CIT v. Sinnar Bidi Udyog Ltd.

123 Taxmann 559High Court#12081 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing CIT v. Sinnar Bidi Udyog Ltd.

DCIT 10(2)(2), Mumbai vs. Mumbai International Airport P.Ltd, Mumbai

In the result, assessee’s appeal is allowed and revenue’s appeal is

ITA 4838/MUM/2015[2012-13]Status: DisposedITAT Mumbai27 Nov 2017AY 2012-13

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Ranjit Singh Arneja

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.4382/Mum/2015 Assessment Year : 2012-13 Mumbai International Airport P Ltd. Dy CIT 10(2)(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4838/Mum/2015 Assessment Year: 2012-13 Dy CIT Range 10(2)(2) Mumbai International Airport P Ltd. Mumbai Mumbai 400 099 Vs. PAN : AAECM6285C (Appellant) (Respondent) For the Assessee : Shri Vijay Mehta…

Mumbai International Airport P.Ltd, Mumbai vs. DCIT 10(2)(2), Mumbai

In the result, assessee’s appeal is allowed and revenue’s appeal is

ITA 4382/MUM/2015[2012-13]Status: DisposedITAT Mumbai27 Nov 2017AY 2012-13

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Ranjit Singh Arneja

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.4382/Mum/2015 Assessment Year : 2012-13 Mumbai International Airport P Ltd. Dy CIT 10(2)(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4838/Mum/2015 Assessment Year: 2012-13 Dy CIT Range 10(2)(2) Mumbai International Airport P Ltd. Mumbai Mumbai 400 099 Vs. PAN : AAECM6285C (Appellant) (Respondent) For the Assessee : Shri Vijay Mehta…

DCIT 8(2), Mumbai vs. Mumbai International Airport P. Ltd, Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 5655/MUM/2014[2011-12]Status: DisposedITAT Mumbai13 Nov 2017AY 2011-12

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…

Mumbai International Airport P. Ltd, Mumbai vs. Addl CIT 8(2), Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 4784/MUM/2014[2011-12]Status: DisposedITAT Mumbai13 Nov 2017AY 2011-12

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…

DCIT 8(2), Mumbai vs. Mumbai International Airport P.Ltd, Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 5592/MUM/2013[2010-11]Status: DisposedITAT Mumbai13 Nov 2017AY 2010-11

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…

Mumbai International Airport P.Ltd, Mumbai vs. Addl CIT RG 8(2), Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 4911/MUM/2013[2010-11]Status: DisposedITAT Mumbai13 Nov 2017AY 2010-11

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…

DCIT 8(2), Mumbai vs. Mumbai Internaiotnal Airport P.Ltd, Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 4675/MUM/2013[2009-10]Status: DisposedITAT Mumbai13 Nov 2017AY 2009-10

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…

Mumbai International Airport P.Ltd, Mumbai vs. Addl CIT RG 8(20, Mumbai

In the result, assessee’s appeals are statistically allowed and revenue’s

ITA 1081/MUM/2013[2009-10]Status: DisposedITAT Mumbai13 Nov 2017AY 2009-10

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: Shri Vijay MehtaFor Respondent: Shri Anand Mohan
Section 14ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No.1081/Mum/2013 Assessment Year : 2009-10 ITA No.4911/Mum/2013 Assessment Year : 2010-11 ITA No.4784/Mum/2014 Assessment Year : 2011-12 Mumbai International Airport P Ltd. Addl. CIT Range 8(2) Finance Department, 1st Floor, Mumbai Vs. Terminal 1B, Chatrapati Shivaji International Airport, Santacruz (E), Mumbai 400 099 PAN : AAECM6285C (Appellant) (Respondent) ITA No.4675/Mum/2013 Assessment Year: 2009-10 ITA No.5592/Mum/2013 Assessment Year: 2010-11 ITA No.5655/Mum/20…