CIT v. Shreenathji Corporation

56 Taxmann.com 439High Court2015#15972 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2018 to 2023.

Judgments citing CIT v. Shreenathji Corporation

Gopinath Kanduri, Kadapa vs. Income Tax Officer, Ward-1, Kadapa

In the result, appeal of the assessee stands allowed

ITA 219/HYD/2022[2018-19]Status: DisposedITAT Hyderabad13 Sept 2023AY 2018-19

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri S. Rama Rao, AR
Section 143(3)Section 269SSection 271DSection 273B

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 219/Hyd/2022 (निर्धारण वर्ष / Assessment Year: 2018-19) Gopinath Kanduri, Income Tax Officer, Kadapa Vs. Ward-1, [PAN No. AEJPK9142E] Kadapa अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा /Assessee by: Shri S. Rama Rao, AR राजस्‍वजस्‍व द्वारा Ms. Sheetal Sarin, DR /Revenue by: सुनवाई ई की तारीखरीख/Date of hearing: 07/08/2023 घोषणा की तारीखरीख/Pronouncement on: 13/09/2023 आद…

Shri Vishal Mohanlal Tilva, Baroda vs. The Addl.CIT, Central Range, Baroda

In the result, all the appeals of the assessees are allowed

ITA 1027/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad24 Jun 2022AY 2014-15

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarsr.

For Respondent: Smt. Leena Lal, Sr.DR
Section 132Section 139Section 143(3)Section 153ASection 269SSection 271DSection 68

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. ITA No. & Appellant Respondent No. Asst.Year 1-2. 1024 and Shri Mohanlal Savjibhai Tilva ACIT, 1025/Ahd/2019 PAN : AAYPT 4595 M Cent.Range AY 2012-13 & Baroda. 2014-15 3-4. 1026 and Shri Vishal Mohanbhai Tilva ACIT, 1027/Ahd/2019 PAN : ADNPT 9777 F Cent.Range AY 2013-14 & Barod…

Shri Vishal Mohanlal Tilva, Baroda vs. The Addl.CIT, Central Range, Baroda

In the result, all the appeals of the assessees are allowed

ITA 1026/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad24 Jun 2022AY 2013-14

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarsr.

For Respondent: Smt. Leena Lal, Sr.DR
Section 132Section 139Section 143(3)Section 153ASection 269SSection 271DSection 68

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. ITA No. & Appellant Respondent No. Asst.Year 1-2. 1024 and Shri Mohanlal Savjibhai Tilva ACIT, 1025/Ahd/2019 PAN : AAYPT 4595 M Cent.Range AY 2012-13 & Baroda. 2014-15 3-4. 1026 and Shri Vishal Mohanbhai Tilva ACIT, 1027/Ahd/2019 PAN : ADNPT 9777 F Cent.Range AY 2013-14 & Barod…

Shri Mohanlal Savjibhai Tilva, Baroda vs. The Addl.CIT, Central Range, Baroda

In the result, all the appeals of the assessees are allowed

ITA 1025/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad24 Jun 2022AY 2014-15

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarsr.

For Respondent: Smt. Leena Lal, Sr.DR
Section 132Section 139Section 143(3)Section 153ASection 269SSection 271DSection 68

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. ITA No. & Appellant Respondent No. Asst.Year 1-2. 1024 and Shri Mohanlal Savjibhai Tilva ACIT, 1025/Ahd/2019 PAN : AAYPT 4595 M Cent.Range AY 2012-13 & Baroda. 2014-15 3-4. 1026 and Shri Vishal Mohanbhai Tilva ACIT, 1027/Ahd/2019 PAN : ADNPT 9777 F Cent.Range AY 2013-14 & Barod…

Shri Mohanlal Savjibhai Tilva, Baroda vs. The Addl.CIT, Central Range, Baroda

In the result, all the appeals of the assessees are allowed

ITA 1024/AHD/2019[2012-13]Status: DisposedITAT Ahmedabad24 Jun 2022AY 2012-13

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarsr.

For Respondent: Smt. Leena Lal, Sr.DR
Section 132Section 139Section 143(3)Section 153ASection 269SSection 271DSection 68

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. ITA No. & Appellant Respondent No. Asst.Year 1-2. 1024 and Shri Mohanlal Savjibhai Tilva ACIT, 1025/Ahd/2019 PAN : AAYPT 4595 M Cent.Range AY 2012-13 & Baroda. 2014-15 3-4. 1026 and Shri Vishal Mohanbhai Tilva ACIT, 1027/Ahd/2019 PAN : ADNPT 9777 F Cent.Range AY 2013-14 & Barod…

Monarch Dyestuff Industries & Exports Ltd., Ahmedabad vs. The Jt.CIT, Range-2(1), Ahmedabad

In the result, the appeals of the Assessee are allowed

ITA 397/AHD/2016[2009-10]Status: DisposedITAT Ahmedabad22 May 2018AY 2009-10

Bench: Shri Rajpal Yadav & Shri Amarjit Singh

For Respondent: Shri V.K. Singh, Sr.DR
Section 269SSection 269TSection 271DSection 271ESection 274

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ । IN THE INCOME TAX APPELLATE TRIBUNAL, “D” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ ITA.No.397 and 398/Ahd/2016 "नधा"रण वष"/ Asstt. Year: 2009-2010 JCIT, Range-2(1) Monarch Dyestuff Industries Ahmedabad. & Exports Ltd. Vs. 301, Shagun Complex Nr. St. Xaviers Ladies Hostel Navrangpura Ahmedabad 380009. PAN : AABCM 8936 F (Applicant) (Responent) : Shri T.P. Hemani, AR Assessee by Revenue by : Shri V.K. Singh, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 19/03/2018 घोषणा क" तार"ख /Date of Pronouncement: 22…