JADE GRANITES INDUSTRIES,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-1(1)(1),, AHMEDABAD
In the result, the appeal of the assessee in ITA No
ITA 81/AHD/2024[2016-17]Status: DisposedITAT Ahmedabad15 Jul 2024AY 2016-17
Bench: The Income Tax Appellate Tribunal, Ahmedabad Bench, Ahmedabad Which Has Arisen From The Appellate Order Dated 23-11-2023 In Din & Order No. Itba/Nfac/S/250/2023-24/1058173176(1)
For Appellant: Shri Mehul K. Patel, AdvocateFor Respondent: Shri Sanjay Jain, Sr. D.R
Section 143(1)Section 143(2)Section 143(3)Section 250Section 68
…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Ramit Kochar, Accountant Member Assessment Year 2016-17 Jade Granites The Income Tax Industries, Officer, 304 Banker’s House, v. Ward-1(1)(1), Opp. Golden Triangle, Aayakar Stadium Road, Bhawan(Vejalpur) Navangpura, Prahaladnagar, Ahmedabad-380014 Ahmedabad- Gujarat 380015, Gujarat PAN: AALFJ0706H (Appellant) (Respondent) Assessee by: Shri Mehul K. Patel, Advocate Revenue by: Shri Sanjay Jain, Sr. D.R. Date of hearing : 10-07-2024 Date of pronouncement : 10-07-2024 आदेश/ORDER This appeal in ITA No. 81/Ahd/2024 for assessment year 2016…