CIT v. Shahi Export House

195 Taxmann 163High Court2010#4993 most cited
23

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2011 to 2026.

Sections most often in play

Section 143(3)Section 147Section 148Section 194ISection 2(13)Section 22Section 250Section 35AD
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Issues it is cited on

section 24(1)section 43(5)speculative transactionsection 75section 80hsection 80hhcsection 80hhsection 80icfurnishing inaccurate particularseligible businessrule 46asection 28

Judgments citing CIT v. Shahi Export House

Income Tax Officer, Ferozepur vs. Ms.Jatin Agro, Fort Road

In the result, the appeal of the revenue is dismissed

ITA 104/ASR/2024[2017-18]Status: DisposedITAT Amritsar15 Jan 2026AY 2017-18

Bench: Sh. Manoj Kumar Aggarwal & Sh. Udayan Dasgupta(Physical Hearing) I.T.A. No. 103 & 104/Asr/2024 Assessment Years: 2014-15 & 2017-18 Ito, Ward-3(1), Vs. M/S Jatin Agro Fort Road, Ferozepur. 152-P, Ferozepur. [Pan:-Aarpm5393F] (Appellant) (Respondent) Sh. Ashray Sarna, Ca Appellant By Respondent By Sh. Sunil Gautam, Cit. Dr

Section 143(3)Section 148Section 250Section 35A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA, JUDICIAL MEMBER (Physical Hearing) I.T.A. No. 103 & 104/Asr/2024 Assessment Years: 2014-15 and 2017-18 ITO, Ward-3(1), Vs. M/s Jatin Agro Fort Road, Ferozepur. 152-P, Ferozepur. [PAN:-AARPM5393F] (Appellant) (Respondent) Sh. Ashray Sarna, CA Appellant by Respondent by Sh. Sunil Gautam, CIT. DR 16.12.2025 Date of Hearing Date of Pronouncement 15.01.2026 ORDER Per: Udayan Dasgupta, J.M.: Both these appeals are filed by the revenue against the orders of ld. CIT (A), NFAC, De…

Income Tax Officer, Ward-3(1), Ferozepur vs. Ms.Jatin Agro, Fort Road

In the result, the appeal of the revenue is dismissed

ITA 103/ASR/2024[2014-15]Status: DisposedITAT Amritsar15 Jan 2026AY 2014-15

Bench: Sh. Manoj Kumar Aggarwal & Sh. Udayan Dasgupta(Physical Hearing) I.T.A. No. 103 & 104/Asr/2024 Assessment Years: 2014-15 & 2017-18 Ito, Ward-3(1), Vs. M/S Jatin Agro Fort Road, Ferozepur. 152-P, Ferozepur. [Pan:-Aarpm5393F] (Appellant) (Respondent) Sh. Ashray Sarna, Ca Appellant By Respondent By Sh. Sunil Gautam, Cit. Dr

Section 143(3)Section 148Section 250Section 35A

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA, JUDICIAL MEMBER (Physical Hearing) I.T.A. No. 103 & 104/Asr/2024 Assessment Years: 2014-15 and 2017-18 ITO, Ward-3(1), Vs. M/s Jatin Agro Fort Road, Ferozepur. 152-P, Ferozepur. [PAN:-AARPM5393F] (Appellant) (Respondent) Sh. Ashray Sarna, CA Appellant by Respondent by Sh. Sunil Gautam, CIT. DR 16.12.2025 Date of Hearing Date of Pronouncement 15.01.2026 ORDER Per: Udayan Dasgupta, J.M.: Both these appeals are filed by the revenue against the orders of ld. CIT (A), NFAC, De…

M/S. Jaiprakash Power Ventures Ltd., Dehradun vs. DCIT, Dehradun

ITA 3723/DEL/2013[2009-10]Status: DisposedITAT Dehradun23 May 2025AY 2009-10

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

M/S. Jaiprakash Power Ventures Ltd., Dehradun vs. DCIT, Dehradun

ITA 3064/DEL/2013[2007-08]Status: DisposedITAT Dehradun23 May 2025AY 2007-08

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

DCIT, Dehradun vs. M/S Jai Prakash Power Venture Ltd., H.P

ITA 3929/DEL/2012[2008-09]Status: DisposedITAT Dehradun23 May 2025AY 2008-09

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

M/S. Jaiprakash Power Ventures Ltd., H.P vs. DCIT, Dehradun

ITA 3925/DEL/2012[2008-09]Status: DisposedITAT Dehradun23 May 2025AY 2008-09

Bench: Shri Satbeer Singh Godara & Shri M. Balaganeshassessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. Dcit, M/S, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun Pan: Aaacj5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/S, Dcit, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun Juit, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh Pan: Aaacj5463 (Appellant) (Respondent) Assessee By Sh. Anil K. Chopra, Ca Sh. Sanjiv Choudhary, Ca Sh. V.K. Garg, Adv. Department By Sh. Amar Pal Singh, Sr. Dr Date Of Hearing 20.03.2025 Date Of Pronouncement 23.05.2025

Section 143(3)Section 801A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘DB’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER Assessment Year: 2007-08 With Assessment Year: 2008-09 With Assessment Year: 2009-10 Vs. DCIT, M/s, Jaiprakash Power Ventures Ltd., Circle-2, 113, Rajpur Road, Dehradun Dehradun PAN: AAACJ5463 (Appellant) (Respondent) With Assessment Year: 2008-09 Vs. M/s, DCIT, Jaiprakash Power Circle-2, Ventures Ltd., Dehradun JUIT, Complex, Waknaghat, Post Office- Dumehar Bani, Kandaghat, Distt. Solan, Himachal Pradesh PAN: AAACJ5463 (Appellant) (Respondent) Assessee by S…

Measage Gurdas Agro Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 517/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Shri Gurdas Garg, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 516/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Measage Gurdas Agro Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 510/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle- 1, Bathinda vs. Shri Gurdas Garg, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 508/ASR/2019[2016-17]Status: DisposedITAT Amritsar24 May 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Shri Gurdas Garg, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 507/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle- 1, Bathinda vs. Measage G. G Continental Traders Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 506/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. Measage G.G.Oils and Faits Private Limited, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 505/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Shri Gurdas Garg, Bathinda vs. Deputy Commissioner of Income Tax Circle-1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 498/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Measage G. G. Continental Traders Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle-1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 495/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Measage G. G. Oils and Fats Private Limited, Bathinda vs. Deputy Commissioner of Income Tax Circle- 1, Bathinda

In the result, all the appeals of the revenue are dismissed and all the appeals

ITA 494/ASR/2019[2013-14]Status: DisposedITAT Amritsar24 May 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 143(3)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 506/Asr/2019 Assessment Year: 2013-14 Dy. Commissioner of Income Vs. M/s G.G. Continental Tax, Circle-I, Bathinda. Traders Pvt. Ltd. 2301, Bhjupindra Floor Mills. Amrik Singh, Road, Bathinda. (Appellant) [PAN: AAECG3090P] (Respondent) I.T.A. No. 494/Asr/2019 Assessment Year: 2013-14 M/s G.G. Oil & Fats Pvt Ltd. Vs. Dy. Commissioner of Shop No. 1, Aggarsain Nagar Income Tax, Circle-I, Amrik Singh, Road, Bathinda. Bathinda. [PAN: AADCG8857H] (Appellant)…

Income Tax Officer Ward-1(1), Bathinda vs. M/S Apex Fibre India Limited, Bathinda

ITA 84/ASR/2020[2016-17]Status: DisposedITAT Amritsar23 Feb 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 145(3)Section 43(5)Section 45(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T. A. No. 56/Asr/2020 Assessment Year: 2016-17 Dy. Commissioner of Income V. M/s G. H. Crop Science Pvt. Tax, Circle-1, Bathinda Ltd., 48, Homeland Enclave, Bathinda [PAN: AACCG 1026D] (Appellant) (Respondent) Appellant by Sh. Sudhir Sehgal, AR Respondent by Sh. Rajiv Wadhera, Sr. DR I.T. A. No. 84/Asr/2020 Assessment Year: 2016-17 Income Tax Officer, V. M/s Apex Fibre India Ltd., Ward-1(1), Bathinda 53 Homeland Enclave, Bathinda [PAN: AABCL 0479Q] (App…

Deputy Commissioner of Income Tax Circle-1, Bathinda vs. M/S G.H. Crop Science Private Limited, Bathinda

ITA 56/ASR/2020[2016-17]Status: DisposedITAT Amritsar23 Feb 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 145(3)Section 43(5)Section 45(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T. A. No. 56/Asr/2020 Assessment Year: 2016-17 Dy. Commissioner of Income V. M/s G. H. Crop Science Pvt. Tax, Circle-1, Bathinda Ltd., 48, Homeland Enclave, Bathinda [PAN: AACCG 1026D] (Appellant) (Respondent) Appellant by Sh. Sudhir Sehgal, AR Respondent by Sh. Rajiv Wadhera, Sr. DR I.T. A. No. 84/Asr/2020 Assessment Year: 2016-17 Income Tax Officer, V. M/s Apex Fibre India Ltd., Ward-1(1), Bathinda 53 Homeland Enclave, Bathinda [PAN: AABCL 0479Q] (App…

M/S Rameshtha Construction, Jhansi vs. Dy. C.I.T., Circle-6, Jhansi

In the result the appeal of the assessee is partly allowed for statistical purposes

ITA 332/AGR/2017[2010-11]Status: DisposedITAT Agra02 Mar 2021AY 2010-11

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meenaassessment Year - 2010-11

Section 143(3)Section 147

…1 In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member Assessment Year - 2010-11 M/s. Rameshtha Construction V.S. D.C.I.T. Circle – 26 Post – Parichha Jhansi Distt. – Jhansi (U.P.) PAN : AAGFR7383B (Respondent) (Appellant) Appellant by None Respondent by Jyotsana Devi, Sr. D.R. Date of Hearing 24.02.2021 Date of Pronouncement 02.03.2021 ORDER Per Laliet Kumar, J.M. The assessee has filed the present appeal feeling aggrieved by the order passed by the Commissioner of Income-tax (Appeals) for the assessment year 2010…

Commissioner of Income Tax Del vs. M/S Maruti Udyog Ltd

The appeal is dismissed with the aforesaid observations

ITA-1041/2005HC Delhi30 Nov 2011

Bench: The Tribunal Was Whether Interest Income Earned By The Assessee Could Be Assessed Under 2011:Dhc:6112-Db

For Appellant: Mr Sanjeev SabharwalFor Respondent: Mr S.Ganesh Sr. Advocate with Mr S.Sukumaran
Section 260ASection 80H

…ITA. No. 1041/2005 Page 1 of 4 THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on: 30.11.2011 + ITA No.1041/2005 COMMISSIONER OF INCOME TAX DEL ..... Appellant versus M/S MARUTI UDYOG LTD ..... Respondent Advocates who appeared in this case:- For the Appellant : Mr Sanjeev Sabharwal For the Respondent : Mr S.Ganesh Sr. Advocate with Mr S.Sukumaran, Mr Anand Sukumar & Mr Bhupesh Kumar Pathak CORAM:- HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BL…

CIT v. Shahi Export House (195 Taxmann 163) — Cited in 23 Judgments | BharatTax