CIT v. Siddartha Trade Links (P.) Ltd.

206 Taxmann 92High Court2012#19912 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing CIT v. Siddartha Trade Links (P.) Ltd.

THE DCIT, CIRCLE-2(1)(2),, AHMEDABAD vs. M/S. LA RENON HEALTHCARE PVT. LTD.,, AHMEDABAD

In the result, all the revenue’s appeals are dismissed

ITA 3327/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad23 Sept 2019AY 2012-13

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri Jayant Jhaveri, Sr.D.RFor Respondent: Shri S. N. Soparkar, Sr. Advocate &
Section 133(6)Section 143(1)Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER Sl. ITA No(s) Asstt. Appeal(s) by Nos. Year(s) Appellant vs. Respondent Appellant Respondent 1. 2380/Ahd/2015 2011-12 ACIT, M/s. La Renon Halthcare Circle – 2(1)(2), Pvt. Ltd., 208 Iscon Ahmedabad – 380 009 Elegance, Circle-P, Prahladnagar, S. G. Highway, Ahmedabad- 380 006. (PAN : AABCL 3431 G) 2. 3327/Ahd/2016 2012-13 Dy. CIT, --do-- Circle – 2(1)(2), Ahmedabad – 380 014. 3. 1811/Ahd/2017 2013-14 ACIT, --do-- Circle – 2(1)(2), Ahmedabad 4. 1812/Ahd/2017 2014-15 --do-- --do--…

THE DY. CIT, (OSD)-I, CIRCLE-4,, AHMEDABAD vs. M/S. LA RENON HEALTHCARE PVT. LTD.,, AHMEDABAD

In the result, all the revenue’s appeals are dismissed

ITA 2380/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad23 Sept 2019AY 2011-12

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri Jayant Jhaveri, Sr.D.RFor Respondent: Shri S. N. Soparkar, Sr. Advocate &
Section 133(6)Section 143(1)Section 143(3)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER Sl. ITA No(s) Asstt. Appeal(s) by Nos. Year(s) Appellant vs. Respondent Appellant Respondent 1. 2380/Ahd/2015 2011-12 ACIT, M/s. La Renon Halthcare Circle – 2(1)(2), Pvt. Ltd., 208 Iscon Ahmedabad – 380 009 Elegance, Circle-P, Prahladnagar, S. G. Highway, Ahmedabad- 380 006. (PAN : AABCL 3431 G) 2. 3327/Ahd/2016 2012-13 Dy. CIT, --do-- Circle – 2(1)(2), Ahmedabad – 380 014. 3. 1811/Ahd/2017 2013-14 ACIT, --do-- Circle – 2(1)(2), Ahmedabad 4. 1812/Ahd/2017 2014-15 --do-- --do--…

M/S TECHNO BLAST (P) LTD.,NEW DELHI vs. DCIT, NOIDA

In the result the appeal by the assessee is allowed in part

ITA 1203/DEL/2011[2005-06]Status: DisposedITAT Delhi15 Oct 2018AY 2005-06

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 142(1)Section 142(2)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 1203/DEL/2011 (A.Y 2005-06) Techno Blast (P) Ltd. Vs JCIT C/o. Bharat Explosives Ltd. Range-2 IInd Floor, Indraprakash Building, 21 Ghaziabad Barakhamba Road New Delhi AABCT2367A (APPELLANT) (RESPONDENT) Appellant by Dr. R. M. Mehta, CA Respondent by Smt. Naina Soin Kapil, SR. DR. Date of Hearing 11.10.2018 Date of Pronouncement 15.10.2018 ORDER PER SUCHITRA KAMBLE, JM This appeal has been filed by the assessee against the order dated 30/12/2010…

EXTERIOR-INTERIOR LTD.,KOLKATA vs. ITO, WARD-12(1), KOLKATA, KOLKATA

Appeal is allowed for statistical purposes

ITA 2213/KOL/2016[2010-11]Status: DisposedITAT Kolkata28 Sept 2018AY 2010-11

Bench: Shri J. Sudhakar Reddy, Am & Shri Satbeer Singh Godara, Jm]

Section 143(3)

…1 Exterior-Interior Pvt. Ltd., AY-2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri J. Sudhakar Reddy, AM & Shri Satbeer Singh Godara, JM] I.T.A. No. 2213/Kol/2016 Assessment Year: 2010-11 M/s. Exterior-Interior Pvt. Ltd. Vs. Income-tax Officer, Wd-12(1), Kolkata. (PAN: AAACE6316J) Appellant Respondent Date of Hearing 02.07.2018 Date of Pronouncement 28.09.2018 For the Appellant Shri T. P. Kar, AR For the Respondent Shri Saurabh Kumar, Addl. CIT, Sr. DR ORDER Per Shri Satbeer Singh Godara, JM This assessee’s appeal for assessment year 2010-11 is directed against the Commissioner…

CIT v. Siddartha Trade Links (P.) Ltd. (206 Taxmann 92) — Cited in 4 Judgments | BharatTax