CIT v. Sasan Power Limited

18 Taxmann.com 182High Court2012#11205 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 367,735 Indian tax judgments — from 2019 to 2021.

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Judgments citing CIT v. Sasan Power Limited

Vijaya Bank Employees Housing Co-Operative Society Ltd., Bangalore vs. ACIT, Bangalore

In the result, the appeal filed by the assessee is partly allowed, as indicated above

ITA 603/BANG/2014[2010-11]Status: DisposedITAT Bangalore15 Jul 2021AY 2010-11

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.V.Chandrashekhar, AdvocateFor Respondent: Shri Priyadarshi Mishtra, Addl.CIT-DR
Section 143(2)Section 251Section 251(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.603/Bang/2014 : Asst.Year 2010-2011 M/s.Vijaya Bank Employees The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangalore – 560 076. PAN : AAAJV0301M. (Appellant) (Respondent) Appellant by : Sri.V.Chandrashekhar, Advocate Respondent by :Shri Priyadarshi Mishtra, Addl.CIT-DR Date of Pronouncement : 15.07.2021 Date of Hearing : 15.07.2021 O R D E R Per George George K, JM…

M/S Vijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Income Tax Officer Ward-4(3)(3), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 772/BANG/2018[2014-15]Status: DisposedITAT Bangalore01 Apr 2021AY 2014-15

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Vijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Assistat Commissioner of Income Tax Circle-4(3)(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 771/BANG/2018[2013-14]Status: DisposedITAT Bangalore01 Apr 2021AY 2013-14

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Vijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Assistat Commissioner of Income Tax Circle-4(2)(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 770/BANG/2018[2012-13]Status: DisposedITAT Bangalore01 Apr 2021AY 2012-13

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Vijaya Bank Employees Housing Tax Co-Operative Society Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-10(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 769/BANG/2018[2011-12]Status: DisposedITAT Bangalore01 Apr 2021AY 2011-12

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Vijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-10(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 768/BANG/2018[2009-10]Status: DisposedITAT Bangalore01 Apr 2021AY 2009-10

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Viijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-10(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 767/BANG/2018[2008-09]Status: DisposedITAT Bangalore01 Apr 2021AY 2008-09

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

M/S Vijaya Bank Employees Housing Co-Operative Society Ltd, Bangalore vs. Assistant Commissioner of Income Tax Circle-10(1), Bangalore

In the result, the appeals filed by the assessee are partly allowed, as indicated above

ITA 766/BANG/2018[2007-08]Status: DisposedITAT Bangalore01 Apr 2021AY 2007-08

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.V.Chandrashekar, AdvocateFor Respondent: Ms.Neera Malhotra, CIT-DR
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “A”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.766/Bang/2018 : Asst.Year 2007-2008 ITA No.767/Bang/2018 : Asst.Year 2008-2009 ITA No.768/Bang/2018 : Asst.Year 2009-2010 ITA No.769/Bang/2018 : Asst.Year 2011-2012 ITA No.770/Bang/2018 : Asst.Year 2012-2013 ITA No.771/Bang/2018 : Asst.Year 2013-2014 ITA No.772/Bang/2018 : Asst.Year 2014-2015 M/s.Vijaya Bank Employees’ The Asst.Commissioner of Housing Co-operative Society Ltd. Income-tax, Circle 10(1) v. #999A, 1st Floor, Vijaya Bank Bangalore. Layout, MSRS Nagar, Bilekahalli Bangal…

ACIT, New Delhi vs. M/S. Sasan Power Ltd., Navi Mumbai

In the result appeal filed by revenue stands dismissed

ITA 4254/DEL/2015[2012-13]Status: DisposedITAT Delhi24 Jan 2019AY 2012-13

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2012-13 Acit Vs. Sasan Power Ltd. Circle 22(2), Room No. 226, H Block, 1St Floor, 2Nd Floor, C.R. Bldg., Dhrubhai Ambani I.P. Estate, New Delhi. Knowledge City, Koparkhairne, Navi Mumbai. Aakcs0723M (Appellant) (Respondent) Appellant By : Smt. Naina Soin Kapila, Sr. Dr Respondent By : Sh. Ajay Kumar Agarwal, Ca

For Appellant: Smt. Naina Soin Kapila, Sr. DRFor Respondent: Sh. Ajay Kumar Agarwal, CA

…. On the contrary Ld.DR placed reliance upon observations of Ld.AO. 7. We have perused submissions advanced by both sides and the light of the records placed before us. 7.1 It is observed that Hon’ble Delhi High Court in assessee’s own case reported in (2012) 18 Taxmann.com 182 has decided this issue as under: 14. “It is clear from the facts stated above that Commissioner of Income Tax (Appeals) and Tribunal have specifically held that the interest income was on capital account. We have gone through the grounds of appeal and do not find any reason or justification to upset the said: finding. The factual findings…

CIT v. Sasan Power Limited (18 Taxmann.com 182) — Cited in 9 Judgments | BharatTax