CIT v. Sambhav Media Ltd.

33 Taxmann.com 97High Court2013#24539 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 143(3)Section 271(1)(c)

Judgments citing CIT v. Sambhav Media Ltd.

Jokhiram Durgadutt, Ranchi vs. DCIT, Circle-1, Ranchi

In the result, this appeal of the assessee is allowed

ITA 400/RAN/2024[2016-17]Status: DisposedITAT Ranchi07 Jul 2025AY 2016-17

Bench: Shri George Mathan & Shri Ratnesh Nandan Sahayjokhiram Durgadutt, D.C.I.T., 9, J.D. Corporate, Behind J.D. High Circle-1, Vs. Street, Main Road, Ranchi-834001 Ranchi. (Jharkhand) Pan No. Aabfj 2200 Q Appellant/ Assessee Respondent/ Revenue

Section 143(3)Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, RANCHI BENCH, RANCHI BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER Jokhiram Durgadutt, D.C.I.T., 9, J.D. Corporate, Behind J.D. High Circle-1, Vs. Street, Main Road, Ranchi-834001 Ranchi. (Jharkhand) PAN No. AABFJ 2200 Q Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri P. S. Paul, A.R. Department represented by Shri Khub Chand Pandya, Sr.DR Date of hearing 09/06/2025 Date of pronouncement 09/06/2025 O R D E R PER: BENCH 1. This appeal by the assessee is directed against the order of National Faceless Appeal Ce…

Deputy Commissioner of Income Tax, Circle-2(1)(1), Bengaluru vs. Distribution Logistics Infrastructure Pvt Ltd, Bangalore

In the result, Revenue’s appeals and the COs of the assessee are dismissed

ITA 1104/BANG/2023[2017-18]Status: DisposedITAT Bangalore29 Feb 2024AY 2017-18

Bench: Shri George George K & Shri Chandra Poojariassessment Year : 2017-18 The Deputy Commissioner Of Income Tax, Vs. M/S. Distribution Logistics Infrastructure Pvt. Ltd., Room No.234, 2Nd Floor, Bmtc Building, Circle -2(1)(1), Bengaluru. Koramangala, Bengaluru – 560 095. Pan : Aabcv 7123 P Appellant Respondent C.O.No.5/Bang/2024 (In Ita No.1104/Bang/2023) Assessment Year : 2017-18 M/S. Distribution Logistics Infrastructure Vs. The Deputy Commissioner Of Income Tax, Pvt. Ltd., Circle -2(1)(1), Bengaluru – 560 095. Bengaluru. Pan : Aabcv 7123 P Cross Objector Respondent Appellant By : Shri. Prakash Hegde, Ca Respondent By : Smt. Akta Jain B, Jcit(Dr)(Itat), Bengaluru Date Of Hearing : 29.02.2024 Date Of Pronouncement : 29.02.2024 O R D E R Per George George K: This Appeal At The Instance Of The Revenue & Cross-Objection (Co) By The Assessee Arise Out Of Cit(A)’S Order Dated 27.10.2023, Passed Under Section 250 Of The Income Tax Act, 1961 (Hereinafter Called ‘The Act’). The Relevant Assessment Year Is 2017-18. C.O. No.5/Bang/2024 Page 2 Of 4

For Appellant: Shri. Prakash Hegde, CAFor Respondent: Smt. Akta Jain B, JCIT(DR)(ITAT), Bengaluru

Section 143(3)Section 250Section 270A

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2017-18 The Deputy Commissioner of Income Tax, Vs. M/s. Distribution Logistics Infrastructure Pvt. Ltd., Room No.234, 2nd Floor, BMTC Building, Circle -2(1)(1), Bengaluru. Koramangala, Bengaluru – 560 095. PAN : AABCV 7123 P APPELLANT RESPONDENT C.O.No.5/Bang/2024 (in ITA No.1104/Bang/2023) Assessment Year : 2017-18 M/s. Distribution Logistics Infrastructure Vs. The Deputy Commissioner of Income Tax, Pvt. Ltd., Circle -2(1)(1), Bengaluru – 560 095. Be…

The Dy. Commissioner of Income Tax, Circle-1(1)(1), Ahmedabad vs. M/S. Applitech Solutions Ltd., Ahmedabad

In the result, appeal filed by the Revenue is dismissed

ITA 2004/AHD/2016[2004-05]Status: DisposedITAT Ahmedabad06 Dec 2018AY 2004-05

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: Shri Anil Kshatriya, A.RFor Respondent: Shri Lalit P. Jain, Sr. D.R

Section 143Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 2004/AHD/2016 (Assessment Year: 2004-05) DCIT, Circle-1(1), V/S Applitech Solutions Ltd., Ahmedabad 503, Paritosh Building, Usmanpura, Ahmedabad (Appellant) (Respondent) PAN: AABCA 8332P Appellant by : Shri Anil Kshatriya, A.R. Respondent by : Shri Lalit P. Jain, Sr. D.R. (आदेश)/ORDER Date of hearing : 26 -11-2018 Date of Pronouncement : 06 -12-2018 PER MAHAVIR PRASAD, JUDICIAL MEMBER 1. This appeal by the Assessee is directed against the order of…