CIT v. S. K. Katyal

177 Taxmann 380High Court2009#15120 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2026.

Judgments citing CIT v. S. K. Katyal

CIT v. S. K. Katyal (177 Taxmann 380) — Cited in 6 Judgments | BharatTax