CIT v. Santosh Textiles

116 ITR 304High Court1979#18766 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Santosh Textiles

Accurate Transformers Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessee are allowed

ITA 2204/DEL/2016[2004-05]Status: DisposedITAT Delhi26 Feb 2018AY 2004-05

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Amit Goyal , CA &For Respondent: Sh. S. R. Senapati, Sr. DR
Section 132Section 153ASection 271(1)(c)

…-2/B-3. Your honour will appreciate that the assessee company declaring income of Rs.2,69,93,835/- could not any motive of concealing the small amount of Rs.3,97,850/-…..” 8. The reliance was placed on the following case laws: " CIT Vs Santosh Textiles (1997) 228 ITR 221 (Ker.) " CIT Vs Hind Rajasthan Construction Co. (1979) 116 ITR 304 (Bom.) " CIT Vs Globe Sales Corporation 145 Taxman 530 " CIT Vs JK Synthetics Ltd. 219 ITR 267 (Del.) 9. The ld. CIT(A) after considering the submissions of the assessee observed that the assessee while filing the original return of income and also in the return submitted in compl…

Accurate Transformers Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessee are allowed

ITA 2203/DEL/2016[2003-04 (F.Y. 2002-03)]Status: DisposedITAT Delhi26 Feb 2018

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Amit Goyal , CA &For Respondent: Sh. S. R. Senapati, Sr. DR
Section 132Section 153ASection 271(1)(c)

…-2/B-3. Your honour will appreciate that the assessee company declaring income of Rs.2,69,93,835/- could not any motive of concealing the small amount of Rs.3,97,850/-…..” 8. The reliance was placed on the following case laws: " CIT Vs Santosh Textiles (1997) 228 ITR 221 (Ker.) " CIT Vs Hind Rajasthan Construction Co. (1979) 116 ITR 304 (Bom.) " CIT Vs Globe Sales Corporation 145 Taxman 530 " CIT Vs JK Synthetics Ltd. 219 ITR 267 (Del.) 9. The ld. CIT(A) after considering the submissions of the assessee observed that the assessee while filing the original return of income and also in the return submitted in compl…

Accurate Transformers Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessee are allowed

ITA 2202/DEL/2016[2002-03]Status: DisposedITAT Delhi26 Feb 2018AY 2002-03

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Amit Goyal , CA &For Respondent: Sh. S. R. Senapati, Sr. DR
Section 132Section 153ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI Before Sh. N. K. Saini, AM and Sh. Sudhanshu Srivastava, JM ITA No. 2201/Del/2016 : Asstt. Year : 2001-02 ITA No. 2202/Del/2016 : Asstt. Year : 2002-03 ITA No. 2203/Del/2016 : Asstt. Year : 2003-04 ITA No. 2204/Del/2016 : Asstt. Year : 2004-05 Accurate Transformers Ltd., Vs DCIT, 8, Local Shopping Centre, 2nd /3rd Central Circle-22(New CC-28), Floor, Vardhman Siddarth Plaza, New Delhi Savita Vihar, Delhi-110092 (APPELLANT) (RESPONDENT) PAN/GIR No. AACCA7126L Assessee by : Sh. Amit Goyal , CA & Sh. Nipun Mittal, CA Revenue by : Sh. S. R. Senapati, S…

Accurate Transformers Ltd., Delhi vs. DCIT, New Delhi

In the result, the appeals of the assessee are allowed

ITA 2201/DEL/2016[2001-02]Status: DisposedITAT Delhi26 Feb 2018AY 2001-02

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. Amit Goyal , CA &For Respondent: Sh. S. R. Senapati, Sr. DR
Section 132Section 153ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI Before Sh. N. K. Saini, AM and Sh. Sudhanshu Srivastava, JM ITA No. 2201/Del/2016 : Asstt. Year : 2001-02 ITA No. 2202/Del/2016 : Asstt. Year : 2002-03 ITA No. 2203/Del/2016 : Asstt. Year : 2003-04 ITA No. 2204/Del/2016 : Asstt. Year : 2004-05 Accurate Transformers Ltd., Vs DCIT, 8, Local Shopping Centre, 2nd /3rd Central Circle-22(New CC-28), Floor, Vardhman Siddarth Plaza, New Delhi Savita Vihar, Delhi-110092 (APPELLANT) (RESPONDENT) PAN/GIR No. AACCA7126L Assessee by : Sh. Amit Goyal , CA & Sh. Nipun Mittal, CA Revenue by : Sh. S. R. Senapati, S…

CIT v. Santosh Textiles (116 ITR 304) — Cited in 4 Judgments | BharatTax