CIT v. Sagar Construction (P) Ltd.

56 Taxmann.com 434High Court2015#15971 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Sections most often in play

Section 115BBE Section 148 Section 234A Section 234B Section 234C Section 46A Section 68

Judgments citing CIT v. Sagar Construction (P) Ltd.

Income Tax Officer, Ward 1, Ballari vs. Sha Ganeshmal Jewarraj Bohra, Koppal

In the result, both the appeal by the revenue and the CO by the assessee are dismissed

ITA 1202/BANG/2024[2017-18]Status: DisposedITAT Bangalore26 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K.Assessment Year : 2017-18

For Appellant: Shri Ravishankar S.V., AdvocateFor Respondent: Shri Sridhar E., Jt.CIT(DR)(ITAT), Bengaluru

Section 115BSection 131Section 148Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment year : 2017-18 The Income Tax Officer, Vs. Sha Ganeshmal Jewarraj Bohra, Ward 1, 4-2-188, Jawahar Road, Ballari – 583 102. Koppal Bazar S.O., Koppal – 583 231. PAN: AAWFS 0750K APPELLANT RESPONDENT CO No.30/Bang/2024 [in ITA No.1202/Bang/2024] Assessment year : 2017-18 Sha Ganeshmal Jewarraj Bohra, Vs. The Income Tax Officer, Koppal – 583 231. Ward 1, PAN: AAWFS 0750K Ballari – 583 102. CROSS OBJECTOR RESPONDENT Revenue by : Shri Sridhar E., Jt.CIT(D…

D.C.I.T., Circle-9(1), Kolkata vs. M/S Shree Anjani Sarees Pvt. Ltd., Kolkata

In the result, the appeal of the revenue is dismissed and the C

ITA 30/KOL/2020[2016-17]Status: DisposedITAT Kolkata21 Apr 2021AY 2016-17

Bench: Shri P. M. Jagtap, Vice-(Kz) & Shri A. T. Varkey, Jm]

Section 133A

…ITA No.30/Kol/2020 & C.O. No. 13/Kol/2020 M/s Shree Anjani Sarees Pvt. Ltd. A.Y. 2016-17 आयकर अपील"य अधीकरण, "यायपीठ –“C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri P. M. Jagtap, Vice-President (KZ) and Shri A. T. Varkey, JM] I.T.A. No. 30/Kol/2020 Assessment Year: 2016-17 DCIT, Circle-9(1), Kolkata Vs. M/s Shree Anjani Sarees Pvt. Ltd. (PAN: AAKCS 8068 F) Appellant Respondent C.O. No. 13/Kol/2020 (Arising out of I.T.A. No. 30/Kol/2020) Assessment Year: 2016-17 M/s Shree Anjani Sarees Pvt. Ltd. Vs. DCIT, Circle-9(1), Kolkata (PAN: AAKCS 8068 F) Appellant Respondent Date of…

DCIT, Ltu-2, Kolkata vs. M/S Century Plyboards (I), Ltd, Kolkata

In the result, the appeal of the revenue is dismissed and cross objections of assessee are allowed

ITA 2149/KOL/2019[2014-15]Status: DisposedITAT Kolkata04 Nov 2020AY 2014-15

Bench: Shri P.M. Jagtap(Kz) &Shri A. T. Varkey, Jm] Assessment Year: 2014-15

Section 10(34)Section 115JSection 14A

…1 ITA No. 2149/Kol/2019 & C.O. No. 22/Kol/2020 M/s Century Plyboards (I) Ltd. A.Y. 2014-15 आयकर अपील"य अधीकरण, "यायपीठ –“C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA (सम")"ी पी. एम.जगताप,उपा"य" एवं "ी ए.ट". वक!,"या"यक सद$य) [Before Shri P.M. Jagtap, Vice President (KZ) &Shri A. T. Varkey, JM] Assessment Year: 2014-15 DCIT, Circle-2, LTU, Kolkata Vs. M/s Century Plyboards (I) Ltd. (PAN: AABCC 1682 J) Appellant Respondent & C.O. No. 22/Kol/2020 In ITA No.2149/Kol/2019 Assessment Year: 2014-15 M/s Century Plyboards (I) Ltd. Vs. DCIT, Circle-2, LTU, Kolkata (PAN: AABCC 1682 J) Cross Objec…

ACIT Corporate Circle 2(2), Chennai vs. Intellect Design Arena Ltd., Chennai

In the result, the appeals filed by the Revenue are dismissed

ITA 1478/CHNY/2019[2014-15]Status: DisposedITAT Chennai03 Jan 2020AY 2014-15

Bench: Shri N.R.S. Ganesan & Shri S. Jayaramanआयकर अपील सं./I.T.A.Nos.1477 & 1478/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2014-15) Vs M/S. Intellect Design Arena Ltd., The Asst. Commissioner Of Income Tax, Polaris House, Corporate Circle 2(2), No.244, Anna Salai, Chennai – 34. Chennai – 600 006. Pan: Aaacl5896N (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : Shri Ar.V. Sreenivasan, Jcit ""यथ" क" ओर से/Respondent By : Shri S.P. Chidambaram, Advocate

For Appellant: Shri AR.V. Sreenivasan, JCITFor Respondent: Shri S.P. Chidambaram, Advocate

Section 250

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘A’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन,"याियक सद"य एवं "ी एस जयरामन, लेखा सद"य के सम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.Nos.1477 & 1478/Chny/2019 ("नधा"रण वष" / Assessment Years: 2013-14 & 2014-15) Vs M/s. Intellect Design Arena Ltd., The Asst. Commissioner of Income Tax, Polaris House, Corporate Circle 2(2), No.244, Anna Salai, Chennai – 34. Chennai – 600 006. PAN: AAACL5896N (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Shri AR.V. Sreeniv…

Asst CIT Cen Cir 8(4), Mumbai vs. Vini Ahuja, Navi Mumbai

In the result appeal of the revenue is dismissed

ITA 2602/MUM/2015[2009-10]Status: DisposedITAT Mumbai31 May 2018AY 2009-10

Bench: Sh Pawan Singh & Sh Rajesh Kumarin The Matter Of Acit,Cc-8(4), 6Th Floor, Room No. 658, Aayakar Bhavan, M.K. Road, Mumbai.20. -------------- Revenue/ Appellant

Section 132Section 153ASection 253Section 68

…IN THE INCOME-TAX APPELLATE TRIBUNAL“B” BENCH MUMBAI BEFORE SH PAWAN SINGH, JUDICIAL MEMBER AND SH RAJESH KUMAR, ACCOUNTANT MEMBER IN THE MATTER OF ACIT,CC-8(4), 6th Floor, Room No. 658, Aayakar Bhavan, M.K. Road, Mumbai.20. -------------- Revenue/ Appellant Versus Shri Vini Ahuja D-73/1, Deonar Farm Road, TTC Industrial Area,Turbhe, Navi Mumbai-400005. PAN: AACPA4810A ------------- Assessee/ Respondent Assessee represented by Sh J.P. Bairagra-_(AR) Revenue represented by Sh. Yashwant Kumar Bhaskar (CIT-DR) Appeal heard on 31 May 2018 Order announced on 31 May 2018 Per Pawan Singh Judicial Member; 1. This ap…

Hinduja Group India Ltd, Mumbai vs. ACIT RG 6(3), Mumbai

In the result, appeals for A

ITA 4458/MUM/2014[2009-10]Status: DisposedITAT Mumbai17 May 2018AY 2009-10

Bench: Shri R.C.Sharma & Shri Amarjit Singh

Section 115Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI R.C.SHARMA, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER ITA No.2466/Mum/2014 (Assessment Year :2008-09) M/s. Hinduja Group India Ltd., Vs. ACIT – RG 6(3) (Now known as Aasia Advisory Aayakar Bhavan Services Ltd.) M.K.Road Hinduja House, Dr. A.B. Road Mumbai – 400 020 Worli, Mumbai – 400 018 PAN/GIR No.AAACH2457B Appellant .. Respondent ITO – 7(1)(3), Vs. M/s. Hinduja Group India Ltd. Mumbai Hinduja House, Dr. A.B.Road Worli, Mumbai – 400 018 PAN/GIR No.AAACH2457B Appellant .. Respondent Assessee by Shri J.P.Bairgra / Shri S.K.Mutsaddi…