the result, appeal of the assessee is allowed

ITA 168/MUM/2013[2009-10]Status: DisposedITAT Mumbai27 Apr 2016AY 2009-10

For Appellant: Ms. Sanjukta Chowdhury

Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘फी’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “B”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI PAWAN SINGH, JM आमकय अऩीर सं./ITA No.168/Mum/2013 (नििाारण वषा / Assessment Year :2009-10) M/s Blue Blends (I) Ltd., Vs. DCIT, Range-4(1), Mumbai JBF House, 13, Old Office Lane, Kalbadevi Road, Mumbai-400002 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AAACB 1690 C (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. ननधाारयती की ओर से /Assessee by : Ms. Sanjukta Chowdhury याजस्व की ओर से /Revenue by Shri Prakash L. Pathade : सुनवाई की तायीख / Date of Hearing : 07/04/2016 घोषणा की…