CIT v. Sriram Honda Power Equipment

289 ITR 457High Court#24248 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2008 to 2008.

Judgments citing CIT v. Sriram Honda Power Equipment

Commissioner of Income Tax vs. Jyoti Apparels

The appeal is allowed and the

ITA-635/2007HC Delhi31 Jul 2008
For Appellant: Ms. Prem Lata BansalFor Respondent: Mr. Rajiv Kumar Garg
Section 56Section 80H

…ITA No. 635 of 2007 Page 1 of 3 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 31.07.2008 + ITA No. 635/2007 COMMISSIONER OF INCOME TAX ..... Appellant -versus- JYOTI APPARELS ..... Respondent Advocates who appeared in this case: For the Appellant : Ms. Prem Lata Bansal For the Respondent : Mr. Rajiv Kumar Garg CORAM :- HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE RAJIV SHAKDHER 1. Whether the Reporters of local papers may…

Commissioner of Income Tax vs. Jyoti Apparels

The appeal is allowed and the

ITA - 635 / 2007HC Delhi31 Jul 2008
For Appellant: Ms. Prem Lata BansalFor Respondent: Mr. Rajiv Kumar Garg
Section 56Section 80H

…ITA No. 635 of 2007 Page 1 of 3 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 31.07.2008 + ITA No. 635/2007 COMMISSIONER OF INCOME TAX ..... Appellant -versus- JYOTI APPARELS ..... Respondent Advocates who appeared in this case: For the Appellant : Ms. Prem Lata Bansal For the Respondent : Mr. Rajiv Kumar Garg CORAM :- HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE RAJIV SHAKDHER 1. Whether the Reporters of local papers may…

Commissioner of Income Tax vs. Jyoti Apparels

The appeal is allowed and the

ITA/635/2007HC Delhi31 Jul 2008
For Appellant: Ms. Prem Lata BansalFor Respondent: Mr. Rajiv Kumar Garg
Section 56Section 80H

…ITA No. 635 of 2007 Page 1 of 3 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 31.07.2008 + ITA No. 635/2007 COMMISSIONER OF INCOME TAX ..... Appellant -versus- JYOTI APPARELS ..... Respondent Advocates who appeared in this case: For the Appellant : Ms. Prem Lata Bansal For the Respondent : Mr. Rajiv Kumar Garg CORAM :- HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BLE MR JUSTICE RAJIV SHAKDHER 1. Whether the Reporters of local papers may…

CIT v. Sriram Honda Power Equipment (289 ITR 457) — Cited in 3 Judgments | BharatTax