CIT v. Transport Corpn. India Ltd.

123 Taxmann 806High Court2002#13305 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing CIT v. Transport Corpn. India Ltd.

Bhadanes Hitech Technology Computer Pvt.Ltd, Nashik vs. Income-Tax Officer, Ward - 1(1), Nashik

Appeal is partly allowed in above terms

ITA 1289/PUN/2018[2013-14]Status: DisposedITAT Pune14 Jul 2022AY 2013-14

Bench: Shri S.S. Godara & Dr. Dipak P. Ripoteनिर्धारण वषा / Assessment Year : 2013-14 Bhadanes Hitech Technology Vs. Ito, Ward Computer Pvt. Ltd. 1(1), Nashik Flat No.10, Padmavishwa Plaza, Nashik Pune Road, Tagore Nagar, Nashik – 422006 Pan : Aadcb9102E Appellant Respondent

Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI S.S. GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER निर्धारण वषा / Assessment Year : 2013-14 Bhadanes Hitech Technology Vs. ITO, Ward Computer Pvt. Ltd. 1(1), Nashik Flat No.10, Padmavishwa Plaza, Nashik Pune Road, Tagore Nagar, Nashik – 422006 PAN : AADCB9102E Appellant Respondent Assessee by Shri Naimish Dixit Revenue by Shri M.G. Jasnani Date of hearing 04-07-2022 Date of pronouncement 14-07-2022 आदेश / ORDER PER S.S. GODARA, JM : This assessee‟s appeal for AY 2013-14 arises against the CIT(A)-1, Nashik‟s order dated 29…

Laxmi Nilaya Constructions, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-2(3), Hyderabad

In the result, appeals of the assessee for all the 3 AYs are partly allowed

ITA 1020/HYD/2018[2011-12]Status: DisposedITAT Hyderabad26 Nov 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.A.Sai Prasad, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 132Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. Asst. Year 1018/Hyd/18 2009-10 Laxmi Nilaya The Asst. Constructions, Commissioner of 1019/Hyd/18 2010-11 HYDERABAD Income Tax, [PAN: AACFL2770Q] Central Circle-2(3), HYDERABAD 1020/Hyd/18 2011-12 For Assessee : Shri K.A.Sai Prasad, AR For Revenue : Shri Y.V.S.T.Sai, CIT-DR Date of Hearing : 28-08-2019 Date of Pronouncement : 26-11-2019 O R D E R PER Smt. P. MADHAVI DEVI, J.M. : These are assessee’s appeals for the AYs.2009-…

Laxmi Nilaya Constructions, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-2(3), Hyderabad

In the result, appeals of the assessee for all the 3 AYs are partly allowed

ITA 1019/HYD/2018[2010-11]Status: DisposedITAT Hyderabad26 Nov 2019AY 2010-11

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.A.Sai Prasad, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 132Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. Asst. Year 1018/Hyd/18 2009-10 Laxmi Nilaya The Asst. Constructions, Commissioner of 1019/Hyd/18 2010-11 HYDERABAD Income Tax, [PAN: AACFL2770Q] Central Circle-2(3), HYDERABAD 1020/Hyd/18 2011-12 For Assessee : Shri K.A.Sai Prasad, AR For Revenue : Shri Y.V.S.T.Sai, CIT-DR Date of Hearing : 28-08-2019 Date of Pronouncement : 26-11-2019 O R D E R PER Smt. P. MADHAVI DEVI, J.M. : These are assessee’s appeals for the AYs.2009-…

Laxmi Nilaya Constructions, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-2(3), Hyderabad

In the result, appeals of the assessee for all the 3 AYs are partly allowed

ITA 1018/HYD/2018[2009-10]Status: DisposedITAT Hyderabad26 Nov 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Shri K.A.Sai Prasad, ARFor Respondent: Shri Y.V.S.T.Sai, CIT-DR
Section 132Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Appellant Respondent ITA No. Asst. Year 1018/Hyd/18 2009-10 Laxmi Nilaya The Asst. Constructions, Commissioner of 1019/Hyd/18 2010-11 HYDERABAD Income Tax, [PAN: AACFL2770Q] Central Circle-2(3), HYDERABAD 1020/Hyd/18 2011-12 For Assessee : Shri K.A.Sai Prasad, AR For Revenue : Shri Y.V.S.T.Sai, CIT-DR Date of Hearing : 28-08-2019 Date of Pronouncement : 26-11-2019 O R D E R PER Smt. P. MADHAVI DEVI, J.M. : These are assessee’s appeals for the AYs.2009-…

Deputy Commissioner of Income Tax Circle-1(2)(1), Bangalore vs. M/S Bangalore Housing Development and Investments, Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 557/BANG/2018[2014-15]Status: DisposedITAT Bangalore07 Nov 2018AY 2014-15

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri R. Ramakrishna, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Bangalore Housing Development & Investments, The Assistant Commissioner No. 10/1, ITA No. of Income Tax, Lakshminarayana 2014-15 425/Bang/2018 Circle – 1 (2) (1), Complex, Bangalore. Palace Road, Bangalore – 560 052. PAN: AAGFB0819A ITA No. M/s. Bangalore Housing 2013-14 556/Bang/2018 The Deputy Development & Investments, Commissioner of No. 10/1, Lakshminarayana Income Tax, Complex, ITA No. Circle – 1 (2) (1…

Deputy Commissioner of Income Tax Circle-1(2)(1), Bangalore vs. M/S Bangalore Housing Development and Investment, Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 556/BANG/2018[2013-14]Status: DisposedITAT Bangalore07 Nov 2018AY 2013-14

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri R. Ramakrishna, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Bangalore Housing Development & Investments, The Assistant Commissioner No. 10/1, ITA No. of Income Tax, Lakshminarayana 2014-15 425/Bang/2018 Circle – 1 (2) (1), Complex, Bangalore. Palace Road, Bangalore – 560 052. PAN: AAGFB0819A ITA No. M/s. Bangalore Housing 2013-14 556/Bang/2018 The Deputy Development & Investments, Commissioner of No. 10/1, Lakshminarayana Income Tax, Complex, ITA No. Circle – 1 (2) (1…

M/S Bangalore Housing Deveopment & Investments, Bangalore vs. Assistant Commissioner of Income Tax Circle-1(2)(1), Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 425/BANG/2018[2014-15]Status: DisposedITAT Bangalore07 Nov 2018AY 2014-15

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri R. Ramakrishna, CAFor Respondent: Dr. P.V. Pradeep Kumar, Addl. CIT (DR)
Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Bangalore Housing Development & Investments, The Assistant Commissioner No. 10/1, ITA No. of Income Tax, Lakshminarayana 2014-15 425/Bang/2018 Circle – 1 (2) (1), Complex, Bangalore. Palace Road, Bangalore – 560 052. PAN: AAGFB0819A ITA No. M/s. Bangalore Housing 2013-14 556/Bang/2018 The Deputy Development & Investments, Commissioner of No. 10/1, Lakshminarayana Income Tax, Complex, ITA No. Circle – 1 (2) (1…

CIT v. Transport Corpn. India Ltd. (123 Taxmann 806) — Cited in 7 Judgments | BharatTax