CIT v. Saurashtra Cements Ltd.

192 Taxmann 300Supreme Court of India2010#2622 most cited
44

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 6.4.1Section 6.4.2Section 6.4.3Section 6.5

Issues it is cited on

recognised provident fundsection 50bsection 43b(f)approved gratuity fundsection 40a(9)section 211wholly and exclusively for businesssection 40a(i)section 9(i)section 5(2)(b)section 35dsection 32(1)(ii)

Judgments citing CIT v. Saurashtra Cements Ltd.

Sh. Jatinder Singh Chatta vs. Asstt. Director of Income Tax, Chandigarh

The appeals are treated as allowed in the same terms and

ITA 374/CHANDI/2016[2010-11]Status: DisposedITAT Chandigarh07 Sept 2018AY 2010-11

Bench: Shri Sanjay Garg & Ms. Annapurna Gupta

For Appellant: Sh Samir Mahajan, CAFor Respondent: Smt.Chanderkanta, Sr. DR
Section 195

…IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCHES, ‘A’ CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER ITA Nos. 369 to 371/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Mohinder Singh Sanghera, Vs. Asstt. Director of I.Tax, 81, Lindenlea Compton, International Taxation, Wolverhampton, Chandigarh United Kingdom-WV38BQ PAN No. CMZPS4270H & ITA Nos. 372 to 374/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Jatinder Singh Chatta, Vs. Asstt. Director of I.Tax, Springhill House, International Taxation, Walsall Road, Springhill Lichfield, Chandigarh England…

Sh. Jatinder Singh Chatta vs. Asstt. Director of Income Tax, Chandigarh

The appeals are treated as allowed in the same terms and

ITA 372/CHANDI/2016[2008-09]Status: DisposedITAT Chandigarh07 Sept 2018AY 2008-09

Bench: Shri Sanjay Garg & Ms. Annapurna Gupta

For Appellant: Sh Samir Mahajan, CAFor Respondent: Smt.Chanderkanta, Sr. DR
Section 195

…IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCHES, ‘A’ CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER ITA Nos. 369 to 371/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Mohinder Singh Sanghera, Vs. Asstt. Director of I.Tax, 81, Lindenlea Compton, International Taxation, Wolverhampton, Chandigarh United Kingdom-WV38BQ PAN No. CMZPS4270H & ITA Nos. 372 to 374/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Jatinder Singh Chatta, Vs. Asstt. Director of I.Tax, Springhill House, International Taxation, Walsall Road, Springhill Lichfield, Chandigarh England…

Sh. Mohinder Singh Sanghera vs. Asstt. Director of Income Tax, Chandigarh

The appeals are treated as allowed in the same terms and

ITA 371/CHANDI/2016[2010-11]Status: DisposedITAT Chandigarh07 Sept 2018AY 2010-11

Bench: Shri Sanjay Garg & Ms. Annapurna Gupta

For Appellant: Sh Samir Mahajan, CAFor Respondent: Smt.Chanderkanta, Sr. DR
Section 195

…IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCHES, ‘A’ CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER ITA Nos. 369 to 371/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Mohinder Singh Sanghera, Vs. Asstt. Director of I.Tax, 81, Lindenlea Compton, International Taxation, Wolverhampton, Chandigarh United Kingdom-WV38BQ PAN No. CMZPS4270H & ITA Nos. 372 to 374/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Jatinder Singh Chatta, Vs. Asstt. Director of I.Tax, Springhill House, International Taxation, Walsall Road, Springhill Lichfield, Chandigarh England…

Sh. Mohinder Singh Sanghera vs. Asstt. Director of Income Tax, Chandigarh

The appeals are treated as allowed in the same terms and

ITA 369/CHANDI/2016[2008-09]Status: DisposedITAT Chandigarh07 Sept 2018AY 2008-09

Bench: Shri Sanjay Garg & Ms. Annapurna Gupta

For Appellant: Sh Samir Mahajan, CAFor Respondent: Smt.Chanderkanta, Sr. DR
Section 195

…IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCHES, ‘A’ CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER ITA Nos. 369 to 371/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Mohinder Singh Sanghera, Vs. Asstt. Director of I.Tax, 81, Lindenlea Compton, International Taxation, Wolverhampton, Chandigarh United Kingdom-WV38BQ PAN No. CMZPS4270H & ITA Nos. 372 to 374/Chd/2016 Assessment Years: 2008-09 to 2010-11 Sh. Jatinder Singh Chatta, Vs. Asstt. Director of I.Tax, Springhill House, International Taxation, Walsall Road, Springhill Lichfield, Chandigarh England…