CIT v. SAB Industries

40 Taxmann.com 175High Court2013#12756 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2023.

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Issues it is cited on

section 12a(a)section 12aa(3)cancellation of registrationsection 21interest under section 234badvance taxregistration under section 12asection 12aachief commissionersection 234bsection 250(6)commissioner (appeals)

Judgments citing CIT v. SAB Industries

M/S Ram Saran Dass Kishori Lal Charitable Trust, Amritsar vs. Income Tax Officer Ward- (Exemptions), Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 163/ASR/2020[2013-14]Status: DisposedITAT Amritsar20 Sept 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

M/S Ram Saran Dass Kishori Lal Charitable Trust, Amritsar vs. Income Tax Officer Ward- (Exemptions)), Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 162/ASR/2020[2012-13]Status: DisposedITAT Amritsar20 Sept 2023AY 2012-13

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

M/S Ram Saran Dass Kishori Lal Charitable Trust, Amritsar vs. Income Tax Officer Ward ( Exemptions), Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 161/ASR/2020[2011-12]Status: DisposedITAT Amritsar20 Sept 2023AY 2011-12

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

M/S Ram Saran Dass Kishori Lal Charitable Trust, Amritsar vs. Income Tax Officer (Exemptions), Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 27/ASR/2017[2007-08]Status: DisposedITAT Amritsar20 Sept 2023AY 2007-08

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

Ram Saran Dass Kishori Lal Charitable Trust, Amritsar vs. The Income Tax Office, Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 230/ASR/2015[2005-06]Status: DisposedITAT Amritsar20 Sept 2023AY 2005-06

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

Sh. Ram Saran Dass Kishori Lal, Amritsar vs. The Income Tax Officer, Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 275/ASR/2014[2006-07]Status: DisposedITAT Amritsar20 Sept 2023AY 2006-07

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

Sh. Ram Sharan Dass, Amritsar vs. The Joint Commissioner of Income-Tax, Amritsar

In the result, all the appeals of the assessee bearing ITA No

ITA 103/ASR/2014[2003-04]Status: DisposedITAT Amritsar20 Sept 2023AY 2003-04

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 11Section 12ASection 143(3)Section 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 103/Asr/2014 A.Y.: 2003-04 I.T.A. No. 275/Asr/2014 A.Y.: 2006-07 I.T.A. No. 230/Asr/2015 A.Y.: 2005-06 I.T.A. No. 27/Asr/2017 A.Y.: 2007-08 I.T.A. Nos. 161 to 163/Asr/2020 A.Ys.: 2011-12 to 2013-14 Ram Saran Dass Kishorei Lal Vs. Joint Commissioner of Charitable Trust, 48, Gandhi Income Tax, Range-1, Bazar, Amritsar. Amritsar. [PAN: AAATR0783P] (Respondent) (Appellant) Appellant by Sh. Sanjiv Mehra, CA Respondent by Smt. Ratinder Kaur, Sr.D. R. Date of…

Deputy Commissioner of Income Tax, Circle- 1(1)(2), Bangalore vs. M/S. Brindavan Beverages Private Limited, Bangalore

In the result appeal filed by revenue stands dismissed

ITA 2508/BANG/2019[2008-09]Status: DisposedITAT Bangalore08 Mar 2021AY 2008-09

Bench: Shri. Chandra Poojari & Smt. Beena Pillaiassessment Year : 2008-09

For Appellant: Shri Pradeep Kumar, CIT(DR)For Respondent: Shri V Srinivasan, Advocate
Section 115Section 132Section 143(2)Section 143(3)Section 153ASection 2Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2008-09 The Dy. Commissioner of M/s Brindavan Beverages Income-Tax, Pvt. Ltd., Circle-1(1)(2), No.5/3, Jayamahal Bengaluru. Vs. Extension 1st Main Road, Bengaluru-560 027. PAN : AAACB 7390 R APPELLANT RESPONDENT Assessee by : Shri Pradeep Kumar, CIT(DR) Revenue by : Shri V Srinivasan, Advocate Date of Hearing : 08-02-2021 Date of Pronouncement : 08-03-2021 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by revenue against orde…

CIT v. SAB Industries (40 Taxmann.com 175) — Cited in 8 Judgments | BharatTax