CIT v. S K Ispat & Power Ltd.

23 ITR (Trib) 766Income Tax Appellate Tribunal#12441 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2021.

Judgments citing CIT v. S K Ispat & Power Ltd.

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1217/BANG/2019[2015-16]Status: DisposedITAT Bangalore30 Jul 2021AY 2015-16

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1216/BANG/2019[2014-15]Status: DisposedITAT Bangalore30 Jul 2021AY 2014-15

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1215/BANG/2019[2013-14]Status: DisposedITAT Bangalore30 Jul 2021AY 2013-14

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1214/BANG/2019[2012-13]Status: DisposedITAT Bangalore30 Jul 2021AY 2012-13

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1213/BANG/2019[2011-12]Status: DisposedITAT Bangalore30 Jul 2021AY 2011-12

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri. Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1212/BANG/2019[2010-11]Status: DisposedITAT Bangalore30 Jul 2021AY 2010-11

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Shri Jitendra Virwani, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle - 1(3), Bangalore

In the result, the appeals by the assessee in ITA Nos

ITA 1211/BANG/2019[2009-10]Status: DisposedITAT Bangalore30 Jul 2021AY 2009-10

Bench: Shri Chandra Poojari & Shri George George K.

For Appellant: Shri S. Ramasubramaniam, CAFor Respondent: Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru
Section 132Section 142(1)Section 143(2)Section 153ASection 6(1)(a)Section 6(1)(c)

…ITA Nos.1211 to 1217/Bang/2019 Page 1 of 73 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER ITA Nos.1211 to 1217/Bang/2019 Assessment years : 2009-10 to 2015-16 Shri Jitendra Virwani, Vs. The Deputy Commissioner No.341, Embassy Woods, of Income Tax, 6/A, Cunningham Road, Central Circle 1(3), Vasanthnagar, Bengaluru. Bangalore – 560 001. PAN: AAVPV 0738P APPELLANT RESPONDENT Appellant by : Shri S. Ramasubramaniam, CA Respondent by : Shri K.R. Narayana, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 16.07.20…

Mr. Yunus Zia, Bangalore vs. DCIT, Bangalore

In the result, all the five appeals of the assessee are allowed in the terms indicated above

ITA 126/BANG/2013[2003-04]Status: DisposedITAT Bangalore20 Mar 2020AY 2003-04

Bench: Shri N. V. Vasudevan & Shri A. K. Garodia

For Appellant: Shri. S. Ramasubramanian, CAFor Respondent: Shri. Dilip, Junior Standing Counsel
Section 132Section 143(1)Section 143(2)Section 153ASection 154

…h Court rendered in the case of CIT vs. Continental Warehousing Corporation (Nhava Sheva) Ltd., 374 ITR 645 . Reliance was also placed ITA No. 126 to 130/Bang/2013 Page 3 of 24 on the Tribunal order rendered in the case of ACIT vs. Pratibha Industries Ltd., 23 ITR (Trib) 766, copy available on pages 297 to 336 of the Paper Book and in particular our attention was drawn to para No.45 of this Tribunal order available on 318 of the Paper Book and it was pointed out that in this case, the search has taken place on 17.02.2005 and time was available to the AO for issuing notice under section 143(2) of the IT Act, 196…

CIT v. S K Ispat & Power Ltd. (23 ITR (Trib) 766) — Cited in 8 Judgments | BharatTax