CIT v. Sanatan Seva Mandal

40 Taxmann.com 397High Court#11627 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 158bfasection 271aaasection 153(a)section 91protective assessmentsection 158bbsection 158bcindexed cost of acquisitionsection 48section 271aasection 292csection 271a

Judgments citing CIT v. Sanatan Seva Mandal

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 218/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2011-12

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 217/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2011-12

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 216/AHD/2020[2010-11]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2010-11

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 215/AHD/2020[2009-10]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2009-10

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 214/AHD/2020[2008-09]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2008-09

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 213/AHD/2020[2007-08]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2007-08

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 212/AHD/2020[2006-07]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2006-07

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Ashokji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 211/AHD/2020[2005-06]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2005-06

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

Shri Rohitji Chanduji Thakor, Ahmedabad vs. The ITO, Ward-3(3)(1), Ahmedabad

ITA 210/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad31 Jul 2024AY 2011-12

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinha

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.210/Ahd/2020 (Assessment Year: 2011-12) Rohitji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4435C] (Appellant) .. (Respondent) I.T.A. No.217/Ahd/2020 (Assessment Year: 2011-12) Shri Ashokji Chanduji Thakore, Vs. Income Tax Officer, Chandanmani Niwas, Thakor Vas, Ward-3(3)(1), Ambali Gam, Ahmedabad-380058 Ahmedabad [PAN No.ADTPT4434D] (Appellant) .. (Resp…

CIT v. Sanatan Seva Mandal (40 Taxmann.com 397) — Cited in 9 Judgments | BharatTax