CIT v. Siel

207 Taxmann 6High Court#19919 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Siel

M.J. GLOBAL PVT. LTD.,UTTAR PRADESH vs. ITO, NEW DELHI

ITA 6298/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Mar 2019AY 2009-10

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri V.K. Jain, CAFor Respondent: Ms. Rinku Singh, Senior DR
Section 41Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI. BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.6191/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. International Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM1572A) ITA No.6192/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. Enterprises Pvt. Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM8819L) ITA No.6296/Del./2012 (ASSESSMENT YEAR : 2009-10) M/s. M.J. International Ltd., vs. ITO, Ward 6 (4), B – 52…

M.J. INTERNATIONAL PVT. LTD.,UTTAR PRADESH vs. ITO, NEW DELHI

ITA 6296/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Mar 2019AY 2009-10

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri V.K. Jain, CAFor Respondent: Ms. Rinku Singh, Senior DR
Section 41Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI. BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.6191/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. International Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM1572A) ITA No.6192/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. Enterprises Pvt. Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM8819L) ITA No.6296/Del./2012 (ASSESSMENT YEAR : 2009-10) M/s. M.J. International Ltd., vs. ITO, Ward 6 (4), B – 52…

ITO, NEW DELHI vs. M/S. M.J. ENTERPRISES PVT. LTD., UTTAR PRADESH

ITA 6192/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Mar 2019AY 2009-10

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri V.K. Jain, CAFor Respondent: Ms. Rinku Singh, Senior DR
Section 41Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI. BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.6191/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. International Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM1572A) ITA No.6192/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. Enterprises Pvt. Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM8819L) ITA No.6296/Del./2012 (ASSESSMENT YEAR : 2009-10) M/s. M.J. International Ltd., vs. ITO, Ward 6 (4), B – 52…

ITO, NEW DELHI vs. M/S. M.J. INTERNATIONAL PVT. LTD., UTTAR PRADESH

ITA 6191/DEL/2012[2009-10]Status: DisposedITAT Delhi29 Mar 2019AY 2009-10

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri V.K. Jain, CAFor Respondent: Ms. Rinku Singh, Senior DR
Section 41Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI. BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.6191/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. International Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM1572A) ITA No.6192/Del./2012 (ASSESSMENT YEAR : 2009-10) ITO, Ward 6 (4), vs. M/s. M.J. Enterprises Pvt. Ltd., New Delhi. B – 52, Sector 59, Noida, Gautam Budh Nagar, U.P. (PAN : AAACM8819L) ITA No.6296/Del./2012 (ASSESSMENT YEAR : 2009-10) M/s. M.J. International Ltd., vs. ITO, Ward 6 (4), B – 52…

CIT v. Siel (207 Taxmann 6) — Cited in 4 Judgments | BharatTax