CIT v. Shri Ram Refrigeration

116 Taxmann 381High Court2001#22095 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Shri Ram Refrigeration

Nunhems India Private Limited, Hyderabad vs. Asst.CIT, Circle 16(1)

In the result, the assessee’s appeal for the A

ITA 1775/HYD/2013[2009-10]Status: DisposedITAT Hyderabad05 Jul 2018AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri Nageswar RaoFor Respondent: Smt. Suman Malik
Section 143(1)Section 143(3)Section 194JSection 195Section 40Section 43B

…ITA Nos.290 of 2011 327 of 2012 and 1775 of 2013 Nunhems India, Medchal, RR Distt. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos A.Y Appellant Respondent 290/Hyd/2011 2006-07 Nunhems India Addl. CIT Range Pvt. Ltd, 16 Hyderabad Medchal, R.R. Distt. 327/Hyd/2012 2008-09 -do- Jt.CIT, Range 16 Hyderabad 1775/Hyd/2013 2009-10 -do- Addl.CIT, Range 16 Hyderabad For Assessee : Shri Nageswar Rao For Revenue : Smt. Suman Malik Date of Hearing: 10.04.2018 Date of Pronouncement: 06.07.2018 O R D…

Nunhems India Private Limited, R.R.Dist vs. JCIT, Range 16, Hyderabad

In the result, the assessee’s appeal for the A

ITA 327/HYD/2012[2008-2009]Status: DisposedITAT Hyderabad05 Jul 2018AY 2008-2009

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri Nageswar RaoFor Respondent: Smt. Suman Malik
Section 143(1)Section 143(3)Section 194JSection 195Section 40Section 43B

…ITA Nos.290 of 2011 327 of 2012 and 1775 of 2013 Nunhems India, Medchal, RR Distt. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos A.Y Appellant Respondent 290/Hyd/2011 2006-07 Nunhems India Addl. CIT Range Pvt. Ltd, 16 Hyderabad Medchal, R.R. Distt. 327/Hyd/2012 2008-09 -do- Jt.CIT, Range 16 Hyderabad 1775/Hyd/2013 2009-10 -do- Addl.CIT, Range 16 Hyderabad For Assessee : Shri Nageswar Rao For Revenue : Smt. Suman Malik Date of Hearing: 10.04.2018 Date of Pronouncement: 06.07.2018 O R D…

Nunhems India Pvt.Ltd., R.R.Dist vs. Addl.CIT, Range-16, Hyderabad

In the result, the assessee’s appeal for the A

ITA 290/HYD/2011[2006-07]Status: DisposedITAT Hyderabad05 Jul 2018AY 2006-07

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Shri Nageswar RaoFor Respondent: Smt. Suman Malik
Section 143(1)Section 143(3)Section 194JSection 195Section 40Section 43B

…ITA Nos.290 of 2011 327 of 2012 and 1775 of 2013 Nunhems India, Medchal, RR Distt. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos A.Y Appellant Respondent 290/Hyd/2011 2006-07 Nunhems India Addl. CIT Range Pvt. Ltd, 16 Hyderabad Medchal, R.R. Distt. 327/Hyd/2012 2008-09 -do- Jt.CIT, Range 16 Hyderabad 1775/Hyd/2013 2009-10 -do- Addl.CIT, Range 16 Hyderabad For Assessee : Shri Nageswar Rao For Revenue : Smt. Suman Malik Date of Hearing: 10.04.2018 Date of Pronouncement: 06.07.2018 O R D…

CIT v. Shri Ram Refrigeration (116 Taxmann 381) — Cited in 3 Judgments | BharatTax