CIT v. S C Naregal

16 Taxmann.com 420High Court2011#19358 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 144Section 148Section 2(12A)Section 271ASection 271BSection 44ABSection 194ASection 194C

Issues it is cited on

books or books of accountsection 2(12a)penalty under section 271bsection 271csection 271bsection 194asection 194csection 44asection 271asection 44absection 194section 44

Judgments citing CIT v. S C Naregal

Muddayya Amarayya Hiremath, Yadgir vs. Income Tax Officer, Ward-1, Yadgir

In the result, the appeals by the assessee in ITA Nos

ITA 1996/BANG/2024[2017-18]Status: DisposedITAT Bangalore28 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K

For Appellant: Shri. Tarun Kothari, ARFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru
Section 144Section 148Section 194ASection 194CSection 271B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.1993 to 1996/Bang/2024 Assessment Years : 2015-16, 2017-18 Shri. Muddayya Amarayya Hiremath, Vs. The Income Tax Officer, Basaveshwar Nagar, Shahpur Dist, Ward –1, Yadgir – 585 215. Yadgir. PAN : ABRPH 1616 F APPELLANT RESPONDENT Assessee by : Shri. Tarun Kothari, AR. Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 26.11.2024 Date of Pronouncement : 28.11.2024 O R D E R Per Laxmi Prasad Sahu, Accountant Member All these four ap…

Muddayya Amarayya Hiremath, Yadgir vs. Income Tax Officer, Ward-1, Yadgir

In the result, the appeals by the assessee in ITA Nos

ITA 1995/BANG/2024[2017-18]Status: DisposedITAT Bangalore28 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K

For Appellant: Shri. Tarun Kothari, ARFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru
Section 144Section 148Section 194ASection 194CSection 271B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.1993 to 1996/Bang/2024 Assessment Years : 2015-16, 2017-18 Shri. Muddayya Amarayya Hiremath, Vs. The Income Tax Officer, Basaveshwar Nagar, Shahpur Dist, Ward –1, Yadgir – 585 215. Yadgir. PAN : ABRPH 1616 F APPELLANT RESPONDENT Assessee by : Shri. Tarun Kothari, AR. Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 26.11.2024 Date of Pronouncement : 28.11.2024 O R D E R Per Laxmi Prasad Sahu, Accountant Member All these four ap…

Muddayya Amarayya Hiremath, Yadgir vs. Income Tax Officer, Ward-1, Yadgir

In the result, the appeals by the assessee in ITA Nos

ITA 1994/BANG/2024[2015-16]Status: DisposedITAT Bangalore28 Nov 2024AY 2015-16

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K

For Appellant: Shri. Tarun Kothari, ARFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru
Section 144Section 148Section 194ASection 194CSection 271B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.1993 to 1996/Bang/2024 Assessment Years : 2015-16, 2017-18 Shri. Muddayya Amarayya Hiremath, Vs. The Income Tax Officer, Basaveshwar Nagar, Shahpur Dist, Ward –1, Yadgir – 585 215. Yadgir. PAN : ABRPH 1616 F APPELLANT RESPONDENT Assessee by : Shri. Tarun Kothari, AR. Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 26.11.2024 Date of Pronouncement : 28.11.2024 O R D E R Per Laxmi Prasad Sahu, Accountant Member All these four ap…

Muddayya Aarayya Hiremath, Yadgir vs. Income Tax Officer, Ward-1, Yadgir

In the result, the appeals by the assessee in ITA Nos

ITA 1993/BANG/2024[2015-16]Status: DisposedITAT Bangalore28 Nov 2024AY 2015-16

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K

For Appellant: Shri. Tarun Kothari, ARFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru
Section 144Section 148Section 194ASection 194CSection 271B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.1993 to 1996/Bang/2024 Assessment Years : 2015-16, 2017-18 Shri. Muddayya Amarayya Hiremath, Vs. The Income Tax Officer, Basaveshwar Nagar, Shahpur Dist, Ward –1, Yadgir – 585 215. Yadgir. PAN : ABRPH 1616 F APPELLANT RESPONDENT Assessee by : Shri. Tarun Kothari, AR. Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 26.11.2024 Date of Pronouncement : 28.11.2024 O R D E R Per Laxmi Prasad Sahu, Accountant Member All these four ap…