CIT v. Sunil Kumar Jain

42 Taxmann.com 376High Court2014#14193 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

third party informationjdasection 158bcsection 69blive linkinterest u/s 234bsection 260ainterest u/s 234aon-moneysection 132(1)section 149documents seized

Judgments citing CIT v. Sunil Kumar Jain

Asha Sharma, Jaipur vs. ITO, Ward-2(3), Jaipur

ITA 22/JPR/2021[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Shri Suresh Kumar Chawla, Jaipur vs. ITO, Ward -6(3), Jaipur

ITA 8/JPR/2020[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Shri Bhagwati Prasad Sharma, Dausa vs. Income Tax Officer, Ward, Dausa

ITA 27/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Smt. Saroj Dhaka, Jaipur vs. ITO, Ward-6(3), Jaipur

ITA 1345/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Shri Kailash Chand Gehlot, Jaipur vs. ITO, Ward-5(3) Jaipur

ITA 1279/JPR/2019[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Shri Shrinivas Tripathi, Ajmer vs. Income Tax Officer, Ajmer

ITA 471/JPR/2018[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

Shri Arvind Kumar Sengwa, Ajmer vs. Income Tax Officer, Ward-2-1, Ajmer

ITA 1123/JPR/2018[2009-10]Status: DisposedITAT Jaipur06 Mar 2023AY 2009-10

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

Section 143(3)Section 147Section 234BSection 250

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR JhlanhixkslkbZ]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;arHkkbZ]ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 1279/JP/2019 fu/kZkj.ko"kZ@AssessmentYear: 2009-10. cuke Shri Kailash Chand Gehlot, Income Tax Officer, Vs. 457, Ajmer Road, Rajni Vihar, Ward 5(3), Heerapura Power House, Jaipur. Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No. ACSPG 2298 Q vihykFkhZ@Appellant izR;FkhZ@Respondent vk;djvihy la-@ITA No. 08/JP/2020 fu/kZkj.ko"kZ@AssessmentYear: 2009-…

CIT v. Sunil Kumar Jain (42 Taxmann.com 376) — Cited in 7 Judgments | BharatTax