CIT v. Shri Billeswara Charitable

246 ITR 452High Court2000#3089 most cited
38

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2026.

Sections most often in play

Section 11Section 12Section 13(1)(c)Section 13(2)(c)Section 13(3)Section 142(1)Section 143(1)Section 143(2)

Issues it is cited on

section 12ab(4)section 2(15)section 12aasection 12absection 12asection 11appeal before the tribunalprescribeddocumentinterest

Judgments citing CIT v. Shri Billeswara Charitable

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. Income Tax Officer (Exemption)- 1(3), Mumbai

ITA 6952/MUM/2017[2012-13]Status: DisposedITAT Mumbai04 Jul 2018AY 2012-13

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

ITO (E) 1(3), Mumbai vs. Free Trade Union, Mumbai

ITA 3801/MUM/2016[2007-08]Status: DisposedITAT Mumbai04 Jul 2018AY 2007-08

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

ITO (E) 1(3), Mumbai vs. Free Trade Union, Mumbai

ITA 3800/MUM/2016[2006-07]Status: DisposedITAT Mumbai04 Jul 2018AY 2006-07

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

ITO (E) 1(3), Mumbai vs. Free Trade Union, Mumbai

ITA 3795/MUM/2016[2009-10]Status: DisposedITAT Mumbai04 Jul 2018AY 2009-10

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

ITO (E) 1(3), Mumbai vs. Free Trade Union, Mumbai

ITA 3794/MUM/2016[2008-09]Status: DisposedITAT Mumbai04 Jul 2018AY 2008-09

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

ITO (E) 1(3), Mumbai vs. Free Trade Union, Mumbai

ITA 3793/MUM/2016[2005-06]Status: DisposedITAT Mumbai04 Jul 2018AY 2005-06

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. DCIT, Central Circle-43 Or CIT Central 4, Mumbai

ITA 3084/MUM/2016[2009-10]Status: DisposedITAT Mumbai04 Jul 2018AY 2009-10

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. DCIT, Central Circle-43 Or CIT Central 4, Mumbai

ITA 3083/MUM/2016[2008-09]Status: DisposedITAT Mumbai04 Jul 2018AY 2008-09

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. DCIT, Central Circle-43 Or CIT Central 4, Mumbai

ITA 3082/MUM/2016[2007-08]Status: DisposedITAT Mumbai04 Jul 2018AY 2007-08

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. DCIT, Central Circle-43 Or CIT Ventral 4, Mumbai

ITA 3081/MUM/2016[2006-07]Status: DisposedITAT Mumbai04 Jul 2018AY 2006-07

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

M/S. Free Trade Union Multipurpose Project Trust, Mumbai vs. DCIT, Central Circle-4, Mumbai

ITA 3080/MUM/2016[2005-06]Status: DisposedITAT Mumbai04 Jul 2018AY 2005-06

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…

Dr. Gyanendra Goel Foundation, Mathura vs. CIT Exmp., Lucknow

In the result, the appeal is allowed

ITA 173/AGR/2017[-]Status: DisposedITAT Agra07 Mar 2018

Bench: Shri A.D. Jain & Dr. Mitha Lal Meena

For Appellant: Shri Anurag Sinha, AdvocateFor Respondent: Shri Rajarshi Dwivedi, CIT DR
Section 12ASection 80GSection 80G(5)Section 80G(5)(vi)

…agra Utthan Trust vs. CIT” vide order (APB, 72- 75) dated 18.03.2011, in ITA No. 293/Agr/2009, holding that when benefit of exemption u/s 80G(5) of the Act by holding that the activities of the trust are not genuine. In “N.N. Desai Charitable Trust vs. CIT”, 246 ITR 452 (Guj), it 8. has held, interalia, that while considering the certification of the Institution for the purpose of Section 80G, inquiry should be confined to finding out if the Institution satisfies the prescribed conditions as mentioned in Section 80G; that it is well settled that at the time of granting the application u/s 80G, what is to be exa…

Anand Education Society, New Delhi vs. ADIT (E), New Delhi

In the result, appeal of the assessee is allowed and that of the department is dismissed

ITA 761/DEL/2013[2009-10]Status: DisposedITAT Delhi15 Jul 2016AY 2009-10

Bench: Sh. N. K. Saini, Am & Sh. Kuldip Singh, Jm Ita No. 761/Del/2013 : Asstt. Year : 2009-10 Anand Education Society, Vs Asstt. Director Of Income Tax(E) 30, Community Centre, Ashok Trust Circle-Ii, Vihar, Phase-I, New Delhi New Delhi-110052 (Appellant) (Respondent)

For Appellant: Sh. Ved Jain, Adv. & Ashish Chadha, CAFor Respondent: Sh. K. K. Jaiswal, DR
Section 11Section 12ASection 13(3)Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Kuldip Singh, JM ITA No. 761/Del/2013 : Asstt. Year : 2009-10 Anand Education Society, Vs Asstt. Director of Income Tax(E) 30, Community Centre, Ashok Trust Circle-II, Vihar, Phase-I, New Delhi New Delhi-110052 (APPELLANT) (RESPONDENT) ITA No. 1005/Del/2013 : Asstt. Year : 2009-10 Asstt. Director of Income Tax(E) Vs Anand Education Society, Trust Circle-II, 30, Community Centre, Ashok New Delhi Vihar, Phase-I, New Delhi-110052 (APPELLANT) (RESPONDENT) PAN No. AAAAA0239L Assessee by : Sh. Ved Jain, Adv. & Ashish Ch…

ADIT (E), New Delhi vs. Anand Education Society, New Delhi

In the result, appeal of the assessee is allowed and that of the department is dismissed

ITA 1005/DEL/2013[2009-10]Status: DisposedITAT Delhi15 Jul 2016AY 2009-10

Bench: Sh. N. K. Saini, Am & Sh. Kuldip Singh, Jm Ita No. 761/Del/2013 : Asstt. Year : 2009-10 Anand Education Society, Vs Asstt. Director Of Income Tax(E) 30, Community Centre, Ashok Trust Circle-Ii, Vihar, Phase-I, New Delhi New Delhi-110052 (Appellant) (Respondent)

For Appellant: Sh. Ved Jain, Adv. & Ashish Chadha, CAFor Respondent: Sh. K. K. Jaiswal, DR
Section 11Section 12ASection 13(3)Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘A’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. Kuldip Singh, JM ITA No. 761/Del/2013 : Asstt. Year : 2009-10 Anand Education Society, Vs Asstt. Director of Income Tax(E) 30, Community Centre, Ashok Trust Circle-II, Vihar, Phase-I, New Delhi New Delhi-110052 (APPELLANT) (RESPONDENT) ITA No. 1005/Del/2013 : Asstt. Year : 2009-10 Asstt. Director of Income Tax(E) Vs Anand Education Society, Trust Circle-II, 30, Community Centre, Ashok New Delhi Vihar, Phase-I, New Delhi-110052 (APPELLANT) (RESPONDENT) PAN No. AAAAA0239L Assessee by : Sh. Ved Jain, Adv. & Ashish Ch…

M/S. Lord Krishna Charitable Trust, Rohtak vs. CIT, Rohtak

In the result, the appeal of the assessee-trust is allowed

ITA 6799/DEL/2013[]Status: DisposedITAT Delhi06 Jul 2016

Bench: : Shri C.M. Garg & Shri L.P. Sahu

For Appellant: Shri Naveen Gupta, AdvocateFor Respondent: Shri Sanjay Kumar, CIT/DR
Section 12ASection 143(3)

…he ld. CIT cannot examine the source of unsecured loans in the registration proceedngs. Reliance is placed on the following decisions : (i). Sonipat Hindu Educational and Charitable Society vs. CIT 278 ITR 262 (P&H) (ii). N.N. Desai Charitable Trust vs. CIT, 246 ITR 452 (Guj) and (iii). Kalyanam Karoti vs. CIT, 123 ITD 317 (Luck.). 5 ITA No.6799/Del./2013 On the strength of these submissions, the ld. counsel for the assessee-trust urged for allowing the appeal. 5. On the other hand, the ld. DR supported the order of the ld. Commissioner of Income-tax, rejecting the application for registration. 6. We have co…

Principal Commissioner of Income Tax-2 vs. M/s Indur Green Power Private Limited

ITTA/627/2015HC Telangana02 Jun 2016

Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

S.J.A. Alumni Association, Dehradun vs. CIT, Dehradun

In the result, the appeal of the assessee is allowed

ITA 3759/DEL/2012[]Status: DisposedITAT Delhi01 Feb 2016

Bench: Shri G.D. Agarwal & Shri Chandra Mohan Garg

For Appellant: Ms. Anima Bernwal, Sr. DRFor Respondent: Shri Rakesh Gupta, Adv
Section 11ASection 11A(6)Section 80GSection 80G(5)(vi)Section 80G(6)(vi)

…renewal of exemption u/s 80G, during the subsistence of 12AA cannot be denied on the ground that the assessee does not carry on any charitable activity. For this purpose, he has placed reliance on the following decisions:- "NN Desai Charitable Trust vs. CIT 246 ITR 452 (Guj) : authority examining the question whether a fund or institute is eligible to be certified for the purpose of Section 80G is not to act as an A.O.; once the applicant was registered u/s 12A and was granted approval u/s 80G (5) and also a renewal thereafter, 11 CIT was not justified in refusing further renewal of approval on the ground that…

Asst CIT CC 43, Mumbai vs. Free Trade Union Multipurpose Project Trust, Mumbai

ITA 1336/MUM/2014[2003-04]Status: DisposedITAT Mumbai16 Dec 2015AY 2003-04

Bench: Sri Mahavir Singh, Jm & G. Manjunatha, Am

For Appellant: N. R Agrawal, ARFor Respondent: Pooja Swaroop, Sr.DR
Section 11Section 13(1)Section 132Section 139Section 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND G. MANJUNATHA, AM ITA No. 3080 To 3084/Mum/2016 and ITA No. 6952 To 6954/Mum/2017 (A.Y. 2005-06, 2006-07, 2007-08, 2008-09,2009-10,2012-13, 2013-14 and 2014-15) M/s Free Trade Union The Income Tax Officer Multipurpose Project Trust, (Exemptions)-1(3), Mumbai- 4 th Kennedy House, Floor, 400 012 Vs. Goregaonkar Road, Nana Chowk, Mumbai-400007. Appellant .. Respondent PAN No. AAAFF0003F ITA No. 1336/Mum/2014, ITA No. 3793 To 3795/Mum/2016 and ITA No. 3800 To 3801/Mum/2016 (A.Y. 2003-04, 2005-06, 2006-07, 2007-08, 2008-09 and…