CIT v. Shekhawati Rajputana Trading Co. (P) Ltd.

236 ITR 590Reported decision1999#23845 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Shekhawati Rajputana Trading Co. (P) Ltd.

Sri Subrata Banerjee, Kolkata vs. ACIT, Circle - 51(1), Kolkata

ITA 2275/KOL/2018[2014-15]Status: DisposedITAT Kolkata31 Dec 2018AY 2014-15

Bench: Shri S.S.Godara & Shri, M. Balaganesh

Section 143(3)Section 69C

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Shri, M. Balaganesh, Accountant Member ITA No.2275/Kol/2018 & ITA No.1495-1496/Kol/2017 Assessment Years :2014-15, 2013- 14 & 2014-15 Sri Subrata Banerjee V/s. ACIT, Circle-51(1), 20, Cape Tower, C-1, DS-2 & 3, Maniktalla Civic Hiland park, Kolkata-107 Centre, Uttarapan, Kolkata- [PAN No. ADRPB 6866 B] 54 _____________________ ____________________ Income Tax Officer, Ward- V/s. M/s Tribute Trading And 4(1), 8th Floor, Aayakar Finance Ltd., 2nd Floor, 3, Bhawan, P-7…

ITO, Ward - 4(1), Kolkata vs. M/S. Tribute Trading and Finance Ltd., Kolkata

ITA 1496/KOL/2017[2014-15]Status: DisposedITAT Kolkata31 Dec 2018AY 2014-15

Bench: Shri S.S.Godara & Shri, M. Balaganesh

Section 143(3)Section 69C

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Shri, M. Balaganesh, Accountant Member ITA No.2275/Kol/2018 & ITA No.1495-1496/Kol/2017 Assessment Years :2014-15, 2013- 14 & 2014-15 Sri Subrata Banerjee V/s. ACIT, Circle-51(1), 20, Cape Tower, C-1, DS-2 & 3, Maniktalla Civic Hiland park, Kolkata-107 Centre, Uttarapan, Kolkata- [PAN No. ADRPB 6866 B] 54 _____________________ ____________________ Income Tax Officer, Ward- V/s. M/s Tribute Trading And 4(1), 8th Floor, Aayakar Finance Ltd., 2nd Floor, 3, Bhawan, P-7…

ITO, Ward - 4(1), Kolkata vs. M/S. Tribute Trading and Finance Ltd., Kolkata

ITA 1495/KOL/2017[2013-14]Status: DisposedITAT Kolkata31 Dec 2018AY 2013-14

Bench: Shri S.S.Godara & Shri, M. Balaganesh

Section 143(3)Section 69C

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri S.S.Godara, Judicial Member and Shri, M. Balaganesh, Accountant Member ITA No.2275/Kol/2018 & ITA No.1495-1496/Kol/2017 Assessment Years :2014-15, 2013- 14 & 2014-15 Sri Subrata Banerjee V/s. ACIT, Circle-51(1), 20, Cape Tower, C-1, DS-2 & 3, Maniktalla Civic Hiland park, Kolkata-107 Centre, Uttarapan, Kolkata- [PAN No. ADRPB 6866 B] 54 _____________________ ____________________ Income Tax Officer, Ward- V/s. M/s Tribute Trading And 4(1), 8th Floor, Aayakar Finance Ltd., 2nd Floor, 3, Bhawan, P-7…

CIT v. Shekhawati Rajputana Trading Co. (P) Ltd. (236 ITR 590) — Cited in 3 Judgments | BharatTax