CIT v. Solapur District Co-op Milk Producers and Process Union Ltd.

180 Taxmann 533High Court2009#19680 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2023.

Issues it is cited on

section 31right to receivebusiness expediencysection 254(1)interest u/s 234amercantile system of accountingapplication of incomecommercial expediencyprofits and gains of business or professionliable to taxsection 254section 28

Judgments citing CIT v. Solapur District Co-op Milk Producers and Process Union Ltd.

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs. INCOME TAX OFFICER, WARD - 2(1), BHARUCH

In the result, the grounds of appeal raised by the assesse are allowed

ITA 104/SRT/2023[2014-15]Status: DisposedITAT Surat31 Oct 2023AY 2014-15

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 234ASection 254(1)Section 271(1)(c)Section 28Section 37Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 102, 103 & 104/Srt /2023 (Assessment Years: 2012-13, 2013-14 & 2014-15) (Virtual hearing) Shree Narmada Khand Udyog I.T.O., Ward-2(1), Sahkari Mandli Ltd., Bharuch. Vs. Village-Dharikheda, PO-Timbi, Taluka-Nandod, District-Narmada (Gujarat)-393140. PAN No. AAAAS 2249 E Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Saurabh Soparkar, Senior Advocate with Ms. Urvashi Shodhan, Advocate. Revenue represented by Shri Airiju Jaikaran, CIT-DR Date of…

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs. INCOME TAX OFFICER, WARD - 2(1), BHARUCH

In the result, the grounds of appeal raised by the assesse are allowed

ITA 103/SRT/2023[2013-14]Status: DisposedITAT Surat31 Oct 2023AY 2013-14

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 234ASection 254(1)Section 271(1)(c)Section 28Section 37Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 102, 103 & 104/Srt /2023 (Assessment Years: 2012-13, 2013-14 & 2014-15) (Virtual hearing) Shree Narmada Khand Udyog I.T.O., Ward-2(1), Sahkari Mandli Ltd., Bharuch. Vs. Village-Dharikheda, PO-Timbi, Taluka-Nandod, District-Narmada (Gujarat)-393140. PAN No. AAAAS 2249 E Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Saurabh Soparkar, Senior Advocate with Ms. Urvashi Shodhan, Advocate. Revenue represented by Shri Airiju Jaikaran, CIT-DR Date of…

SHREE NARMADA KHAND UDYOG SAHKARI MANDALI LTD.,NARMADA vs. INCOME TAX OFFICER, WARD - 2(1), BHARUCH

In the result, the grounds of appeal raised by the assesse are allowed

ITA 102/SRT/2023[2012-13]Status: DisposedITAT Surat31 Oct 2023AY 2012-13

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 234ASection 254(1)Section 271(1)(c)Section 28Section 37Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 102, 103 & 104/Srt /2023 (Assessment Years: 2012-13, 2013-14 & 2014-15) (Virtual hearing) Shree Narmada Khand Udyog I.T.O., Ward-2(1), Sahkari Mandli Ltd., Bharuch. Vs. Village-Dharikheda, PO-Timbi, Taluka-Nandod, District-Narmada (Gujarat)-393140. PAN No. AAAAS 2249 E Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Saurabh Soparkar, Senior Advocate with Ms. Urvashi Shodhan, Advocate. Revenue represented by Shri Airiju Jaikaran, CIT-DR Date of…

ASSISTANT COMMISSIONER OF INCOME-TAX vs. SHRI WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD.,, KOLHAPUR

In the result, the appeal of Revenue is allowed for statistical

ITA 2170/PUN/2016[2012-13]Status: DisposedITAT Pune12 Jul 2019AY 2012-13

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm

For Appellant: Shri M.K. KulkarniFor Respondent: Shri Vishwas Mundhe
Section 143(3)Section 37(1)

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “ए” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No.2170/PUN/2016 "नधा"रण वष" / Assessment Year : 2012-13 The Asst.Commissioner of Income Tax, ………. अपीलाथ" / Circle – 1, Kolhapur. Appellant बनाम v/s Shri Warana Sahakari Dudh Utpadak ………. ""यथ" / Prakriya Sangh Ltd., Respondent 942/B, Tatyasaheb, Korenagar, A/p, Warnanagar, Tal – Panhala, Kolhapur. PAN : AAABS0290E. Assessee by : Shri M.K. Kulkarni Revenue by : Shri Vishwas Mundhe. सुनवाई क" तार"ख / घोषणा क" तार"ख…

CIT v. Solapur District Co-op Milk Producers and Process Union Ltd. (180 Taxmann 533) — Cited in 4 Judgments | BharatTax