CIT v. T P Kumaran

88 Taxmann 206Supreme Court of India1996#16194 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. T P Kumaran

CIT v. T P Kumaran (88 Taxmann 206) — Cited in 6 Judgments | BharatTax