CIT v. Subhash Vinayak Supnekar

77 Taxmann.com 226High Court2017#25618 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2017 to 2024.

Judgments citing CIT v. Subhash Vinayak Supnekar

Shital Piyushkumar Patel, Anand vs. The ITO, Ward-4, Anand

In the result, the appeal of the assessee is allowed

ITA 407/AHD/2024[2009-10]Status: DisposedITAT Ahmedabad23 Oct 2024AY 2009-10

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Mehul K. Patel, A.RFor Respondent: Shri Rignesh Das, Sr. DR
Section 142(1)Section 143(3)Section 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.407/Ahd/2024 (Assessment Year: 2009-10) Shital Piyushkumar Patel, Vs. Income Tax Officer, Preet Bungalow, Vadtal Road, Ward-4, Dist: Anand, Bakraol-388315 Anand [PAN No.APOPP0360D] (Appellant) .. (Respondent) Appellant by : Shri Mehul K. Patel, A.R. Respondent by: Shri Rignesh Das, Sr. DR 09.10.2024 Date of Hearing Date of Pronouncement 23.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been filed by the Assessee against the o…

Mukesh Arvindlal Vakharia, Surat vs. ITO, Ward 2(3)(3), Surat

Appeal is partly allowed for statistical purposes

ITA 491/SRT/2019[2014-15]Status: DisposedITAT Surat06 Jun 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.491/Srt/2019 "नधा"रण वष"/Assessment Year: (2014-15) (Physical Hearing) Mukesh Arvindlal Vakharia, Vs. The Ito, Ward-2(3)(3), C/O Arvind Silk Mills, Om Baug, Ashvini Surat. Kumar Road, Surat - 395006. (Appellant) (Respondent) "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abcpv1682L

Section 143(3)Section 54ESection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.491/SRT/2019 "नधा"रण वष"/Assessment Year: (2014-15) (Physical Hearing) Mukesh Arvindlal Vakharia, Vs. The ITO, Ward-2(3)(3), C/O Arvind Silk Mills, Om Baug, Ashvini Surat. Kumar Road, Surat - 395006. (Appellant) (Respondent) "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABCPV1682L Appellant by Shri Rasesh Shah, CA Respondent by Shri Vinod Kumar, Sr. DR 29/03/2023 Date of Hearing Date of Pronouncement 06/06/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: Captioned appeal filed by the assessee, per…

Gayatri B Shah, Baroda vs. Income Tax Officer, Ward-1(2)(1), Baroda

In the result, the appeal is allowed

ITA 3273/AHD/2015[2008-09]Status: DisposedITAT Ahmedabad27 Oct 2017AY 2008-09

Bench: Shri Pramod Kumar] Assessment Year : 2008-09

Section 143(3)Section 54E

…ITA No. 3273/Ahd/2015 Gayatri B Shah vs. ITO Assessment year: 2008-09 Page 1 of 3 IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD [ Before Shri Pramod Kumar, Accountant Member ] Assessment Year : 2008-09 Gayatri B Shah .......…………......Appellant 71, Kasturi Nagar, Manjalpur, Baroda-390011 [PAN : AWAPS 1343 L] Vs. The ITO, .......................Respondent Ward 1 (2)(1), Baroda Appearances by: Aditi P Sheth for the appellant Deepak Sutharia for the respondent Date of concluding the hearing : 21.08.2017 Date of pronouncing the order : 27.10.2017 O R D E R 1. By way of this appeal, the assessee…

CIT v. Subhash Vinayak Supnekar (77 Taxmann.com 226) — Cited in 3 Judgments | BharatTax