CIT v. Thiruvambadi Rubber Co. Ltd.

203 Taxmann 63Reported decision#19807 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2020.

Judgments citing CIT v. Thiruvambadi Rubber Co. Ltd.

The DCIT, Cochin vs. M/S.Aspinwall & Co. Ltd, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 133/COCH/2017[2012-13]Status: DisposedITAT Cochin19 May 2020AY 2012-13

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

M/S Aspinwall & Co., Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 128/COCH/2017[2012-13]Status: DisposedITAT Cochin19 May 2020AY 2012-13

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

Aspinwall & Company Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 61/COCH/2015[2006-07]Status: DisposedITAT Cochin19 May 2020AY 2006-07

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

Aspinwall & Company Ltd, Cochin vs. The ACIT, Cochin

In the result,the appeal of the Revenue in ITA No

ITA 60/COCH/2015[2006-07]Status: DisposedITAT Cochin19 May 2020AY 2006-07

Bench: S/Shri Chandra Poojari, Am&George George K., Jm

Section 14A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM&GEORGE GEORGE K., JM ITA Nos. 60 & 61/Coch/2015 Assessment Year: 2006-07 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee -Appellant) (Revenue-Respondent) Assessment Year: 2012-13 Aspinwall and Company Limited, Vs. The Assistant Commissioner of 926/AI-A5, Total Towers, Income-tax, Circle-1(1), Kochi. Devankulangara, Edapally, Kochi-682 024. [PAN: AACCA 2655G] (Assessee…

CIT v. Thiruvambadi Rubber Co. Ltd. (203 Taxmann 63) — Cited in 4 Judgments | BharatTax