CIT v. Shishpal

255 ITR 187Reported decision#20136 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Shishpal

ACIT, Cir.-1(2), Pune vs. Global Infrastructure & Technologies Ltd., Pune

In the result, the appeal of Revenue in ITA

ITA 351/PUN/2007[1996-97]Status: DisposedITAT Pune28 Feb 2018AY 1996-97

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: NoneFor Respondent: Mrs. Nirupama Kotru
Section 143(3)Section 271(1)(c)

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “बी” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपील सं. / ITA No.624/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 The Dy.Commissioner of Income Tax, ………. अपीलाथ" / Circle 1(1), Pune. Appellant बनाम v/s M/s. Global Infrastructure & Technologies ……. ""यथ" / Ltd., 929, Mantri House, Respondent F.C. Road, Pune. PAN : AAACM8350N. आयकर अपील सं. / ITA No.722/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 M/s. Global Infrastructure & Technologies ………. अपीलाथ" / Ltd., 929, Mantri House, Appel…

M/S. Global Infrastructure & Technologies Ltd., Pune vs. ITO, WD.-3(3), Pune

In the result, the appeal of Revenue in ITA

ITA 722/PUN/2004[1996-97]Status: DisposedITAT Pune28 Feb 2018AY 1996-97

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: NoneFor Respondent: Mrs. Nirupama Kotru
Section 143(3)Section 271(1)(c)

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “बी” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपील सं. / ITA No.624/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 The Dy.Commissioner of Income Tax, ………. अपीलाथ" / Circle 1(1), Pune. Appellant बनाम v/s M/s. Global Infrastructure & Technologies ……. ""यथ" / Ltd., 929, Mantri House, Respondent F.C. Road, Pune. PAN : AAACM8350N. आयकर अपील सं. / ITA No.722/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 M/s. Global Infrastructure & Technologies ………. अपीलाथ" / Ltd., 929, Mantri House, Appel…

DCIT, Cir.-1(1), Pune vs. Global Infrastructure & Technologies Ltd., Mumbai

In the result, the appeal of Revenue in ITA

ITA 624/PUN/2004[1996-97]Status: DisposedITAT Pune28 Feb 2018AY 1996-97

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: NoneFor Respondent: Mrs. Nirupama Kotru
Section 143(3)Section 271(1)(c)

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “बी” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपील सं. / ITA No.624/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 The Dy.Commissioner of Income Tax, ………. अपीलाथ" / Circle 1(1), Pune. Appellant बनाम v/s M/s. Global Infrastructure & Technologies ……. ""यथ" / Ltd., 929, Mantri House, Respondent F.C. Road, Pune. PAN : AAACM8350N. आयकर अपील सं. / ITA No.722/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 M/s. Global Infrastructure & Technologies ………. अपीलाथ" / Ltd., 929, Mantri House, Appel…

DCIT, Cir.-1(1), Pune vs. Mantri Housing & Constructions Ltd., Pune

In the result, the appeal of Revenue in ITA

ITA 1027/PUN/2004[1998-99]Status: DisposedITAT Pune28 Feb 2018AY 1998-99

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am

For Appellant: NoneFor Respondent: Mrs. Nirupama Kotru
Section 143(3)Section 271(1)(c)

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “बी” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपील सं. / ITA No.624/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 The Dy.Commissioner of Income Tax, ………. अपीलाथ" / Circle 1(1), Pune. Appellant बनाम v/s M/s. Global Infrastructure & Technologies ……. ""यथ" / Ltd., 929, Mantri House, Respondent F.C. Road, Pune. PAN : AAACM8350N. आयकर अपील सं. / ITA No.722/PUN/2004 "नधा"रण वष" / Assessment Year : 1996-97 M/s. Global Infrastructure & Technologies ………. अपीलाथ" / Ltd., 929, Mantri House, Appel…