CIT v. Sengunthar Metriculation Higher Secondary School

129 Taxmann.com 3Supreme Court of India#13376 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Judgments citing CIT v. Sengunthar Metriculation Higher Secondary School

KARSHAK VIDYA PARISHAD,HYDERABAD,HYDERABAD vs. ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE2(4),HYDERABAD , HYDERABAD

ITA 282/HYD/2021[2018-19]Status: DisposedITAT Hyderabad22 Nov 2021AY 2018-19

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD ,HYDERABAD,HYDERABAD vs. ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(4),HYDERABAD, HYDERABAD

ITA 281/HYD/2021[2017-18]Status: DisposedITAT Hyderabad22 Nov 2021AY 2017-18

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD,HYDERABAD vs. ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD

ITA 280/HYD/2021[2016-17]Status: DisposedITAT Hyderabad22 Nov 2021AY 2016-17

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD,HYDERABAD vs. ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD

ITA 279/HYD/2021[2015-16]Status: DisposedITAT Hyderabad22 Nov 2021AY 2015-16

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD,HYDERABAD vs. ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD

ITA 278/HYD/2021[2014-15]Status: DisposedITAT Hyderabad22 Nov 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD,HYDERABAD vs. ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD

ITA 277/HYD/2021[2013-14]Status: DisposedITAT Hyderabad22 Nov 2021AY 2013-14

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

KARSHAK VIDYA PARISHAD,HYDERABAD vs. ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD

ITA 276/HYD/2021[2012-13]Status: DisposedITAT Hyderabad22 Nov 2021AY 2012-13

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Paruchuri Dinesh, DR
Section 10Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Appellant Respondent ITA No. A.Y. 276/Hyd/21 2012-13 M/s.Karshak Vidya 277/Hyd/21 2013-14 ACIT, Parishad, 278/Hyd/21 2014-15 Central Circle-2(4), Hyderabad 279/Hyd/21 2015-16 Hyderabad [PAN: AAATK5390B] 280/Hyd/21 2016-17 281/Hyd/21 2017-18 282/Hyd/21 2018-19 Applicant Respondent S.A. No. A.Y. 26/Hyd/21 2012-13 (in ITA No.276/H/21) 27/Hyd/21 2013-14 (in ITA No.277/H/21) 28/Hyd/21 2014-15 M/s.Karshak Vidya (in ITA ACIT, No.278/H/21…

CIT v. Sengunthar Metriculation Higher Secondary School (129 Taxmann.com 3) — Cited in 7 Judgments | BharatTax