CIT v. Sarladevi Sarabhai Trust No. 2

40 Taxmann 388High Court1988#24851 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2024.

Judgments citing CIT v. Sarladevi Sarabhai Trust No. 2

Give Foundation, Bangalore vs. The Dy.CIT, Circle-1(Exemption), Ahmedabad

In the result, the primary matter involved in all the Assessment

ITA 795/AHD/2023[2017-18]Status: DisposedITAT Ahmedabad29 Jan 2024AY 2017-18

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Ms. Urvashi Sodhan, A.RFor Respondent: Shri Ramesh Kumar, Sr. D.R
Section 11Section 12ASection 2(15)Section 234BSection 25Section 251(2)Section 270ASection 8

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.795/Ahd/2023 (Assessment Year: 2017-18) Give Foundation, Vs. Deputy Commissioner of Income 15-19, Rigel Building, Tax, Doddanekkundi Extn. Circle-1(Exemption), Marathahalli, Bangalore North, Ahmedabad Bangalore-560037 [PAN No.AABCG2322D] (Appellant) .. (Respondent) Appellant by : Ms. Urvashi Sodhan, A.R. Respondent by: Shri Ramesh Kumar, Sr. D.R. Date of Hearing 18.01.2024 Date of Pronouncement 29.01.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMB…

The ACIT, Gandhinagar Circle, Gandhinagar vs. Gujarat Energy Research and Management Institute (Germi), Gandhinagar

In the result, the Revenue’s appeal is dismissed

ITA 1720/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad02 Dec 2019AY 2010-11

Bench: Shri Amarjit Singh& Ms. Madhumita Roy

For Appellant: ShriO. P. Sharma, CITDRFor Respondent: ShriS. N. Soparkar, Sr.Advocate
Section 11Section 12ASection 142(1)Section 143(3)Section 25

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No.1720/Ahd/2015 (Assessment Year: 2010-11) DCIT(Exemption) Vs. Gujarat Energy Research and Cricle-1, Management Institute (GERM) 2nd Floor, Block No. 15 Ahmedabad UdhyogBhavan, Sector-11, Gandhinagar-382011 [PAN No.AAA TG6 316 R] (Appellant) .. (Respondent) Appellant by : ShriO. P. Sharma, CITDR Respondentby: ShriS. N. Soparkar, Sr.Advocate ShriNishit Shah Date of Hearing 05.09.2019 02.12.2019 Date of Pronouncement O R D E R PER Ms. MADHUMITA ROY - JM: The instant…

Dr. Puran Chand Dharmarth Trust, New Delhi vs. ACIT, Gurgaon

In the result, appeal filed by the assessee stands allowed

ITA 672/DEL/2015[2007-08]Status: DisposedITAT Delhi18 Jun 2018AY 2007-08

Bench: Shri R.K. Panda & Ms. Suchitra Kamblevs Dr. Puran Chand Dharmarth Acit Trust, Circle 1(1) Gurgaon. C/O Rra Taxindia, D-28, South Extension, Part-1, New Delhi. Pan No. Aaatd7474R Appellant Respondent Appellant/ Assessee By Sh. Deepesh Garg, Adv. Sh. Saurabh Goyal, Ca Respondent/ Revenue By Sh. Atiq Ahmed, Sr. Dr Date Of Hearing 13.06.2018 Date Of Pronouncement 18.06.2018 Order Per Suchitra Kamble, Jm

Section 11Section 11(5)Section 13Section 13(1)(d)Section 13(2)(a)Section 143(3)Section 148Section 271(1)(c)

…DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER vs Dr. Puran Chand Dharmarth ACIT Trust, Circle 1(1) Gurgaon. C/o RRA TAXINDIA, D-28, South Extension, Part-1, New Delhi. PAN No. AAATD7474R APPELLANT RESPONDENT Appellant/ Assessee by Sh. Deepesh Garg, Adv. Sh. Saurabh Goyal, CA Respondent/ Revenue by Sh. Atiq Ahmed, Sr. DR Date of Hearing 13.06.2018 Date of Pronouncement 18.06.2018 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 24.11.2014 passed by the Ld. CIT(Appeals)-1, Gurgaon for AY 2007-08. 2. The Gro…