CIT v. Ruby Traders and Exporters Ltd.

Nishtha Vincom Pvt. Ltd., Kolkata vs. ITO, Ward 6(3), Kolkata

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

Bench: Shri George Mathan & Shri Rakesh Mishra

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA Before SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 1160/KOL/2025 Assessment Year: 2012-13 Nishtha Vincom Pvt. Ltd. ITO, Ward-6(3), Kolkata Vs. (Appellant) (Respondent) PAN: AADCN7156J Appearances: Assessee represented by : Manish Tiwari, AR. Department represented by : Subrata Aich, Sr, DR. Date of concluding the hearing : 04-August-2025 Date of pronouncing the order : 28-October-2025 ORDER PER RAKESH MISHRA, ACCOUNTANT MEMBER: This appeal filed by the assessee is against the order of the Commissioner of In…

ITO, Ward-5(1), Kolkata vs. M/S. Shivrashi Infraprojects Private Limited, Kolkata

In the result, the appeal filed by the Revenue is allowed for statistical purposes

Bench: Shri George Mathan & Shri Rakesh Mishra

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री जॉजज माथान, न्याधयक सदस्य एवं श्री राकेश धमश्रा, लेखा सदस्य के समक्ष Before SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. No.: 2328/KOL/2024 Assessment Year: 2012-13 ITO, Ward-5(1), Kolkata M/s. Shivrashi Infraprojects Vs. Private Limited (Appellant) (Respondent) PAN: AAQCS7270P Appearances: Department represented by : Praveen Kishore, CIT DR. Assessee represented by : None. Date of concluding the hearing : 22-May-2025 Date of pronouncing the order : 18-June-20…

M/S Toplink Commerce Limited, Kolkata vs. ITO, Ward 10(2), Kolkata

Bench: Shri Rajpal Yadav & Shri Rakesh Mishraassessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH KOLKATA BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s. Toplink Commerce Income Tax Officer, Ward- Limited 10(2), Kolkata Vs Jatragachi, New Town, P.O. Ghuni, Kolkata-700060. (PAN: AADCT9277C) (Appellant) (Respondent) Present for: Appellant by : Shri Ankit Jalan, Advocate Respondent by : Shri Subhendu Datta, CIT, DR Date of Hearing : 10.06.2024 Date of Pronouncement : 09.09.2024 O R D E R PER RAKESH MISHRA, ACCOUNTANT MEMBER: This appeal filed by the assessee is against the order of the Ld. Commission…

ITO, WD-5(1), Kolkata vs. M/S Safeline Marketing Pvt. Ltd, Kolkata

Bench: Shri Rajpal Yadav, Hon’Ble & Dr. Manish Borad, Hon’Ble

…| आयकर अपीलीय अिधकरण "यायपीठ, कोलकाता | IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, KOLKATA BEFORE SHRI RAJPAL YADAV, HON’BLE VICE PRESIDENT & DR. MANISH BORAD, HON’BLE ACCOUNTANT MEMBER I.T.A. No. 20/Kol/2021 Assessment Year: 2012-13 Income Tax Officer, Ward-5(1), M/s. Safeline Marketing Pvt. Ltd. Kolkata Vs 3rd Floor, R. No. 5 16, India Exchange Place, Dalhousie Kolkata - 700001 [PAN: AAOCS7729P] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri Sunil Surana, A/R Revenue by : Shri S. Datta, CIT, D/R सुनवाई क" तारीख/Date of Hearing : 26/09/2023 घोषणा क" तारीख /Date of Pronouncement: 16/10/2023 आ…

M/S. Amity Hirise Pvt. Ltd., Kolkata vs. ITO, Ward - 4(3), Kolkata

In the result, appeal of assessee is allowed for statistical purpose

…आयकर अपील"य अ"धकरण, पीठ “A” , कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL BENCH “A”KOLKATA "ी संजय गग", "या"यक सद"य एवं सम" : "ी "ी मनीष बोरड, लेखा सद"य Before: Shri Sanjay Garg, Judicial Member and Shri Manish Borad, Accountant Member आयकर अपील सं.य/ A.Y 2012-13 बनाम M/s. Amity Hirise Pvt. I.T.O., Ward 4(3), Kolkata, Ltd.14C M.D.Road, 4th Aaykar Bhawan, P-7 V/s. Floor, Kolkata-700 007. Chowringhee Square, Kolkata-700 069. PAN: AAJCA 8675R अपीलाथ" /Appellant ""यथ" /Respondent .. अपीलाथ" क" ओर से/By Appellant Shri Manoj Kataruka, CA Ld.AR ""यथ" क" ओर से/By Respondent Shri Subhrajyoti Bhattacharjee. Ld.CIT/DR…

ACIT, Circle-1, Burdwan vs. M/S. Bardhaman Dharmaraj Paper Mill Pvt. Ltd., Burdwan

Bench: Shri S.S.Godara & Dr. A.L. Sainiassessment Year : 2015-16

…आयकर अपील"य अधीकरण, "यायपीठ – “"व” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member Assessment Year : 2015-16 ACIT, Circle-1 M/s Bardhman Dharmaraj Burdwan, Court Paper Mill Pvt. Ltd., Compound, Kanchari V/s. Village-Konerpara, Road, P.OI.& Dist. Purba P.O.Kalanabagram, Dist. Burdwan-713101 Purba Burdwan-713124 [PAN No.AAECB 0141 J] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year : 2015-16 Bardhaman Dharmaraj ACIT, Circle-2, Paper Mills (P) Ltd., C/o Aayakar Bhawan, Subash Agarwal & V/s. Annexe, Court As…

M/S. Bardhaman Dharmaraj Paper Mill Pvt. Ltd., Burdwan vs. ACIT, Circle-2, Burdwan

Bench: Shri S.S.Godara & Dr. A.L. Sainiassessment Year : 2015-16

…आयकर अपील"य अधीकरण, "यायपीठ – “"व” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member Assessment Year : 2015-16 ACIT, Circle-1 M/s Bardhman Dharmaraj Burdwan, Court Paper Mill Pvt. Ltd., Compound, Kanchari V/s. Village-Konerpara, Road, P.OI.& Dist. Purba P.O.Kalanabagram, Dist. Burdwan-713101 Purba Burdwan-713124 [PAN No.AAECB 0141 J] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year : 2015-16 Bardhaman Dharmaraj ACIT, Circle-2, Paper Mills (P) Ltd., C/o Aayakar Bhawan, Subash Agarwal & V/s. Annexe, Court As…