CIT v. Telstra Singapore Pte. Ltd.

The Pr. Commissioner of Income Tax - International Taxation -1 vs. Bharti Airtel Ltd

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

…ITA 103/2025 Page 1 of 4 $~121 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 22.04.2025 + ITA 103/2025 THE PR. COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 .....Appellant Through: Mr Ruchir Bhatia, SSC, Mr Anant Mann, JSC Ms Aditi Sabharwal and Mr Abhishek Anand, Advocates. versus BHARTI AIRTEL LTD. .....Respo…

The Pr. Commissioner of Income Tax - International Taxation -1 vs. Bharti Airtel Ltd

…ITA 103/2025 Page 1 of 4 $~121 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 22.04.2025 + ITA 103/2025 THE PR. COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 .....Appellant Through: Mr Ruchir Bhatia, SSC, Mr Anant Mann, JSC Ms Aditi Sabharwal and Mr Abhishek Anand, Advocates. versus BHARTI AIRTEL LTD. .....Respo…

Criteo Singapore Pte. Ltd., Singapore vs. ACIT Ciricle 1(2)(1) International Taxation, New Delhi

In the result, the appeal of the assessee in ITA No

Bench: Shri Saktijit Dey & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT, AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No. 2122/DEL/2023[A.Y. 2020-21]) CRITEO Singapore Pte. Ltd Vs. The A.C.I.T 138, Market Street, #34-01/02 Circle – 1(2)(1) Singapore New Delhi PAN – AAFCC 9817 M (Applicant) (Respondent) Assessee By : Shri S.K. Aggarwal, CA Shri Sarthak Bhandula, CA Department By : Shri Vijay B. Vasanta, CIT- DR Date of Hearing : 18.09.2024 Date of Pronouncement : 18.12.2024 ORDER PER NAVEEN CHANDRA, ACCOUNTANT MEMBER:- This appeal by the assessee is preferred agai…

ITO TDS Ward -1(2)(2) International Taxation, New Delhi vs. Bharti Airtel Limited, New Delhi

In the result, appeal is dismissed

Bench: SHRI SAKTIJIT DEY (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE-PRESIDENT AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER Assessment Year: 2014-15 Vs. Assistant Commissioner of M/s. Bharti Airtel Limited, Bharti Crescent 1, Income-tax, Circle 4(2), Nelson Mandela Road, New Delhi Vasant Kunj, Phase II, New Delhi PAN :AAACB2894G (Appellant) (Respondent) With Assessment Year: 2014-15 Income Tax Officer, Vs. M/s. Bharti Airtel Limited, Ward-1(2)(2), 1, Bharti Crescent, International Taxation, Nelson Mandela Road, New Delhi Vasant Kunj, Phase II, New Delhi PAN :AAACB2894G (Appellant) (Respon…

Bharti Airtel Ltd., New Delhi vs. ACIT, Circle-4(2), New Delhi

In the result, appeal is dismissed

Bench: SHRI SAKTIJIT DEY (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE-PRESIDENT AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER Assessment Year: 2014-15 Vs. Assistant Commissioner of M/s. Bharti Airtel Limited, Bharti Crescent 1, Income-tax, Circle 4(2), Nelson Mandela Road, New Delhi Vasant Kunj, Phase II, New Delhi PAN :AAACB2894G (Appellant) (Respondent) With Assessment Year: 2014-15 Income Tax Officer, Vs. M/s. Bharti Airtel Limited, Ward-1(2)(2), 1, Bharti Crescent, International Taxation, Nelson Mandela Road, New Delhi Vasant Kunj, Phase II, New Delhi PAN :AAACB2894G (Appellant) (Respon…