CIT v. Shalimar Housing and Finance Ltd.

320 ITR 157High Court2009#15617 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2016.

Judgments citing CIT v. Shalimar Housing and Finance Ltd.

Shree Ganesh Jewellery House Ltd., Kolkata vs. The CIT -3, Kolkata

In the result, appeal filed by assessee is allowed

ITA 1248/KOL/2015[2010-2011]Status: DisposedITAT Kolkata24 Aug 2016AY 2010-2011

Bench: Shri N.V. Vasudevan & Shri Waseem Ahmedassessment Year : 2010-11 M/S. Shree Ganesh V/S. The Cit, Kolkata-3 Jewellery House Ltd Kolkata Pan: Aagcs 7343P .. अपीलाथ" /Appellant ""यथ"/Respondent

Section 10ASection 143(3)Section 263

…er the aforesaid facts & circumstances the Hon’ble ITAT Kolkata has decided the issue in favour of assessee in the case of Lok Nath PD Gupta Vs. DCIT 60 taxmann.com 306. Shree Ganesh Jewellery House Ltd Page 7 1) CIT v. Shalimar Housing & Finance Ltd. (2010) 320 ITR 157 (MP), the head note Revision—Merger with appellate order—Issues dealt with by CIT(A)—Tribunal has adverted to the factual position in a detailed manner and found that the issues that have been taken up by the CIT while exercising jurisdiction under s. 263 have already been dealt with by the CIT(A) in the appeal against the assessment order—Thus,…

Surya Merchants Ltd., New Delhi vs. CIT, Kanpur

In the result, all the five Appeals filed by the Assessee stand

ITA 3136/DEL/2014[2009-10]Status: DisposedITAT Delhi08 Jul 2016AY 2009-10

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: Sh. Surinder Mahajan, CA &For Respondent: Smt. Sunita Kejriwal, CIT(DR)
Section 153ASection 263Section 40A(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 3132 to 3136/DEL/2014 A.Yrs. : 2005-06 to 2009-10 M/S SURYA MERCHANTS LTD., DY. COMMISSIONER OF 1010, FAIZ RAD, VS. INCOME TAX, KAROL BAGH, CGO COMPLEX-I, HAPUR NEW DELHI – 110 005 CHUNGI, GHAZIABAD (PAN: AAFCS9517A) (APPELLANT) (RESPONDENT) Assessee by : Sh. Surinder Mahajan, CA & Sh. Samir Mahajan, CA Department by : Smt. Sunita Kejriwal, CIT(DR) Date of Hearing : 05-07-2016 Date of Order : 08-07-2016 ORDER PER H.S. SIDHU : JM These five Appeals filed b…

Surya Merchants Ltd., New Delhi vs. CIT, Kanpur

In the result, all the five Appeals filed by the Assessee stand

ITA 3135/DEL/2014[2008-09]Status: DisposedITAT Delhi08 Jul 2016AY 2008-09

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: Sh. Surinder Mahajan, CA &For Respondent: Smt. Sunita Kejriwal, CIT(DR)
Section 153ASection 263Section 40A(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 3132 to 3136/DEL/2014 A.Yrs. : 2005-06 to 2009-10 M/S SURYA MERCHANTS LTD., DY. COMMISSIONER OF 1010, FAIZ RAD, VS. INCOME TAX, KAROL BAGH, CGO COMPLEX-I, HAPUR NEW DELHI – 110 005 CHUNGI, GHAZIABAD (PAN: AAFCS9517A) (APPELLANT) (RESPONDENT) Assessee by : Sh. Surinder Mahajan, CA & Sh. Samir Mahajan, CA Department by : Smt. Sunita Kejriwal, CIT(DR) Date of Hearing : 05-07-2016 Date of Order : 08-07-2016 ORDER PER H.S. SIDHU : JM These five Appeals filed b…

Surya Merchants Ltd., New Delhi vs. CIT, Kanpur

In the result, all the five Appeals filed by the Assessee stand

ITA 3134/DEL/2014[2007-08]Status: DisposedITAT Delhi08 Jul 2016AY 2007-08

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: Sh. Surinder Mahajan, CA &For Respondent: Smt. Sunita Kejriwal, CIT(DR)
Section 153ASection 263Section 40A(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 3132 to 3136/DEL/2014 A.Yrs. : 2005-06 to 2009-10 M/S SURYA MERCHANTS LTD., DY. COMMISSIONER OF 1010, FAIZ RAD, VS. INCOME TAX, KAROL BAGH, CGO COMPLEX-I, HAPUR NEW DELHI – 110 005 CHUNGI, GHAZIABAD (PAN: AAFCS9517A) (APPELLANT) (RESPONDENT) Assessee by : Sh. Surinder Mahajan, CA & Sh. Samir Mahajan, CA Department by : Smt. Sunita Kejriwal, CIT(DR) Date of Hearing : 05-07-2016 Date of Order : 08-07-2016 ORDER PER H.S. SIDHU : JM These five Appeals filed b…

Surya Merchants Ltd., New Delhi vs. CIT, Kanpur

In the result, all the five Appeals filed by the Assessee stand

ITA 3133/DEL/2014[2006-07]Status: DisposedITAT Delhi08 Jul 2016AY 2006-07

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: Sh. Surinder Mahajan, CA &For Respondent: Smt. Sunita Kejriwal, CIT(DR)
Section 153ASection 263Section 40A(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 3132 to 3136/DEL/2014 A.Yrs. : 2005-06 to 2009-10 M/S SURYA MERCHANTS LTD., DY. COMMISSIONER OF 1010, FAIZ RAD, VS. INCOME TAX, KAROL BAGH, CGO COMPLEX-I, HAPUR NEW DELHI – 110 005 CHUNGI, GHAZIABAD (PAN: AAFCS9517A) (APPELLANT) (RESPONDENT) Assessee by : Sh. Surinder Mahajan, CA & Sh. Samir Mahajan, CA Department by : Smt. Sunita Kejriwal, CIT(DR) Date of Hearing : 05-07-2016 Date of Order : 08-07-2016 ORDER PER H.S. SIDHU : JM These five Appeals filed b…

Surya Merchants Ltd., New Delhi vs. CIT, Kanpur

In the result, all the five Appeals filed by the Assessee stand

ITA 3132/DEL/2014[2005-06]Status: DisposedITAT Delhi08 Jul 2016AY 2005-06

Bench: Shri H.S. Sidhu & Shri L.P. Sahu

For Appellant: Sh. Surinder Mahajan, CA &For Respondent: Smt. Sunita Kejriwal, CIT(DR)
Section 153ASection 263Section 40A(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 3132 to 3136/DEL/2014 A.Yrs. : 2005-06 to 2009-10 M/S SURYA MERCHANTS LTD., DY. COMMISSIONER OF 1010, FAIZ RAD, VS. INCOME TAX, KAROL BAGH, CGO COMPLEX-I, HAPUR NEW DELHI – 110 005 CHUNGI, GHAZIABAD (PAN: AAFCS9517A) (APPELLANT) (RESPONDENT) Assessee by : Sh. Surinder Mahajan, CA & Sh. Samir Mahajan, CA Department by : Smt. Sunita Kejriwal, CIT(DR) Date of Hearing : 05-07-2016 Date of Order : 08-07-2016 ORDER PER H.S. SIDHU : JM These five Appeals filed b…

CIT v. Shalimar Housing and Finance Ltd. (320 ITR 157) — Cited in 6 Judgments | BharatTax