CIT v. Roca Bathroom Products (P.) Ltd.

Haskoningdhv Consulting Pvt Ltd, Delhi vs. ACIT, Circle-10(1), Delhi

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआ.अ.सं/.I.T.A No.5517/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Airbnb Payments India Private Limited, The Dcit Circle 1(1), Level 9, Spaze I Tech Park, A1 Tower,Sector Vs. Gurugram,Haryana. 49, Sohna Road, Gurugram, Haryana.India. Pan No. Aanca6203B अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos. 5517/D/24, 6114/D/24, 5522/D/24, 5528/D/24, 6081/D/24 & 2348/D/22 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5517/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम AIRBNB PAYMENTS INDIA PRIVATE LIMITED, THE DCIT Circle 1(1), Level 9, Spaze I Tech Park, A1 Tower,Sector Vs. Gurugram,Haryana. 49, Sohna Road, Gurugram, Haryana.INDIA. PAN NO. AANCA6203B अपीलाथ" Appellant ""यथ"/Respondent Assessee by Ms. Taranjeet Kaur, AR &Shri Kashish Gupta, AR Revenue by Shri Dharm Veer Singh, CIT DR आ…

Jubilant Pharmova Ltd, Noida vs. ACIT-1Moradabad New, Utter Pradesh

In the result, all two appeals of the assessee are allowed

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.1970/Del/2022 िनधा"रणवष"/Assessment Year: 2018-19 बनाम Jubilant Pharmova Ltd., Acit-1, Plot-1A, Sector-16A, District G.B. Vs. Moradabad-New, Nagar, Noida,Uttar Pradesh. Uttar Pradesh. Pan No.Aabcv0200H अपीलाथ" Appellant ""यथ"/Respondent & आ.अ.सं/.I.T.A No.5713/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Jubilant Pharmova Ltd., Dcit/Acit (Central), Bhartiagram Gajraula, Vs. Income Tax Department, Plot-1A, Sector-16A,District G.B. Moradabad, Uttar Pradesh. Nagar, Noida,Uttar Pradesh. Pan No.Aabcv0200H अपीलाथ" Appellant ""यथ"/Respondent

…ITA NOS. 1970/D/2022 & 5713/D/2024 JUBILANT PHARMOVA LTD. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.1970/Del/2022 िनधा"रणवष"/Assessment Year: 2018-19 बनाम JUBILANT PHARMOVA LTD., ACIT-1, Plot-1A, Sector-16A, District G.B. Vs. Moradabad-New, Nagar, Noida,Uttar Pradesh. Uttar Pradesh. PAN No.AABCV0200H अपीलाथ" Appellant ""यथ"/Respondent & आ.अ.सं/.I.T.A No.5713/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम JUBILANT PHARMOVA LTD., DCIT/ACIT (Central), Bhartiagram Gajraula, Vs. Income Tax Depart…

Itron India P.Ltd, Delhi vs. DCIT, Circle-10(1), New Delhi

In the result, appeal of the Assessee is allowed

Bench: Yogesh Kumar U.S. & Shri Manish Agarwalitron India P. Ltd. Vs The Deputy Commissioner Of Flat No. 507, Income Tax, Circle 10(1), Bhikajicamabhawan, C. R. Building, New Delhi Bhikajicama Place, New Delhi Pan: Aabcs6575L Appellant Respondent Assessee By Sh.Kashish Gupta, Ca Revenue By Sh. S. K. Jadhav, Cit Dr Date Of Hearing 19/01/2026 Date Of Pronouncement 29/01/2026

…1 Itron India Pvt. Ltd. Vs. DCIT IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘H’ NEW DELHI) BEFORE YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Itron India P. Ltd. Vs The Deputy Commissioner of Flat No. 507, Income Tax, Circle 10(1), BhikajiCamaBhawan, C. R. Building, New Delhi BhikajiCama Place, New Delhi PAN: AABCS6575L Appellant Respondent Assessee by Sh.Kashish Gupta, CA Revenue by Sh. S. K. Jadhav, CIT DR Date of Hearing 19/01/2026 Date of Pronouncement 29/01/2026 ORDER PER YOGESH KUMAR, U.S. JM: The captioned appeal is filed by the Assessee challenging the…

Ls Cable India P.Ltd., Rewari vs. Addl.CIT, Special Range-5, New Delhi

In the result, appeals of the Assessee in ITA No

Bench: Shri Yogesh Kumar U.S & Shri Manish Agarwal

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “H” BENCH: NEW DELHI BEFORE SHRI YOGESH KUMAR U.S, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.1961& 4665/Del/2017 (ASSESSMENT YEAR 2012-13 & 2013-14 ) LS Cable India Pvt. Ltd. ACIT,Circle-15(1), Plot No. 28-31, Sector-V, Phase- CR Building, ITO, II, GCBawal, Rewari, Vs. IP Estate, Haryana -123501. New Delhi-110002. PAN-AABCL3621Q (Appellant) (Respondent) Assessee by Mr. Kashish Gupta, CA Department by Shri S.K. Jadhav, CIT-DR Date of Hearing 21.01.2026 Date of Pronouncement 29.01.2026 O R D E R PER MANISH AGARWAL, AM: Both captioned appeals are f…

Ls Cable India Pvt. Ltd., Haryana vs. ACIT, New Delhi

In the result, appeals of the Assessee in ITA No

Bench: Shri Yogesh Kumar U.S & Shri Manish Agarwal

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “H” BENCH: NEW DELHI BEFORE SHRI YOGESH KUMAR U.S, JUDICIAL MEMBER & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No.1961& 4665/Del/2017 (ASSESSMENT YEAR 2012-13 & 2013-14 ) LS Cable India Pvt. Ltd. ACIT,Circle-15(1), Plot No. 28-31, Sector-V, Phase- CR Building, ITO, II, GCBawal, Rewari, Vs. IP Estate, Haryana -123501. New Delhi-110002. PAN-AABCL3621Q (Appellant) (Respondent) Assessee by Mr. Kashish Gupta, CA Department by Shri S.K. Jadhav, CIT-DR Date of Hearing 21.01.2026 Date of Pronouncement 29.01.2026 O R D E R PER MANISH AGARWAL, AM: Both captioned appeals are f…

Yanmar Agricultural Machinery India Private Limited (Formerly Known As Claas India Private Limited), New Delhi vs. The Deputy Commissioner of Income-Tax, Circle 4(2), New Delhi

…ITA Nos. 5982/D/2024,1994/D/2022, 5991/D/2024, 5992/D/2024, 6034/D/2024,1186/D/2022,422/D/2021 & 1813/D/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5982/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 MMTC-PAMP INDIA PRIVATE LIMITED, 221, Ground Floor, Okhla Industrial Estate, Phase-III, New Delhi. Vs. बनाम DCIT, Circle-16(1),C.R. Building, Indraprastha Marg, I.P. Estate, New Delhi. PAN No.AAFCM3576K अपीलार्थी Appellant Assessee by Ms. Sherry Goyal, Adv., & Ms. Viyushti Rawat, Adv. Revenue by…

Munjal Hospitality Private Limited, Gugaon vs. DCIT, Circle 17(1), Delhi

In the result, all appeals as per ITA Nos

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6031/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Munjal Hospitality Private Limited, The Assessing Officer, Um House, Plot No.35, Vs. National Faceless 3Rd Floor, Tower A, Sector-44, Assessment Centre, Dlf Qe, Gurgaon, Haryana, India. Circle-17(1), Pan No.Aaccv4293M C.R. Building, Delhi. अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos. 6031/D/2024, 3897/D/2019, 3922/D/2024, 3809/D/2024 & 549/D/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6031/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम MUNJAL HOSPITALITY PRIVATE LIMITED, The Assessing Officer, UM House, Plot No.35, Vs. National Faceless 3rd Floor, Tower A, Sector-44, Assessment Centre, DLF QE, Gurgaon, Haryana, INDIA. Circle-17(1), PAN No.AACCV4293M C.R. Building, Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Jeet Kamdar, AR (Virtual) Revenue b…

Escorts Kubota Limited (Escorts Kubota India Private Limited Merged With Escorts Kubota Limited), Faridabad vs. The Deputy Commissioner of Income Tax, Faridabad

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.5982/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 Mmtc-Pamp India Private Limited, 221, Ground Floor, Okhla Industrial Estate, Phase-Iii, New Delhi. बनाम Dcit, Vs. Circle-16(1),C.R. Building, Indraprastha Marg, I.P. Estate, New Delhi. Pan No.Aafcm3576K अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Ms. Sherry Goyal, Adv. & Ms. Viyushti Rawat, Adv. Revenue By Shri Dharm Veer Singh, Cit Dr आ.अ.सं/.I.T.A No. 1994/Del/2022 निर्धारणवर्ष/Assessment Year: 2013-14 Good Year India Ltd., Mathura Road, Ballabhgarh, District Faridabad, Faridabad, Haryana. बनाम Acit (Osd), Vs. Circle 10(1), C.R. Building, New Delhi. Pan No.Aaacg3511H अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Shri Neeraj Jain, Adv., Shri Ramit Katyal, Ar Shri Dhruv Seth, Adv. & Ms. Mansha Bhalla, Ar Revenue By Shri Dharm Veer Singh, Cit Dr Bergen Engines (India) Private Limited, बनाम आ.अ.सं/.I.T.A No.5991/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 2Nd Floor, 52B, Okhla Industrial Estate, Dcit, Vs. Circle-4(2), C.R. Building, Phase-Iii, New Delhi. I.P. Estate, Delhi. Pan No.Aaecb7223M अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Shri Ankit Sahni, Adv., Ms. Taranjeet Kaur, Ar & Revenue By Shri Vishal Kalra, Adv. (Virtual) Shri Dharm Veer Singh, Cit Dr

…ITA Nos. 5982/D/2024,1994/D/2022, 5991/D/2024, 5992/D/2024, 6034/D/2024,1186/D/2022,422/D/2021 & 1813/D/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5982/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 MMTC-PAMP INDIA PRIVATE LIMITED, 221, Ground Floor, Okhla Industrial Estate, Phase-III, New Delhi. बनाम DCIT, Vs. Circle-16(1),C.R. Building, Indraprastha Marg, I.P. Estate, New Delhi. PAN No.AAFCM3576K अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Ms. Sherry Goyal, Adv., & Ms. Viyushti…

Mmtc-Pamp India Private Limited, New Delhi vs. Deputy Commissioner of Income Tax Circle 16(1), New Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 5982/D/2024, 1994/D/2022, 5991/D/2024, 5992/D/2024, 6034/D/2024, 1186/D/2022, 422/D/2021 & 1813/D/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I” NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5982/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 MMTC-PAMP INDIA PRIVATE LIMITED, 221, Ground Floor, Okhla Industrial Estate, Phase-III, New Delhi. बनाम DCIT, Vs. Circle-16(1), C.R. Building, Indraprastha Marg, I.P. Estate, New Delhi. PAN No.AAFCM3576K अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Ms. Sherry Goyal, Adv., & Ms. V…

Persolkelly India Private Limited, Gurgaon vs. The Deputy Commissioner of Income Tax, Circle 19(1), Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA No.1939/D/2022, 5939/D/2024, 525/D/2022, 5602/D/2024 + SA 650/Del/2025 & 1503/Del/2021 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No. 1939/Del/2022 निर्धारणवर्ष/Assessment Year: 2018-19 CORTEVA AGRISCIENCE INDIA PVT. LTD., 17th Floor, Tower-C, DLF Cyber Greens, Sector 25A, Phase-3, Gurgaon, Haryana. PAN No.AAACE2462M बनाम DCT, Vs. Circle 4(2), C.R. Building, New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate & Ms. Ashmita Sharma, Advocat…

Lx Pantos India Private Limited, Delhi vs. The Deputy Commissioner of Income Tax, Circle 13(1), Delhi

In the result, all two appeals of the assessee are allowed

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.5913/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Lx Pantos India Private Limited, The Deputy Commissioner Of K-27, Ground Floor, Gali No.6, Vs. Income Tax, K Block, Labour Chowk, Circle 13(1), Mahipalpur, South West Delhi. C.R. Building, I.P. Estate, Pan No.Aaacf8539L Delhi. अपीलाथ" Appellant ""यथ"/Respondent

…ITA NOS. 5913/D/2024 & 4518/D/2024 LX PANTOS INDIA (P) LTD. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5913/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम LX PANTOS INDIA PRIVATE LIMITED, The Deputy Commissioner of K-27, Ground Floor, Gali No.6, Vs. Income Tax, K Block, Labour Chowk, Circle 13(1), Mahipalpur, South West Delhi. C.R. Building, I.P. Estate, PAN No.AAACF8539L Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Ashik Shah, CA Revenue by Shri Dharm Veer Singh, CIT DR & आ.अ.…

Aapc India Hotel Management Private Limited, Delhi vs. Assessment Unit, Income Tax Department (Jurisdictional Assessing Officer- DCIT/ACIT, Circle 1(1)), Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 5452/D/24, 1103/D/17,600/D/21 with SA 225/D/25, ITAS 4325/D/24,5747/D/24, 5319/D/24, 5735/D/24 & 5820/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5452/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 CUBE HIGHWAYS & TRANSPORTATION ASSETS ADVISORS PVT. LTD., B-376, Upper Ground Floor, Nirman Vihar, Anand Vihar, S.O. Laxmi Nagar, East Delhi. PAN No.AAFCC8936K बनाम Vs. INCOME TAX OFFICER, Ward 6(1), C.R. Building, New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Shr…

Osg Minerals Pvt Ltd, Uttar Pradesh vs. Assessment Unit, DCIT, Circle -5(2)(1), Noida

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA No.1939/D/2022, 5939/D/2024, 525/D/2022, 5602/D/2024 + SA 650/Del/2025 & 1503/Del/2021 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No. 1939/Del/2022 निर्धारणवर्ष/Assessment Year: 2018-19 CORTEVA AGRISCIENCE INDIA PVT. LTD., Vs. DCT, 17th Floor, Tower-C, DLF Cyber Greens, Circle 4(2), Sector 25A, Phase-3, Gurgaon, Haryana. C.R. Building, New Delhi. PAN No.AAACE2462M अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate & Ms. Ashmita Sharma, Advocate (Virtua…

Veetee Fine Foods Limited, Sonepat vs. ITO, Ward-26(1), Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…VEETEE FINE FOODS LIMITED IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I” NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER VEETEE FINE FOODS LTD. 551, 5th Floor, Tower-B, Aggarwal Cyber Plaza, Netaji Subhash Place, New Delhi. PAN No.AAACP0658C आ.अ.सं/.I.T.A No.853/Del/2016 निर्धारणवर्ष/Assessment Year: 2011-12 बनाम Vs. DCIT, Circle-26(1), New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent DCIT, Circle-26(1), New Delhi. VEETEE FINE FOODS LTD. 551, 5th Floor, Tower-B, Aggarwal Cyber Plaza, Netaji Subhash Place, New Delhi. PAN No.AAACP0658C बनाम Vs. आ.अ.सं/.I.T…

Cube Highways and Transportation Assets Advisors Pvt. Ltd., Delhi vs. Income-Tax Officer, Ward 6(1) Delhi, C.R. Building, Delhi, New Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 5452/D/24, 1103/D/17, 600/D/21 with SA 225/D/25, ITAS 4325/D/24,5747/D/24, 5319/D/24, 5735/D/24 & 5820/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5452/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 CUBE HIGHWAYS & TRANSPORTATION ASSETS ADVISORS PVT. LTD., B-376, Upper Ground Floor, Nirman Vihar, Anand Vihar, S.O. Laxmi Nagar, East Delhi. PAN No.AAFCC8936K अपीलार्थी Appellant Assessee by Revenue by बनाम Vs. INCOME TAX OFFICER, Ward 6(1), C.R. Building, New Delhi. प्रत्यर्थी…

Jsw Mg Motor India Private Limited (Formerly Known As Mg Motor India Private Limited), Gurgaon, Haryana vs. Assistant Commissioner of Income Tax, Central Circle 4, New Delhi

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं.5268/दिल्ली/2024(नि.व. 2020-21) Jsw Mg Motor India P. Ltd.

…आयकर अपीलीय अधिकरण दिल्ली पीठ "आई", दिल्ली श्री विकास अवस्थी, न्यायिक सदस्य एवं श्री संजय अवस्थी, लेखाकार सदस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "I", DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं.5268/दिल्ली/2024(नि.व. 2020-21) JSW MG Motor India P. Ltd., ITA No. 5268/Del/2024(A.Y 2020-21) (formerly known as MG Motor India P. Ltd.) 10th floor, Milestone Experion Centre Sector-15, Part-II, Gurgaon, Haryana 121001 ...... अपीलार्थी/Appellant PAN: AAKCM-8110-E बनाम Vs. Assistant Commissioner of Income Tax Center Circle 4, New Delhi प्रतिवादी/Re…

Lx Pantos India Private Limited, Delhi vs. The Deputy Commissioner of Income Tax, Circle 13(1), Delhi

…ITA NOS. 5913/D/2024 & 4518/D/2024 LX PANTOS INDIA (P) LTD. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5913/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 LX PANTOS INDIA PRIVATE LIMITED, K-27, Ground Floor, Gali No.6, K Block, Labour Chowk, Mahipalpur, South West Delhi. PAN No.AAACF8539L बनाम Vs. अपीलार्थी Appellant Assessee by Shri Ashik Shah, CA Revenue by Shri Dharm Veer Singh, CIT DR & The Deputy Commissioner of Income Tax, Circle 13(1), C.R. Building, I.P. Estate, Delhi. प्रत्यर्थी/Respond…

Mcdonalds India Private Limited, Delhi vs. ACIT Or DCIT, C.R. Building, Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 5452/D/24, 1103/D/17,600/D/21 with SA 225/D/25, ITAS 4325/D/24,5747/D/24, 5319/D/24, 5735/D/24 & 5820/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5452/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 CUBE HIGHWAYS & TRANSPORTATION ASSETS ADVISORS PVT. LTD., B-376, Upper Ground Floor, Nirman Vihar, Anand Vihar, S.O. Laxmi Nagar, East Delhi. PAN No.AAFCC8936K अपीलार्थी Appellant बनाम Vs. INCOME TAX OFFICER, Ward 6(1), C.R. Building, New Delhi. प्रत्यर्थी/Respondent Assessee by…

Incedo Technology Solutions Limited, Delhi vs. Deputy Commissioner of Income Tax, Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 6031/D/2024, 3897/D/2019, 3922/D/2024, 3809/D/2024 & 549/D/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6031/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 MUNJAL HOSPITALITY PRIVATE LIMITED, UM House, Plot No.35, 3rd Floor, Tower A, Sector-44, DLF QE, Gurgaon, Haryana, INDIA. PAN No.AACCV4293M बनाम Vs. The Assessing Officer, National Faceless Assesment Centre, Circle-17(1), C.R. Building, Delhi. अपीलार्थी Appellant Assessee by Shri Jeet Kamdar, AR (Virtual) Revenue by Shri Dharm V…

Microsoft Corporation (India) P.Ltd, New Delhi vs. DCIT, Circle 16(1), New Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6031/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 Munjal Hospitality Private Limited, Um House, Plot No.35, 3Rd Floor, Tower A, Sector-44, Dlf Qe, Gurgaon, Haryana, India. Pan No.Aaccv4293M अपीलार्थी Appellant बनाम The Assessing Officer, Vs. National Faceless Assessee By Shri Jeet Kamdar, Ar (Virtual) Assessment Centre, Revenue By Shri Dharm Veer Singh, Cit Dr Circle-17(1), C.R. Building, Delhi. प्रत्यर्थी/Respondent आ.अ.सं/.I.T.A No.3897/Del/2019 निर्धारणवर्ष/Assessment Year: 2009-10 Zte Telecom India Pvt. Limited, Tower-10B, 6Th Floor, Dlf Cyber City, Phase-Ii, Gurgaon, Haryana. बनाम Acit, Vs. Circle-4(1), Hsiidc Building, Udyog Vihar, Phase-05, Gurgaon, Haryana. Pan No.Aaacz1958K अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Shri Ankit Sahni, Adv. & Ms. Taranjeet Kaur, Ar Revenue By Shri Dharm Veer Singh, Cit Dr आ.अ.सं/.I.T.A No.3922/Del/2024 निर्धारणवर्ष/Assessment Year: 2020-21 Incedo Technology Solutions Limited बनाम Dcit, A-47, Lower Ground Floor, Hauz Khas, Delhi. Vs. Circle 10(1), Delhi. Pan No.Aacci6243C अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Shri Rohit Tiwar, Adv. & Ms. Tanya, Advocate Revenue By Shri Dharm Veer Singh, Cit Dr 1

…ITA Nos. 6031/D/2024, 3897/D/2019, 3922/D/2024, 3809/D/2024 & 549/D/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6031/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 MUNJAL HOSPITALITY PRIVATE LIMITED, UM House, Plot No.35, 3rd Floor, Tower A, Sector-44, DLF QE, Gurgaon, Haryana, INDIA. PAN No.AACCV4293M अपीलार्थी Appellant बनाम The Assessing Officer, Vs. National Faceless Assessee by Shri Jeet Kamdar, AR (Virtual) Assessment Centre, Revenue by Shri Dharm Veer Singh, CIT DR Circle-17(1), C.R.…