CIT v. South India Shipping Corporation Ltd.

111 Taxmann 58High Court2000#22018 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing CIT v. South India Shipping Corporation Ltd.

CIT v. South India Shipping Corporation Ltd. (111 Taxmann 58) — Cited in 3 Judgments | BharatTax