CIT v. Shikshan Prasarak Mandali

86 Taxmann.com 7High Court2017#25769 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Shikshan Prasarak Mandali

DDIT (E) I (2), Mumbai vs. The Society of Franciscan ( Hospitaller) Sister, Mumbai

ITA 5582/MUM/2014[2010-11]Status: DisposedITAT Mumbai24 Aug 2018AY 2010-11

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita No. 2534/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2008-09) Aayakr Apila Sam./ Ita No. 2535/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2009-10) Aayakr Apila Sam./ Ita No. 5582/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2010-11) Ddit (E) I (2) Society Of Franciscn R.No. 504, Piramal (Hospitaller) Sisters Chambers, 5Th Floor, Parel, Mount Mary Convent, Vs. Mumbai-12 Bandra (West), Mumbai-400050 .. (P`%Yaqaai- / Respondent) (Apilaaqai- / Appellant) स्थायी लेखा िं./Pan No. Aaatt3991P

For Appellant: Shri R Manjunatha Swamy, DRFor Respondent: Shri Vipul Joshi, AR
Section 11Section 12ASection 143(1)Section 143(3)Section 80G

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA No. 2534/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2008-09) Aayakr ApIla saM./ ITA No. 2535/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 5582/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2010-11) DDIT (E) I (2) Society of Franciscn R.NO. 504, Piramal (hospitaller) Sisters Chambers, 5th Floor, Parel, Mount Mary Convent, Vs. Mu…

DDIT (E) I(1), Mumbai vs. Society of Franciscan (Hospitaller ) Sister, Mumbai

ITA 2535/MUM/2014[2009-10]Status: DisposedITAT Mumbai24 Aug 2018AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita No. 2534/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2008-09) Aayakr Apila Sam./ Ita No. 2535/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2009-10) Aayakr Apila Sam./ Ita No. 5582/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2010-11) Ddit (E) I (2) Society Of Franciscn R.No. 504, Piramal (Hospitaller) Sisters Chambers, 5Th Floor, Parel, Mount Mary Convent, Vs. Mumbai-12 Bandra (West), Mumbai-400050 .. (P`%Yaqaai- / Respondent) (Apilaaqai- / Appellant) स्थायी लेखा िं./Pan No. Aaatt3991P

For Appellant: Shri R Manjunatha Swamy, DRFor Respondent: Shri Vipul Joshi, AR
Section 11Section 12ASection 143(1)Section 143(3)Section 80G

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA No. 2534/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2008-09) Aayakr ApIla saM./ ITA No. 2535/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 5582/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2010-11) DDIT (E) I (2) Society of Franciscn R.NO. 504, Piramal (hospitaller) Sisters Chambers, 5th Floor, Parel, Mount Mary Convent, Vs. Mu…

DDIT (E) I(1), Mumbai vs. Society of Franciscan (Hospitaller ) Sister, Mumbai

ITA 2534/MUM/2014[2008-09]Status: DisposedITAT Mumbai24 Aug 2018AY 2008-09

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am Aayakr Apila Sam./ Ita No. 2534/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2008-09) Aayakr Apila Sam./ Ita No. 2535/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2009-10) Aayakr Apila Sam./ Ita No. 5582/Mum/2014 (Inaqa-Arna Baya- / Assessment Year 2010-11) Ddit (E) I (2) Society Of Franciscn R.No. 504, Piramal (Hospitaller) Sisters Chambers, 5Th Floor, Parel, Mount Mary Convent, Vs. Mumbai-12 Bandra (West), Mumbai-400050 .. (P`%Yaqaai- / Respondent) (Apilaaqai- / Appellant) स्थायी लेखा िं./Pan No. Aaatt3991P

For Appellant: Shri R Manjunatha Swamy, DRFor Respondent: Shri Vipul Joshi, AR
Section 11Section 12ASection 143(1)Section 143(3)Section 80G

…आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA No. 2534/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2008-09) Aayakr ApIla saM./ ITA No. 2535/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 5582/Mum/2014 (inaQa-arNa baYa- / Assessment Year 2010-11) DDIT (E) I (2) Society of Franciscn R.NO. 504, Piramal (hospitaller) Sisters Chambers, 5th Floor, Parel, Mount Mary Convent, Vs. Mu…

CIT v. Shikshan Prasarak Mandali (86 Taxmann.com 7) — Cited in 3 Judgments | BharatTax