M/S.Ecoplast Ltd., Valsad vs. Dy.Cmmissioner of Income Tax, Valsad Renge, Valsad
In the result, appeal of the assessee is partly allowed
ITA 943/AHD/2016[2012-13]Status: DisposedITAT Surat05 Jul 2018AY 2012-13
Bench: Shri C.M.Garg & Shri O.P.Meenaआ.अ.सं./I.T.A No.943/Ahd/2016/Srt िनधा"रण वष"/Assessment Year : 2012-13 Ecoplast Ltd, Vs. The Deputy Commissioner Of S.No.309, National Highway Income Tax, No.8, Water Works Cross Road, Valsad Range, Abrama, Valsad – 396 001. Valsad – 396 001. [Pan: Aaace 5030 H] अपीलाथ" Appellant ""यथ"/Respondent िनधा"रती क" ओर से /Assessee By Shri Tushar P. Hemani – Adv. राज"व क" ओर से /Revenue By Shri J.K.Chandnani – Sr.Dr 12.07.2018 सुनवाई क" तारीख/ Date Of Hearing: 18.09.2018 उ"ोषणा क" तारीख/Pronouncement On आदेश /O R D E R Per O. P. Meena, Accoutant Member: 1. This Appeal Filed By The Assessee Is Directed Against The Order Of Learned Commissioner Of Income Tax (Appeals), Valsad (In Short “The Cit (A)”) Dated 01.03.2016 Pertaining To Assessment Year 2012-13, Which In Turn Has Arisen From The Order Passed By The Deputy Commissioner Of Income Tax, Valsad Circle, Valsad (In Short “The Ao”) Dated 17.02.2015 Under Section 143(3) Of Income Tax Act, 1961 (In Short ‘The Act’).
Section 143(3)Section 36(1)(ii)Section 36(1)(iii)
…Ecoplast Ltd. Vs. DCIT, Valsad Range, Valsad/I.T.A. No.943/AHD/2016/SRT/A.Y.:2012-13 Page 1 of 9 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ी सी.एम.गग", "याियक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE SHRI C.M.GARG, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A No.943/AHD/2016/SRT िनधा"रण वष"/Assessment Year : 2012-13 Ecoplast Ltd, Vs. The Deputy Commissioner of S.No.309, National Highway Income Tax, No.8, Water Works Cross Road, Valsad Range, Abrama, Valsad – 396 001. Valsad – 396 001. [PAN: AAACE 5030 H] अपीलाथ" Appellant ""यथ"/Re…
