ACIT 26 (3), MUMBAI vs. SANGEETA DILIP PATIL, MUMBAI
In the result, the appeal of the Revenue is dismissed
ITA 6557/MUM/2019[2015-16]Status: DisposedITAT Mumbai23 Feb 2023AY 2015-16
Bench: Shri Aby T Varkey () & Shri Om Prakash Kant () Assessment Year: 2015-16 Acit-26(3), Sangeeta Dilip Patil, R. No. 332, 3Rd Floor, Kautilya 1204, Park Royale, Madan Bhavan, Bandra Kurla Complex, Vs. Mohan Malviye Road, Bandra East, Mulund (W), Mumbai-400051. Mumbai-400080. Pan No. Aatpp 1470 C Appellant Respondent Assessee By : Mr. Madhur Agrawal, Ar Revenue By : Smt. Nilu Jaggi, Cit-Dr : Date Of Hearing 25/01/2023 : Date Of Pronouncement 23/02/2023
For Appellant: Mr. Madhur Agrawal, ARFor Respondent: Smt. Nilu Jaggi, CIT-DR
Section 28(11)(a)
…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E” MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2015-16 ACIT-26(3), Sangeeta Dilip Patil, R. No. 332, 3rd floor, Kautilya 1204, Park Royale, Madan Bhavan, Bandra Kurla Complex, Vs. Mohan Malviye Road, Bandra East, Mulund (W), Mumbai-400051. Mumbai-400080. PAN No. AATPP 1470 C Appellant Respondent Assessee by : Mr. Madhur Agrawal, AR Revenue by : Smt. Nilu Jaggi, CIT-DR : Date of Hearing 25/01/2023 : Date of pronouncement 23/02/2023 ORDER PER OM PRAKASH KANT, AM This appeal by the Revenue has be…