CIT v. Trans Ocean Offshore Inc.

173 Taxmann 429Reported decision#19601 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Judgments citing CIT v. Trans Ocean Offshore Inc.

DY COMMISSIONER OF INCOME TAX, (IT)-4(2)(1), MUMBAI vs. M/S SHELF DRILLING RON TAPPMEYER, MUMBAI

The appeal of the Revenue is dismissed, accordingly

ITA 2614/MUM/2022[2015-2016]Status: DisposedITAT Mumbai25 Jan 2023AY 2015-2016

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4Th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. Pan: Aascs-2719-P ...... अपीलाथ" /Appellant बनाम Vs.

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Soumendu Kumar Dash

…आयकर अपील"य अ"धकरण मुंबई पीठ “आई”, मुंबई पीठ "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखाकार सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I ”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. PAN: AASCS-2719-P ...... अपीलाथ" /Appellant बनाम Vs. Asstt . Commissioner of Income Tax(Int. Tax), Circle -4(2)(1), Room No.X, 16th Floor, Air India Building, Nariman Point,Mumbai – 400 021. ..... ""…

DY COMMISSIONER OF INCOME TAX, (IT)-4(2)(1), MUMBAI vs. M/S SHELF DRILLING J.T. ANGEL LTD, MUMBAI

The appeal of the Revenue is dismissed, accordingly

ITA 2613/MUM/2022[2015-2016]Status: DisposedITAT Mumbai25 Jan 2023AY 2015-2016

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4Th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. Pan: Aascs-2719-P ...... अपीलाथ" /Appellant बनाम Vs.

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Soumendu Kumar Dash

…आयकर अपील"य अ"धकरण मुंबई पीठ “आई”, मुंबई पीठ "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखाकार सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I ”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. PAN: AASCS-2719-P ...... अपीलाथ" /Appellant बनाम Vs. Asstt . Commissioner of Income Tax(Int. Tax), Circle -4(2)(1), Room No.X, 16th Floor, Air India Building, Nariman Point,Mumbai – 400 021. ..... ""…

SHELF DRILLING RON TAPPMEYER LIMITED,MUMBAI vs. ACIT- IT, CIRCLE 4(2)(1), MUMBAI

The appeal of the Revenue is dismissed, accordingly

ITA 2137/MUM/2022[2015-16]Status: DisposedITAT Mumbai25 Jan 2023AY 2015-16

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4Th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. Pan: Aascs-2719-P ...... अपीलाथ" /Appellant बनाम Vs.

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Soumendu Kumar Dash

…आयकर अपील"य अ"धकरण मुंबई पीठ “आई”, मुंबई पीठ "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखाकार सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I ”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. PAN: AASCS-2719-P ...... अपीलाथ" /Appellant बनाम Vs. Asstt . Commissioner of Income Tax(Int. Tax), Circle -4(2)(1), Room No.X, 16th Floor, Air India Building, Nariman Point,Mumbai – 400 021. ..... ""…

SHELF DRILLING J.T. ANGEL LIMITED,MUMBAI vs. ACIT, IT, CIRCLE 4 (2)(1), MUMBAI

The appeal of the Revenue is dismissed, accordingly

ITA 2135/MUM/2022[2015-16]Status: DisposedITAT Mumbai25 Jan 2023AY 2015-16

Bench: Shri Vikas Awasthy & Shri Amarjit Singh आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4Th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. Pan: Aascs-2719-P ...... अपीलाथ" /Appellant बनाम Vs.

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Soumendu Kumar Dash

…आयकर अपील"य अ"धकरण मुंबई पीठ “आई”, मुंबई पीठ "ी "वकास अव"थी, "या"यक सद"य एवं "ी अमरजीत "संह, लेखाकार सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I ”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH , ACCOUNTANT MEMBER आअसं. 2135/मुं/ 2022 ("न.व. 2015-16) Shelf Drilling J.T.Angel Limited, 4th Floor, Schindier House, Main Street, Hiranandani Gardens, Powai, Mumbai 400 076. PAN: AASCS-2719-P ...... अपीलाथ" /Appellant बनाम Vs. Asstt . Commissioner of Income Tax(Int. Tax), Circle -4(2)(1), Room No.X, 16th Floor, Air India Building, Nariman Point,Mumbai – 400 021. ..... ""…

CIT v. Trans Ocean Offshore Inc. (173 Taxmann 429) — Cited in 4 Judgments | BharatTax