CIT v. SAR\nInfracon (P) Ltd.

Deputy Commissioner of Income Tax-6, Lucknow vs. M/S. U.P. State Construction & Infrastructure Development Corporation Limited, Lucknow

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

…1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.617/Lkw/2019 Assessment Year:2014-15 Dy.C.I.T. Vs. M/s U.P. State Construction & Range-6, Infrastructure Development Lucknow. Corpn. Ltd., TC/46V, Vibhuti Khand, Gomti Nagar, Lucknow. PAN:AAACU1932C (Appellant) (Respondent) C.O.No.01/Lkw/2020 (in I.T.A. No.617/Lkw/2019) Assessment Year:2014-15 M/s U.P. State Construction & Vs. Dy.C.I.T. Infrastructure Development Range-6, Corpn. Ltd., Lucknow. TC/46V, Vibhuti Khand, Gomti Nagar, Lucknow. PAN:A…

U.P Samaj Kalyan Nirman Nigam Limited (Now Known As U.P State Construction and Infrastructure Development Corporation Ltd.), Lucknow vs. Principal Commissioner of Income Tax-2, Lucknow

Bench: Shri Anadee Nath Misshra & Shri Subhash Malguria

…1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH `A', LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER I.T.A. No.617/Lkw/2019 Assessment Year:2014-15 Dy.C.I.T. Range-6, Lucknow. (Appellant) Vs. M/s U.P. State Construction & Infrastructure Corpn. Ltd., Development TC/46V, Vibhuti Khand, Gomti Nagar, Lucknow. PAN:AAACU1932C (Respondent) C.O.No.01/Lkw/2020 (in I.T.A. No.617/Lkw/2019) Assessment Year:2014-15 M/s U.P. State Construction & Vs. Dy.C.I.T. Infrastructure Corpn. Ltd., Development TC/46V, Vibhuti Khand, Gomti Nagar, Lucknow. PAN:AAACU1932C (Appellan…

DCIT, Range-1, Lucknow vs. M/S. U.P. Projects Corporation Ltd., Lucknow

In the result, all the appeals filed by the Revenue are dismissed

Bench: Shri A.D Jain & Shri T.S. Kapoor

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “B”, LUCKNOW BEFORE SHRI A.D JAIN, VICE PRESIDENT AND SHRI T.S. KAPOOR, ACCOUNTANT MEMBER ITA Nos. 374/Lkw/2020 Assessment Year: 2015-16 ITA Nos. 331/Lkw/2020 Assessment Year: 2016-17 ITA No. 291 /Lkw/2020 Assessment Year: 2009-10 Dy. Commissioner of Income Tax, M/s U.P. Projects Corporation Range-3, Vs. Ltd., Left Bank Gomti Barrage, Lucknow Gomti Nagar, Lucknow-226010 PAN – AAACU3393F (Appellant) (Respondent) Assessee by Shri Rakesh Garg, Advocate Revenue by Smt. Sheela Chopra, CIT (DR) Date of hearing 09/06/2022 Date of pronouncement 04/07/2022 O R D E R P…

DCIT, Range-3, Lucknow vs. M/S. U.P. Projects Corporation Ltd., Lucknow

In the result, all the appeals filed by the Revenue are dismissed

Bench: Shri A.D Jain & Shri T.S. Kapoor

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “B”, LUCKNOW BEFORE SHRI A.D JAIN, VICE PRESIDENT AND SHRI T.S. KAPOOR, ACCOUNTANT MEMBER ITA Nos. 374/Lkw/2020 Assessment Year: 2015-16 ITA Nos. 331/Lkw/2020 Assessment Year: 2016-17 ITA No. 291 /Lkw/2020 Assessment Year: 2009-10 Dy. Commissioner of Income Tax, M/s U.P. Projects Corporation Range-3, Vs. Ltd., Left Bank Gomti Barrage, Lucknow Gomti Nagar, Lucknow-226010 PAN – AAACU3393F (Appellant) (Respondent) Assessee by Shri Rakesh Garg, Advocate Revenue by Smt. Sheela Chopra, CIT (DR) Date of hearing 09/06/2022 Date of pronouncement 04/07/2022 O R D E R P…

DCIT, Range-1, Lucknow vs. M/S. U.P. Projects Corporation Ltd., Lucknow

In the result, all the appeals filed by the Revenue are dismissed

Bench: Shri A.D Jain & Shri T.S. Kapoor

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “B”, LUCKNOW BEFORE SHRI A.D JAIN, VICE PRESIDENT AND SHRI T.S. KAPOOR, ACCOUNTANT MEMBER ITA Nos. 374/Lkw/2020 Assessment Year: 2015-16 ITA Nos. 331/Lkw/2020 Assessment Year: 2016-17 ITA No. 291 /Lkw/2020 Assessment Year: 2009-10 Dy. Commissioner of Income Tax, M/s U.P. Projects Corporation Range-3, Vs. Ltd., Left Bank Gomti Barrage, Lucknow Gomti Nagar, Lucknow-226010 PAN – AAACU3393F (Appellant) (Respondent) Assessee by Shri Rakesh Garg, Advocate Revenue by Smt. Sheela Chopra, CIT (DR) Date of hearing 09/06/2022 Date of pronouncement 04/07/2022 O R D E R P…

Dy. Commissioner of Income Tax, Lucknow vs. M/S U.P Project Corp. Ltd., Lucknow

In the result, the appeal of the Revenue is dismissed

Bench: Shri. A. D. Jain & Shri T. S. Kapoorassessment Year: 2014-15 The Dy. Cit V. M/S U.P. Projects Corporation Ltd. Range 6 Left Bank, Gomti Barrage Lucknow Gomti Nagar, Lucknow Tan/Pan:Aaacu3393F (Appellant) (Respondent) Appellant By: Smt. Sheela Chopra, Cit (Dr) Respondent By: Shri Rakesh Garg, Advocate Date Of Hearing: 06 06 2022 Date Of Pronouncement: 04 07 2022 O R D E R

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “A”, LUCKNOW BEFORE SHRI. A. D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER Assessment Year: 2014-15 The Dy. CIT v. M/s U.P. Projects Corporation Ltd. Range 6 Left Bank, gomti Barrage Lucknow Gomti Nagar, Lucknow TAN/PAN:AAACU3393F (Appellant) (Respondent) Appellant by: Smt. Sheela Chopra, CIT (DR) Respondent by: Shri Rakesh Garg, Advocate Date of hearing: 06 06 2022 Date of pronouncement: 04 07 2022 O R D E R PER A.D. JAIN, V.P.: This is Revenue’s appeal against the order of the ld. CIT(A)-2, Lucknow, dated 9.8.2019 for Assessment Year 2014-1…